MUKHTAR KHAN AND ORS. Vs. STATE OF CHATTISGARH AND ORS.
LAWS(SC)-2015-9-100
SUPREME COURT OF INDIA (FROM: CHHATTISGARH)
Decided on September 28,2015

Mukhtar Khan And Ors. Appellant
VERSUS
State Of Chattisgarh And Ors. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted. Heard the learned counsel appearing for both the sides.
(3.) We find that during the pendency of the appeal before this Court, the husband and the wife have reached a settlement and the terms of settlement dated 24.04.2015 shall form part of this order.;


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