ULTRA TECH CEMENT LTD. Vs. RAKESH KUMAR SINGH AND ORS.
LAWS(SC)-2015-4-87
SUPREME COURT OF INDIA (FROM: CALCUTTA)
Decided on April 24,2015

ULTRA TECH CEMENT LTD. Appellant
VERSUS
Rakesh Kumar Singh And Ors. Respondents

JUDGEMENT

- (1.) Heard learned counsel for the parties.
(2.) Leave granted.
(3.) The question is whether the Metropolitan Magistrate, 11th Court, Calcutta, where the appellant initiated proceedings under Section 138 of the Negotiable Instruments Act, 1881, had the jurisdiction to entertain the same.;


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