SUSANA RANI DAVID AND ORS. Vs. ESTHER JASPHER SWANINATHAN AND ORS.
LAWS(SC)-2015-12-56
SUPREME COURT OF INDIA
Decided on December 07,2015

Susana Rani David And Ors. Appellant
VERSUS
Esther Jaspher Swaninathan And Ors. Respondents

JUDGEMENT

- (1.) Heard the learned counsel for the parties.
(2.) Leave granted.
(3.) Upon perusal of the impugned judgment and the facts pertaining to the case, we find that the main dispute in the appeals is only with regard to the share of defendant No.4-Victoria Srinivasan.;


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