- (1.) THESE Review Petitions have been filed against the judgment dated 17th March, 2015 whereby the writ Petitions were allowed. Exemption from filing certified copy of the impugned judgment is granted.
(2.) WE have perused the Review Petitions as well as the grounds in support of the Review Petitions. In our opinion, no case for review of judgment dated 17th March, 2015 is made out. Consequently, the review Petitions are dismissed.;