ELKACHENU KISTAMMA AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.

LAWS(SC)-2015-4-147

SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)

Decided on April 07,2015

Elkachenu Kistamma And Ors. Appellant

VERSUS

United India Insurance Company Ltd. And Ors. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) The husband of Appellant No.1 was working as a driver with Respondent No.2 in a rice mill.;