- (1.) CIVIL APPEAL No. 3305 of 2015 [@SLP (C) No. 34832 of 2014] Leave granted.
(2.) Heard Mr. K.V. Vishwanathan, learned senior Counsel appearing for the Appellant, Dr. Sushil Balwada, learned Counsel appearing for Respondent No. 1 and Mr. H.D. Thanvi, learned Counsel appearing for Respondent No. 2.
(3.) Being aggrieved by the judgment dated 25th September, 2014, delivered by the High Court of Uttrakhand at Nainital in Second Appeal No. 62 of 2006, this appeal has been filed by original Defendant No. 1.;