KAMINENI HOSPITALS LTD. AND ORS. Vs. COMMNR. OF CUSTOMS

LAWS(SC)-2015-3-127

SUPREME COURT OF INDIA

Decided on March 25,2015

Kamineni Hospitals Ltd. And Ors. Appellant

VERSUS

COMMNR. OF CUSTOMS Respondents

- (1.) THE appeals are dismissed as withdrawn in terms of the signed order.;