KHUSHBIR SINGH Vs. GURDEEP SINGH AND ORS.
LAWS(SC)-2015-10-25
SUPREME COURT OF INDIA
Decided on October 05,2015

KHUSHBIR SINGH Appellant
VERSUS
Gurdeep Singh and Ors. Respondents

JUDGEMENT

- (1.) Heard the learned counsel.
(2.) Leave granted.
(3.) Looking at the facts of the case, the prayer, so far as it relates to amendment application about change of name from the father to the name of the grandfather is concerned, shall stand allowed.;


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