RAM BAHADUR PANDEY AND ORS. Vs. RAM DHANI PRASAD, SECRETARY, BHOTIA JAN JATI SEWA SAMITI AND ORS.
LAWS(SC)-2015-10-24
SUPREME COURT OF INDIA
Decided on
October 01,2015
Ram Bahadur Pandey And Ors.
Appellant
VERSUS
Ram Dhani Prasad, Secretary, Bhotia Jan Jati Sewa Samiti And Ors.
Respondents
JUDGEMENT
-
(1.) It has been submitted that the petitioners have already been
appointed.
(2.) If there is any dispute with regard to pay scale, etc. or any other service condition, it would be open to the petitioners to approach other appropriate Forum for redressal of their grievances.
(3.) The contempt petition is dismissed with the above observations.;
(2.) If there is any dispute with regard to pay scale, etc. or any other service condition, it would be open to the petitioners to approach other appropriate Forum for redressal of their grievances.
(3.) The contempt petition is dismissed with the above observations.;
Copyright © Regent Computronics Pvt.Ltd.