SANT RAM Vs. DHAN KAUR AND ORS.
LAWS(SC)-2015-10-56
SUPREME COURT OF INDIA
Decided on October 16,2015

SANT RAM Appellant
VERSUS
Dhan Kaur And Ors. Respondents

JUDGEMENT

- (1.) This is an application filed by the applicant-petitioner-in-person under Order XVIII Rule 5 of the Supreme Court Rules, 1966 (for short the Rules ) for appeal against the order dated 13.02.2014 of the Registrar(J- II) refusing to register the application (I.A.No.D.123226) for clarification/interpretation of this Court s order dated 21.04.2009 passed in SLP(c) No.13915 of 2008.
(2.) This application was listed for appropriate orders on 01.07.2014. This Court directed issuance of notice to the respondents. They were served and duly represented through counsel.
(3.) On 09.10.2015, this Court requested Mr. D.N. Goburdhun, Advocate, who was present in Court, to assist the petitioner-in-person.;


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