B. SRINIVASULU AND ORS. Vs. NELLORE MUNICIPAL CORPORATION AND ORS.
LAWS(SC)-2015-8-161
SUPREME COURT OF INDIA
Decided on
August 17,2015
B. Srinivasulu And Ors.
Appellant
VERSUS
Nellore Municipal Corporation And Ors.
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) The appeal is disposed of, in terms of the signed order.;
(2.) The appeal is disposed of, in terms of the signed order.;
Copyright © Regent Computronics Pvt.Ltd.