NASEEM AHMED Vs. STATE OF U.P. AND ORS.
LAWS(SC)-2015-7-54
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on
July 03,2015
NASEEM AHMED
Appellant
VERSUS
State of U.P. and Ors.
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) At the request of the learned counsel appearing for the parties, the appeal is finally heard today.
(3.) Heard the learned counsel.;
(2.) At the request of the learned counsel appearing for the parties, the appeal is finally heard today.
(3.) Heard the learned counsel.;
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