JUDGEMENT
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(1.) Leave granted.
(2.) This appeal is directed against the final order dated 19.08.2015 passed by the High Court of Judicature at Allahabad in Criminal Misc. Bail Application No. 19406 of 2015 filed by the appellant herein whereby the High Court rejected the bail application filed by the appellant herein.
(3.) In order to appreciate the issue involved in this appeal, it is necessary to state the few relevant facts in brief.;
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