LUDHIANA MEDIWAYS AND ORS. Vs. IAA HOSPITAL PVT. LTD. AND ORS.
LAWS(SC)-2015-7-80
SUPREME COURT OF INDIA
Decided on July 21,2015

Ludhiana Mediways And Ors. Appellant
VERSUS
Iaa Hospital Pvt. Ltd. And Ors. Respondents

JUDGEMENT

- (1.) Heard the learned Counsel.
(2.) Leave granted in both the petitions.
(3.) At the request of the learned Counsel for the parties, both the appeals have been heard together, especially when the facts of both the appeals are similar.;


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