MEDICAL COUNCIL OF INDIA Vs. KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) AND ORS.

LAWS(SC)-2015-12-66

SUPREME COURT OF INDIA

Decided on December 16,2015

MEDICAL COUNCIL OF INDIA Appellant

VERSUS

Kalinga Institute Of Medical Sciences (Kims) And Ors. Respondents

- (1.) The respondents have instructions to appear on caveat.
(2.) Heard the learned counsel for the parties.
(3.) Leave granted.;