JUDGEMENT
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(1.) Permission to file T.P.(C) D. No. 2295/2015 is granted.
(2.) M.V. Meem, a vessel (hereinafter referred to as 'vessel') plying the flag of Panama is into lot of litigation in this country.
(3.) Three Admiralty Suits bearing Nos. 93, 94 and 1086/2013 came to be filed in the Bombay High Court and one Suit bearing No.18/2013 was filed in the Gujarat High Court by different plaintiffs on 14.8.2013, 7.8.2013, 5.12.2013 and 28.8.2013 respectively. In the Suits bearing Nos.93, 94 and 18/13, orders of arrest of the vessel were passed.;
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