SANJAY KUMAR SRIVASTAVA Vs. G B PANT UNIVERSITY OF A AND T

LAWS(SC)-2005-3-62

SUPREME COURT OF INDIA

Decided on March 14,2005

SANJAY KUMAR SRIVASTAVA Appellant

VERSUS

G.B.PANT UNIVERSITY OF A AND T Respondents

- (1.) Heard the learned counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;