JUDGEMENT
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(1.) Applicant may file additional affidavit within four weeks setting out the distance between the places where he wants his unit to be shifted and the forest.
I.A.No.1173 in I.A.Nos.77-78, 83 and 92
(2.) Issue notice to Nelliyampathy Planters Association, Kerala and State of Kerala.
I.A.No.1174 in I.A.No.804
(3.) Response to the report of the CEC be filed by State of Madhya Pradesh through its Chief Secretary.
Contempt Petition(C)No.280 of 2003 in WP(C)No.202/1995;
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