UNION OF INDIA Vs. SATISH KUMAR
LAWS(SC)-2005-10-62
SUPREME COURT OF INDIA
Decided on October 25,2005

UNION OF INDIA Appellant
VERSUS
SATISH KUMAR Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted in all the special leave petitions.
(3.) Heard parties.;


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