ANIL KUMAR JHA Vs. UNION OF INDIA
LAWS(SC)-2005-3-8
SUPREME COURT OF INDIA
Decided on March 09,2005

ANIL KUMAR JHA,ARJUN MUNDA Appellant
VERSUS
UNION OF INDIA,GOVERNOR OF JHARKHAND Respondents

JUDGEMENT

- (1.) Wp (C) No. 123 of 2005 This petition was filed on 7/3/2005 and also mentioned at about 1. 00 p. m. for being taken up for hearing on the same day. The Court directed the matter to be listed for hearing today at 1.40 p. m.
(2.) Issue notice in the petition as also on the application for stay.
(3.) We have heard Mr Mukul Rohatgi, learned Senior Counsel assisted by ms. Pinki Anand, Advocate for the petitioner as also Dr. A. M. Singhvi, learned Senior Counsel assisted by Mr. A. K. Mathur, Advocate for respondents 3 and 4. Also perused the decision of this Court in Jagdambika pal v. Union of India.;


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