UNION OF INDIAN Vs. R C TOBACCO PVT LTD

LAWS(SC)-2005-9-97

SUPREME COURT OF INDIA

Decided on September 19,2005

UNION OF INDIA Appellant

VERSUS

R.C.TOBACCO PVT. LTD. Respondents

- (1.) In view of our judgment pronounced today in t. C. (C) No. 27 of 2004 etc. , these appeals are dismissed as infructuous. Appeals dismissed.;