- (1.) Heard learned counsel for the parties.
(2.) Judgment reserved. Suo-Motu Petition No. 5410/2004 In Cri. A. No. 324/2004 and Cri. M. P. No. 1477/2005 in Su-Motu Petition No. 5410/2004 In Cri. A. No. 324/2004 and Cri. M. P. No. NIL of 2005 in Appeal No. 1129/04.
(3.) We direct the principal District and Sessions Judge, Madhepura to get order sheet of Sessions Trial No. 93/1989 on the file of Additional Sessions Judge, Fast track Court No. 1, Madhepura photocopied and sent to this Court within two weeks from today.;