T T INDUSTRIES Vs. HARJEET KAUR
LAWS(SC)-2005-1-49
SUPREME COURT OF INDIA
Decided on January 05,2005

T.T. INDUSTRIES Appellant
VERSUS
HARJEET KAUR Respondents

JUDGEMENT

- (1.) ISSUE notice. Interim stay of the operation of the order of the Intellectual Property Appellate Board.;


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