V M JABBAR Vs. DHANALAKSHMI BANK LTD
LAWS(SC)-2005-4-101
SUPREME COURT OF INDIA
Decided on April 21,2005

V.M.JABBAR Appellant
VERSUS
I.DHANALAKSHMI BANK LTD Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Substitution allowed.
(3.) Leave granted.;


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