STATE OF MAHARASHTRA Vs. MOHD RASHID

LAWS(SC)-2005-7-70

SUPREME COURT OF INDIA

Decided on July 18,2005

STATE OF MAHARASHTRA Appellant

VERSUS

MOHD. RASHID Respondents

Y.K. Sabharwal and G.P. Mathur, JJ. - (1.) Heard the learned Counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;