O.P.S. MALIK Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
LAWS(SC)-2005-1-129
SUPREME COURT OF INDIA
Decided on
January 24,2005
O.P.S. Malik
Appellant
VERSUS
Rent Control And Eviction Officer And Others
Respondents
JUDGEMENT
Ashok Bhan, B.N. Srikrishna, JJ. -
(1.) Heard.
(2.) The Special Leave Petitions are dismissed.;
(2.) The Special Leave Petitions are dismissed.;
Copyright © Regent Computronics Pvt.Ltd.