COMMISSIONER OF INCOME TAX Vs. B. MOHANACHANDRAN NAIR

LAWS(SC)-2005-8-143

SUPREME COURT OF INDIA

Decided on August 08,2005

COMMISSIONER OF INCOME TAX Appellant

VERSUS

B. Mohanachandran Nair Respondents

- (1.) Heard the learned counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;