JUDGEMENT
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(1.) Special leave granted in Special Leave Petition (Cri. ) No. 180 of 1989.
(2.) Criminal Appeal Nos. 653-655 of 1989 preferred by V. Sujatha, Chief Judicial Magistrate, Ernakulam are linked up with appeal arising out of Special Leave Petition (Criminal) No. 180 of 1989. The latter is directed against the judgment and order of Hon'ble S. Padmanabhan, Judge of the High court of Kerala dated 8/9/1988 passed in Criminal Appeal No. 476 of 1987, in which Gopalan Nair is the appellant.
(3.) Criminal Appeal No. 652 of 1989 also preferred by V. Sujatha, Chief Judicial Magistrate, Ernakulam is linked up with Criminal Appeal No. 625 of 1988. The latter is directed against the judgment and order also of S. Padmanabhan, Judge of the High court of Kerala dated 19-9-1988 in Criminal Appeal No. 194 of 1987, in which R. Vikraman is the appellant.;
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