NEWS ITEM FROM THE TRIBUNE OF 1.11.93 Vs. TITLE KILLED ONCE, TWICE
LAWS(SC)-1994-1-146
SUPREME COURT OF INDIA
Decided on January 03,1994

News Item From The Tribune Of 1.11.93 Appellant
VERSUS
Title Killed Once, Twice Respondents

JUDGEMENT

- (1.) The Central Bureau of Investigation alongwith a letter of Mr. M. L Sharma has filed the progress report in this case. The Registry to keep the original as well as the photocopies of the progress report in a sealed cover. Mr. Sharma appearing on behalf of the C.B.I. states that it will take another 6 weeks to complete the investigation in this case. We adjourn the case to 7.3.1994 to enable the C.B.I. to file final progress report in this case.;


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