JUDGEMENT
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(1.) The Karnataka State Road Transport Corporation (the Corporation) held selections for the posts of Assistant Stores/purchase officers in the year 1972. The first four candidates selected in order of merit were as under:
1. Shri A. M. Khan
2. Shri S. S. Shirol
3. Shri K. G. Doddamani
4. Shri B. K. Doreswamy
(2.) The reservation for Scheduled Castes/scheduled Tribes and other backward classes was regulated in the State of Karnataka by the government instructions dated 6/9/1969. Annexure-1 to the said Instructions provides classification and rotation of vacancies for open competition/backward classes/scheduled Castes and Scheduled Tribes in the following manner :
1. Scheduled Tribes
2. Scheduled Castes
3. Backward Classes
4. Open competitionpara 6 of the Instructions is as under :
"When a person belonging to Scheduled Tribes, the Scheduled castes or other backward classes is not available for being selected for a vacancy reserved for such class, such vacancy shall be filled by selection on the basis of general merit. "
(3.) The above mentioned four selected candidates were appointed as assistant Stores/purchase Officers by the order dated 19-11-1972. The appointments were in the following order :
A. M. Khan (General Category)
B. K. Doreswamy (Scheduled Caste)
S. S. Shirol
K. G. Doddamani;
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