STATE OF U. P. AND OTHERS Vs. SHANKER LAL JAISWAL AND OTHERS

LAWS(SC)-1994-8-96

SUPREME COURT OF INDIA

Decided on August 18,1994

State of U. P. and others Appellant

VERSUS

Shanker Lal Jaiswal And Others Respondents

JUDGEMENT

S. Mohan, S.P. Bharucha, JJ. - (1.) Delay condoned,
(2.) Leave granted.
(3.) The short facts leading to the special leave petitions are as follows :;

Click here to view full judgement.