JUTE CORPORATION OF INDIA OFFICERS ASSOCIATION Vs. THE JUTE CORPN. OF INDIA LTD. AND ANR.
LAWS(SC)-1984-12-26
SUPREME COURT OF INDIA
Decided on
December 25,1984
Jute Corporation Of India Officers Association
Appellant
VERSUS
The Jute Corpn. Of India Ltd. And Anr.
Respondents
JUDGEMENT
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(1.) Counter affidavit filed on behalf of Bureau of Public Enterprises. Government of India, today in Court may be taken on record.
(2.) Issue Rule Nisi in the matters in which Rule has not been issued.
(3.) The applications for directions/stay will be listed for hearing on 24th August, 1984.;
(2.) Issue Rule Nisi in the matters in which Rule has not been issued.
(3.) The applications for directions/stay will be listed for hearing on 24th August, 1984.;
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