DELHI CLOTH MILLS LTD. & ANR. Vs. MANOHAR LAL & ORS.
LAWS(SC)-1984-6-8
SUPREME COURT OF INDIA
Decided on June 13,1984

Delhi Cloth Mills Ltd. And Anr. Appellant
VERSUS
Manohar Lal and Ors. Respondents

JUDGEMENT

- (1.) Issue notice. Tag this petition on with SLP 7544-81/81. It is however made clear that irrespective of the result of this petition respondent No. 1 Manohar Lal should be paid the entire amount of gratuity as determined by the Appellate Authority, and the amount shall be paid within one month from today.;


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