S P M SHARMA Vs. UNION OF INDIA
LAWS(SC)-1974-3-5
SUPREME COURT OF INDIA
Decided on
March 26,1974
S.P.M.SHARMA
Appellant
VERSUS
UNION OF INDIA
Respondents
JUDGEMENT
-
(1.) It is reported that the petitioner-detenue has been released. His writ petition has therefore become infructuous and is accordingly dismissed.;
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