Referred Judgements :-

LIFE INSURANCE CORPN. OF INDIA V. D.J.BAHADUR [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED TO]
MAHATMA PHULE AGRICULTURAL UNIVERSITY VS. NASIK ZILLA SHETH KAMGAR UNION [REFERRED TO]
STATE OF MAHARASHTRA VS. R S BHONDE [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
R S GARG VS. STATE OF U P [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. RAM SAHAI [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
UTTRANCHAL FOREST DEVELOPMENT CORPORATION VS. M C JOSHI [REFERRED TO]
MADHYA PRADESH ADMINISTRATION VS. TRIBHUBAN [REFERRED TO]
U P POWER CORPORATION LTD VS. BIJLI MAZDOOR SANGH [REFERRED TO]
POST MASTER GENERAL KOLKATA VS. TUTU DAS [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. POORAN CHANDRA PANDEY [REFERRED TO]
MAHBOOB DEEPAK VS. NAGAR PANCHYAT GAJRAULA [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. ASHOK KUMAR [REFERRED TO]
SITA RAM VS. MOTI LAL NEHRU FARMERS TRAINING INSTITUTE [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. CASTERIBE RAJYA P KARMCHARI SANGHATANA [REFERRED TO]
ASST. ENGINEER, RAJASTHAN DEV. CORP VS. GITAM SINGH [REFERRED TO]
B.S.N.L. VS. BHURUMAL [REFERRED TO]

Cited Judgements :-

STATE OF PUNJAB VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL [LAWS(P&H)-2014-9-71] [REFERRED TO]
GENERAL MANAGER (HR) STATE BANK OF INDIA VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT [LAWS(MAD)-2018-7-961] [REFERRED TO]
S. KIRTHIVASAN VS. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [LAWS(MAD)-2016-12-109] [REFERRED TO]
MEDICAL SUPERINTENDENT, RURAL HOSPITAL VS. RAJASHREE LAKSHMAN YADAV [LAWS(BOM)-2024-6-86] [REFERRED TO]
SATISH KUMAR VS. FOOD CORPORATION OF INDIA & ORS [LAWS(J&K)-2017-12-20] [REFERRED TO]
J&K BANK LIMITED VS. CENTRAL GOVT INDUSTRIAL TRIBUNAL AND OTHERS [LAWS(J&K)-2018-4-54] [REFERRED TO]
LEBAJI UMEDJI THAKORE VS. EXECUTIVE ENGINEER [LAWS(GJH)-2017-12-265] [REFERRED TO]
SAVITABEN MANGALBHAI HARIJAN VS. SUPERINTENDENT [LAWS(GJH)-2022-8-73] [REFERRED TO]
JAIRAM S/O MAHADEO SHENDE VS. ZILLA PARISHAD, BHANDARA THROUGH CHIEF EXECUTIVE OFFICER [LAWS(BOM)-2018-11-252] [REFERRED TO]
SHREE AMRELI JILLA MADHYASTH VS. MEGHRAJBHAI MOHANBHAI SAGAR & ANR [LAWS(GJH)-2015-7-141] [REFERRED]
INDIAN OVERSEAS BANK VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-25] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. KRISHAN KUMAR [LAWS(DLH)-2018-10-475] [REFERRED TO]
BUDHO DEVI VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-484] [REFERRED TO]
BHAGIRATH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-62] [REFERRED TO]
KAILASH CHANDRA BARIHA AND ORS. VS. MANAGEMENT OF DIRECTORATE OF PRINTING STATIONERY AND PUBLICATION AND ORS. [LAWS(ORI)-2014-8-59] [REFERRED TO]
MANAGEMENT OF EXECUTIVE ENGINEER VS. PRESIDING OFFICER, LABOUR COURT [LAWS(ORI)-2016-9-122] [REFERRED TO]
INDIAN RAILWAY FINANCE CO. LTD. AND ORS. VS. YATENDER KUMAR SHARMA AND ORS. [LAWS(DLH)-2015-9-387] [REFERRED TO]
UNION OF INDIA VS. STATE OF BIHAR [LAWS(PAT)-2023-1-17] [REFERRED TO]
NARENDRAKUMAR NARSINHBHAI VANKAR VS. MEDICINAL & AROMATIC PLANTS [LAWS(GJH)-2016-4-356] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED & ORS VS. SHASHI KAMAL & ANR [LAWS(HPH)-2017-6-80] [REFERRED TO]
DHANVIR SINGH VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2016-7-27] [REFERRED TO]
KRISHAN GOPAL AND ORS. VS. ONGC AND ORS. [LAWS(DLH)-2015-10-101] [REFERRED TO]
UNIVERSITY OF RAJASTHAN, J.L.N., MARG, JAIPUR VS. SHRI TRILOK SINGH [LAWS(RAJ)-2016-9-9] [REFERRED TO]
TRILOK SINGH VS. UNIVERSITY OF RAJASTHAN, [LAWS(RAJ)-2017-10-178] [REFERRED TO]
STATE OF KERALA VS. K. MANI AND ORS. [LAWS(KER)-2015-10-58] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION VS. KRISHAN GOPAL [LAWS(SC)-2020-2-20] [REFERRED TO]
VICE CHANCELLOR, RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA VS. VINOD LODHI [LAWS(MPH)-2023-8-137] [REFERRED TO]
THE MANAGEMENT, TAMIL NADU KHADI & VILLAGE INDUSTRIES BOARD VS. THE WORKMEN AND ORS. [LAWS(MAD)-2016-1-1] [REFERRED TO]
CHIEF OFFICER PEN MUNICIPAL COUNCIL VS. SHEKHAR B. ABHANG [LAWS(BOM)-2024-5-18] [REFERRED TO]
JHARKHAND MEDIA PRIVATE LIMITED THROUGH ITS DIRECTOR PREM SHANKAR VS. SUNIL SINGH [LAWS(JHAR)-2019-4-19] [REFERRED TO]
HARDESH RAJARAMBHAI VS. SUB DIVISIONAL OFFICER [LAWS(GJH)-2017-8-45] [REFERRED TO]
BINOY KUMAR SINHA VS. STATE BANK OF INDIA [LAWS(GAU)-2024-4-61] [REFERRED TO]
RUPENDRA JOSHI VS. MUNICIPAL CORPORATION [LAWS(MPH)-2021-2-30] [REFERRED TO]
WATER RESOURCES DEPARTMENT ENGINEER VS. MANHARAN [LAWS(MPH)-2016-7-57] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED VS. THEIR WORKMEN, PLANT [LAWS(JHAR)-2021-8-64] [REFERRED TO]
MEWAT MODEL SCHOOL SOCIETY VS. MAHESH CHAND AND OTHERS [LAWS(P&H)-2018-10-183] [REFERRED TO]
RAMESH KUMAR VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER [LAWS(P&H)-2018-9-69] [REFERRED TO]
VICE CHANCELLOR, KURUKSHETRA AND ORS. VS. RAJ RANI AND ORS. [LAWS(P&H)-2015-10-194] [REFERRED TO]
THE SUNDH CO VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [LAWS(P&H)-2015-3-725] [REFERRED TO]
SATPAL SINGH VS. PRESIDING OFFICER, LABOUR COURT AND ORS. [LAWS(P&H)-2015-8-280] [REFERRED TO]
RAMBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2016-2-311] [REFERRED TO]
THE PROJECT MANAGER, CATTLE & POULTRY FEED PROCESSING PLANT, ORISSA AGRO INDUSTRIES CORP. LTD. VS. P.O., LABOUR COURT, BHUBANESWAR AND ANOTHER [LAWS(ORI)-2016-9-19] [REFERRED TO]
MS.L AND T LTD. VS. BILAS KU. BISWAL AND OTHERS [LAWS(ORI)-2016-10-11] [REFERRED TO]
SECY., PANPOSH CO VS. KHETRABASI TRIPATHY AND OTHERS [LAWS(ORI)-2016-10-25] [REFERRED TO]
RAMAKANT SAHU S/O MOTILA SAHU VS. CHAIRMAN, BILASPUR RAIPUR KSHETRIYA GRAMIN BANK DAYALBANDH [LAWS(CHH)-2015-9-56] [REFERRED]
MAHAPALIKA AROGYA SEVA KARMACHARI SANGHATANA VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [LAWS(BOM)-2017-1-20] [REFERRED TO]
STATE BANK OF INDIA VS. DEVESH KUMAR SHARMA AND ORS. [LAWS(DLH)-2018-4-528] [REFERRED TO]
NANAK CHAND VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2015-9-302] [REFERRED TO]
SECRETARY, UIT AND ORS. VS. RADHA KRISHAN SHARMA AND ORS. [LAWS(RAJ)-2015-3-194] [REFERRED TO]
UNIVERSITY OF RAJASTHAN THROUGH ITS REGISTRAR VS. TRILOK SINGH [LAWS(RAJ)-2016-9-188] [REFERRED]
DHARMENDRA SINGH KUSHWAH VS. JANPAD PANCHAYAT [LAWS(MPH)-2021-2-128] [REFERRED TO]
CHIEF GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION AND ORS. VS. MANISH DUBEY AND ORS. [LAWS(MPH)-2015-8-54] [REFERRED TO]
CHIEF POST MASTER GENERAL VS. PRESIDING OFFICER [LAWS(P&H)-2014-8-94] [REFERRED TO]
MOHINDER SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER [LAWS(P&H)-2014-8-533] [REFERRED]
SHARDA DEVI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-7-82] [REFERRED TO]
MANAGEMENT TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD VS. WORKMEN REP BY SECRETARY, INDUSTRIAL ESTATE GENERAL WORKERS UNION [LAWS(MAD)-2018-7-575] [REFERRED TO]
HEAVY ENGINEERING CORPORATION LIMITED VS. THEIR WORKMEN AND ORS [LAWS(JHAR)-2016-8-91] [REFERRED]
RANJIT GURNATH CHATTRE & ORS VS. BHIWANDI NIZAMPURA CITY MUNICIPAL CORPORATION & ANR [LAWS(BOM)-2018-5-45] [REFERRED TO]
MUNICIPAL CORPORATION OF GR. MUMBAI VS. KACHARA VAHTUK SHRAMIK SANGH [LAWS(BOM)-2016-12-83] [REFERRED TO]
CHIEF OFFICER VS. MOTABHAI SHARDULBHAI [LAWS(GJH)-2017-3-476] [REFERRED TO]
SAURASHTRA SHRAMIK SANGH VS. AMRELI MUNICIPALITY AND ANOTHER [LAWS(GJH)-2016-8-207] [REFERRED TO]
MAHESH RAM THAWAIT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-6-36] [REFERRED TO]
STATE OF CHHATTISGARH VS. DEVENDRA KUMAR VERMA [LAWS(CHH)-2021-6-86] [REFERRED TO]
UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS VS. ANOOP CHANDRA BHATT [LAWS(UTN)-2019-3-71] [REFERRED TO]
THE CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY VS. SRI GIRIJA PRASAD SAHOO [LAWS(ORI)-2016-11-113] [REFERRED TO]
CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY VS. SRI RABINDRA KUMAR MOHAPATRA [LAWS(ORI)-2016-9-120] [REFERRED TO]
RAJENDRA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-11-1] [REFERRED TO]
RANJITSINH DOLATSINH CHAVDA VS. COMMUNITY HEATH CENTER [LAWS(GJH)-2023-9-70] [REFERRED TO]
RAJINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-8-125] [REFERRED TO]
VIJAY SOOD AND ORS. VS. CENTRAL UNIVERSITY OF HP, DHARAMSHALA [LAWS(HPH)-2015-12-94] [REFERRED TO]
FACTORY MANAGER SAURASHTRA CHEMICALS VS. SHREE SAURASHTRA CHEMICALS MAZDOOR SANGH [LAWS(GJH)-2022-11-305] [REFERRED TO]
STATE OF TAMIL NADU VS. JANSIRANI [LAWS(MAD)-2022-8-123] [REFERRED TO]
AMIT ATTRI VS. ANIL VERMA [LAWS(HPH)-2014-12-1] [REFERRED TO]
SHRAWAN KUMAR CHAURASIA VS. CHIEF MUNICIPAL OFFICER [LAWS(MPH)-2014-10-97] [REFERRED TO]
DEPUTY GENERAL MANAGER VS. CENTRAL GOVERNMENT [LAWS(MAD)-2019-4-648] [REFERRED TO]
CHET RAM VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-7-151] [REFERRED TO]
MALKIAT SINGH VS. PRESIDING OFFICES, INDUSTRIAL TRIBUNAL [LAWS(P&H)-2014-5-233] [REFERRED TO]
KHAJJAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-5-82] [REFERRED TO]
NAGAR PALIKA NIGAM VS. SACHIN SHARMA [LAWS(MPH)-2023-1-134] [REFERRED TO]
KAYAM SINGH VS. STATE OF RAJ. AND ORS. [LAWS(RAJ)-2015-5-118] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. JANAKBHAI NARANBHAI [LAWS(GJH)-2017-10-57] [REFERRED TO]
MAHESHKUMAR D.NAIK VS. DINDAYAL LAND AND SURVEY ORGANIZATION [LAWS(GJH)-2014-11-121] [REFERRED TO]
A.K. JOSHI AND ORS. VS. THE EXECUTIVE ENGINEER [LAWS(GJH)-2016-1-219] [REFERRED TO]
STATE OF U.P. VS. LABOUR COURT [LAWS(ALL)-2023-5-12] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. SMT. SHASHI KANTA RISHI [LAWS(DLH)-2018-3-33] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. INDIAN AIRPORT EMPLOYEES UNION [LAWS(BOM)-2016-2-219] [REFERRED TO]
NAGAR PALIKA PARISHAD VS. PRESIDING OFFICER, LABOUR COURT AND ANOTHER [LAWS(ALL)-2016-8-47] [REFERRED]
THE MANAGEMENT OF THE PROJECT DIRECTOR, ANIMAL DISEASE RESEARCH INSTITUTE, PHULNAKHARA, CUTTACK VS. BABAJI CHARAN BEHERA [LAWS(ORI)-2016-10-26] [REFERRED TO]
SUDARSHAN RAJPOOT VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(SC)-2014-11-34] [REFERRED TO]
ANUSHANDHAN ADHIKARI VS. PRAMOD KUMAR [LAWS(UTN)-2014-9-67] [REFERRED TO]
DEPUTY DIRECTOR (CONSTRUCTION) VS. PRESIDING OFFICER AND ORS. [LAWS(ALL)-2015-10-191] [REFERRED TO]
MMTC LTD VS. LEARNED FOURTH INDUSTRIAL TRIBUNAL [LAWS(CAL)-2014-9-46] [REFERRED TO]
PRESIDENT, PARENT TEACHER ASSOCIATION AND ORS. VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-7-19] [REFERRED TO]
SGS INDIA PVT. LTD. VS. MUKESH S. GADHVI C/O JAMNAGAR JILLA MAZDOOR SANGH & ANOTHER [LAWS(GJH)-2015-12-185] [REFERRED TO]
STATE OF CHHATTISGARH VS. DISTRICT ARYURVEDIC OFFICER [LAWS(CHH)-2018-10-243] [REFERRED TO]
STATE OF CHHATTISGARH VS. NATHIYARAM RAJWADE [LAWS(CHH)-2019-2-170] [REFERRED TO]
NAGAR PANCHAYAT VS. BASANT LAL DHRUV [LAWS(CHH)-2017-3-102] [REFERRED TO]
STATE OF CHHATTISGARH VS. HEMLAL [LAWS(CHH)-2021-6-91] [REFERRED TO]
SANDIP BALIRAM SANDBHOR AND ORS. VS. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS. [LAWS(BOM)-2015-12-95] [REFERRED TO]
DY EXECUTIVE ENGINEER, PANCHYAT SUB-DIVISION CHOTILA VS. SURENDRANAGAR DISTRICT - MAZDOOR SANGH [LAWS(GJH)-2014-10-80] [REFERRED TO]
AMRELI MUNICIPALITY VS. SHAILENDRA JILU VALA & 1 ORS [LAWS(GJH)-2018-1-580] [REFERRED TO]
DIRECTOR DISTRICT RURAL DEVE AGENCY & 1 VS. KISHORKUMAR D TANK & 10 [LAWS(GJH)-2018-1-396] [REFERRED TO]
MUNICIPAL COUNCIL, PATHANKOT VS. PRESIDING OFFICER [LAWS(P&H)-2014-5-124] [REFERRED TO]
RAJBIR SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2017-1-112] [REFERRED TO]
ITI LIMITED VS. SULTANA RAM [LAWS(RAJ)-2015-1-12] [REFERRED TO]
TALALA MUNICIPALITY VS. CHANDRIKABEN DANABHAI VADHER [LAWS(GJH)-2022-12-290] [REFERRED TO]
GENERAL MANAGER, STATE BANK OF INDIA VS. PRESIDING OFFICER, CENTRAL [LAWS(MAD)-2015-2-46] [REFERRED TO]
ROMA RAMESH KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-90] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RANI VERMA [LAWS(DLH)-2014-10-57] [REFERRED TO]
SAURASHTRA SHRAMIK SANGH VS. AMRELI NAGARPALIKA [LAWS(GJH)-2021-6-357] [REFERRED TO]
STATE OF GUJARAT VS. RANCHHODBHAI SHAMJIBHAI NAKUM [LAWS(GJH)-2020-9-699] [REFERRED TO]
ALLAHABAD BANK VS. SRIKANTA PRADHAN [LAWS(ORI)-2016-11-61] [REFERRED TO]
PROJECT OFFICER, I.C.D.S. VS. MOHANLAL KUMHAR [LAWS(MPH)-2017-10-111] [REFERRED TO]
M. RAJAN AND ORS. VS. OIL AND NATURAL GAS AND ORS. [LAWS(MAD)-2015-11-110] [REFERRED TO]
TNCSC EMPLOYEES UNION VS. TAMIL NADU CIVIL SUPPLIES CORPORATION REP [LAWS(MAD)-2020-8-239] [REFERRED TO]
MANAGEMENT OF BOKARO STEEL PLANT OF STEEL AUTHORITY OF INDIA LTD., BOKARO STEEL CITY, DISTRICT VS. THE GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT, SECTOR [LAWS(JHAR)-2016-9-27] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. SUDHIR KAMALKAR AYACHIT [LAWS(BOM)-2022-1-2] [REFERRED TO]
DHULE MUNICIPAL COUNCIL VS. GANESH (KISHOR) MADHUKAR PATIL [LAWS(BOM)-2022-1-22] [REFERRED TO]
MEGHJIBHAI MOHANBHAI SAGAR VS. SHREE AMRELI JILLA MADHYASTH [LAWS(GJH)-2019-12-212] [REFERRED TO]
DHANVIR SINGH VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2019-11-273] [REFERRED TO]
GARIYADHAR NAGAR PALIKA VS. MAHESHGIRI GURUGIRI GOSWAMI [LAWS(GJH)-2021-7-348] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. DEVUBEN MANGABHAI [LAWS(GJH)-2017-7-116] [REFERRED TO]
VRAJLAL BACHUBHAI KHACHARIYA VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2017-9-17] [REFERRED TO]
MAHUVA MUNICIPALITY VS. MAHESHBHAI JINABHAI SARVAYYA [LAWS(GJH)-2018-3-34] [REFERRED TO]
AMRELI MUNICIPALITY VS. SAURASHTRA SHRAMIK SANGH [LAWS(GJH)-2014-10-41] [REFERRED TO]
STATE OF CHHATTISGARH VS. GANESH RAM YADAV [LAWS(CHH)-2019-6-70] [REFERRED TO]
THE REGISTRAR, UNIVERSITY OF MUMBAI VS. PARAG BHASKAR GHAG AND OTHERS [LAWS(BOM)-2016-8-269] [REFERRED TO]
STATE OF HARYANA VS. BALWINDER SINGH [LAWS(P&H)-2022-12-155] [REFERRED TO]
SUMER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-2-183] [REFERRED TO]
ENGINEER-IN-CHIEF, PWD (PUBLIC HEALTH), HARYANA & ANOTHER VS. SAHIB SINGH (NOW DECEASED) THROUGH HIS LRS & OTHERS [LAWS(P&H)-2014-9-429] [REFERRED]
NATHA SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2014-7-37] [REFERRED TO]
ONGC LTD. VS. PETROLEUM COAL LABOUR UNION AND ORS. [LAWS(SC)-2015-4-55] [REFERRED TO]
RAMCHANDRA MALI VS. PRESIDING OFFICER, LABOUR COURT, INDUSTRIAL TRIBUNAL AND ORS. [LAWS(RAJ)-2014-5-246] [REFERRED TO]
SANJIB KUMAR MOHANTY VS. DEAN, FACULTY OF VETERINARY SCIENCE & ANIMAL HUSBANDRY [LAWS(ORI)-2017-8-47] [REFERRED TO]
BILAS KUMAR BISWAL VS. PRESIDING OFFICER, LABOUR COURT [LAWS(ORI)-2023-11-78] [REFERRED TO]
STATE OF U.P. AND ORS. VS. RAJ KARAN AND ORS. [LAWS(ALL)-2015-9-122] [REFERRED TO]
U.P.S.R.T.C. VS. SATISH CHANDRA [LAWS(ALL)-2017-2-156] [REFERRED TO]
U.P. SMALL INDUSTRIES CORPORATION LTD. VS. PRESIDING OFFICER/LABOUR COURT [LAWS(ALL)-2017-7-131] [REFERRED TO]
MANAGING DIRECTOR, HIMACHAL PRADESH STATE FOREST DEVELOPMENT CORPORATION LTD. VS. RAJ KUMAR [LAWS(HPH)-2017-8-9] [REFERRED TO]
MANAGER VS. RAJESH VAGHJIBHAI MAKWANA [LAWS(GJH)-2018-7-199] [REFERRED TO]
SHYAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2017-1-113] [REFERRED TO]
MUNICIPAL COUNCIL VS. PRESIDING OFFICER, LABOUR COURT [LAWS(P&H)-2014-10-11] [REFERRED TO]
MAHESH CHAND VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-7-204] [REFERRED TO]
RAM AVTAR & OTHERS VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2018-2-383] [REFERRED TO]
K MANI VS. STATE OF KERALA [LAWS(KER)-2014-8-879] [REFERRED TO]