Referred Judgements :-

H.K.N. SWAMI V. IRSHAD BASITH [REFERRED TO]
JAGANNATH V. ARULAPPA AND ANR [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
STATE BANK OF INDIA VS. EMMSONS INTERNATIONAL LTD [REFERRED TO]
KURIAN CHACKO VS. VARKEY OUSEPH [REFERRED TO]

Cited Judgements :-

REKHA W/O GHANSHYAM AND OTHERS VS. KANHAIYALAL S/O AMARSINGH AND ANOTHER [LAWS(MPH)-2018-8-300] [REFERRED TO]
RAKESH THAPAR VS. HIMACHAL PRADESH STATE ELECTRONICS DEVELOPMENT CORPORATION [LAWS(HPH)-2019-11-228] [REFERRED TO]
CHUNI LAL VS. DURGA DASS [LAWS(HPH)-2019-5-115] [REFERRED TO]
GANDHI RAM VS. RAJ KUMAR AND ORS. [LAWS(HPH)-2015-2-22] [REFERRED TO]
LALITESHWAR PRASAD SINGH & ORS. VS. S.P. SRIVASTAVA (D) THR. LRS. [LAWS(SC)-2016-12-28] [REFERRED TO]
NANI VS. SURENDRAN [LAWS(KER)-2018-4-117] [REFERRED TO]
HEM KANTA MEDHI VS. MAHIDHAR KALITA [LAWS(GAU)-2017-8-39] [REFERRED TO]
KAMESHWAR PRASAD GUPTA VS. SAMSUDDIN [LAWS(CHH)-2020-2-163] [REFERRED TO]
BISWANATA DAS VS. GITA RANI SAHA [LAWS(GAU)-2024-3-1] [REFERRED TO]
NIGHAT KHATOON AND OTHERS VS. RANI GOVIND KUMARI [LAWS(ALL)-2017-9-272] [REFERRED TO]
FARIDA KHATOON VS. OM PRAKASH & 2 ORS [LAWS(ALL)-2017-9-233] [REFERRED TO]
KULDEEP SAXENA VS. SMT. ARCHANA SAXENA & 6 OTHERS [LAWS(ALL)-2017-8-261] [REFERRED TO]
SHRI HARIHAR LAL VS. RAJPATI LAL [LAWS(ALL)-2017-8-159] [REFERRED TO]
CHANDRA BHAL VS. BALKRISHNA SHUKLA [LAWS(ALL)-2017-11-361] [REFERRED TO]
RAM JAS VS. RAM AWADH [LAWS(ALL)-2021-12-144] [REFERRED TO]
BHAGIRATH VS. RAM CHANDRA [LAWS(ALL)-2019-4-280] [REFERRED TO]
RAM KARAN VS. UMA SHANKER [LAWS(ALL)-2022-11-64] [REFERRED TO]
BASOHLI AND ORS. VS. BHAGTU RAM AND ORS. [LAWS(HPH)-2015-7-82] [REFERRED TO]
LEKH RAM & OTHERS VS. PAL SINGH & OTHERS [LAWS(HPH)-2017-4-139] [REFERRED TO]
SMT. URMIL GUPTA VS. COMMISSIONER [LAWS(HPH)-2017-7-51] [REFERRED TO]
LOKPAL SINGH AND ANOTHER VS. MATRE AND OTHERS [LAWS(MPH)-2019-1-46] [REFERRED TO]
VASANTKUMAR KRUNALAL DAVE VS. RASIKLAL VIDHYASHANKAR DAVE [LAWS(GJH)-2019-9-108] [REFERRED TO]
NINGE GOWDA VS. RAMABHADRE GOWDA [LAWS(KAR)-2019-2-179] [REFERRED TO]
ABDUL MUJEEB VS. T.P.SOMASEKHARAN NAIR [LAWS(ALL)-2021-11-145] [REFERRED TO]
KRISHNA PRATAP VS. MEENU DEVI [LAWS(ALL)-2019-8-97] [REFERRED TO]
ABDUL HAMEED (DEAD) THRU MOHD SHAFIQ VS. SHAKIL AKHTAR & 3 OTHERS [LAWS(ALL)-2017-9-246] [REFERRED TO]
MEWA LAL VS. ASHA RAM [LAWS(ALL)-2017-8-265] [REFERRED TO]
MALLAPPA RAMAPPA NAIK R/O KEMMANKOL VS. BELGAUM [LAWS(KAR)-2020-8-441] [REFERRED TO]
RAJ DUTT VS. NAGESHWAR [LAWS(ALL)-2019-8-16] [REFERRED TO]
SARASWATI DEVI VS. RAM SIA [LAWS(ALL)-2018-7-297] [REFERRED TO]
PERUMALLA MAHALAXMAMMA VS. PERUMALLA MANIKYAM [LAWS(APH)-2021-11-53] [REFERRED TO]
ALLA GOVARDHAN RAO VS. ALLA NAGA SIROMANNI [LAWS(APH)-2023-6-50] [REFERRED TO]
PRAFULLA DAS VS. MANA MOHAN MOHANTY [LAWS(ORI)-2015-11-75] [REFERRED TO]
LUCKEY KUMAR AND ANOTHER VS. RUPA AND ANOTHER [LAWS(HPH)-2016-8-275] [REFERRED TO]
JAI MAL AND ANR VS. OM PRAKASH AND ANR [LAWS(HPH)-2017-7-172] [REFERRED TO]
DEVARAJ VS. DAYARATHINI MAJOR [LAWS(KAR)-2020-3-124] [REFERRED TO]
RATANLAL CHANDANI VS. STATE OF M.P. [LAWS(MPH)-2019-3-175] [REFERRED TO]
STATE OF H.P. AND OTHERS VS. ANANT RAM NEGI AND OTHERS [LAWS(HPH)-2018-7-20] [REFERRED TO]
SANJAY KUMAR & OTHERS VS. VIRENDER KUMAR & OTHERS [LAWS(HPH)-2017-7-162] [REFERRED TO]
MADINA BEGUM & ANR. VS. SHIV MURTI PRASAD PANDEY & ORS. [LAWS(SC)-2016-8-1] [REFERRED TO]
SHASIDHAR VS. ASHWINI UMA MATHAD [LAWS(SC)-2015-1-26] [REFERRED TO]
GANESAN VS. STATE REPRESENTED BY ITS INSPECTOR OF POLICE [LAWS(SC)-2020-10-15] [REFERRED TO]
ASLAM KHAN VS. AMANULLA KHAN [LAWS(KAR)-2018-1-311] [REFERRED TO]
SAMMI @ GURJEET KAUR VS. RAJESH KUMAR AND 3 OTHERS [LAWS(ALL)-2018-11-155] [REFERRED TO]
VISHAMBHAR DAYAL AND ANOTHER VS. PRAKASHWATI AND OTHERS [LAWS(ALL)-2017-8-468] [REFERRED TO]
YELURU PAIDAIAH VS. GADIYAKARI SUBBA LAKSHMI [LAWS(APH)-2021-9-51] [REFERRED TO]
PRAHLAD VS. HAMEEDAN [LAWS(ALL)-2021-7-90] [REFERRED TO]
NAGAR PALIKA PARISHAD DISTT. KHIREE THROU EXECUTIVE OFFICER VS. MAHESH GIRI AND ANOTHER [LAWS(ALL)-2017-10-225] [REFERRED TO]
PHOOL CHANDANDRA & 7 OTHERS VS. DEOTA DEEN & 3 OTHERS [LAWS(ALL)-2017-11-284] [REFERRED TO]
SHARDA DEVI VS. DURGA PRASAD [LAWS(ALL)-2019-5-316] [REFERRED TO]
S P KARANWAL VS. INDIA LITERACY BOARD THRU DIRECTOR EX-OFFICIO SECYI & 7 ORS [LAWS(ALL)-2017-8-442] [REFERRED TO]
SMT. SAROJINI DEVI & ORS. VS. DHARMPAL & ORS. [LAWS(ALL)-2017-8-300] [REFERRED TO]
RAM KARAN VS. JAGDEEP SINGH [LAWS(ALL)-2018-10-84] [REFERRED TO]
SHITAL DEEN VS. LALLI DEVI [LAWS(ALL)-2017-9-204] [REFERRED TO]
HAJI ALA UDDIN VS. JOINAL ABEDIN [LAWS(GAU)-2022-5-5] [REFERRED TO]
SATWANT KAUR VS. SURINDER SINGH [LAWS(P&H)-2022-7-211] [REFERRED TO]
MALLURU MALLAPPA VS. KURUVATHAPPA [LAWS(SC)-2020-2-32] [REFERRED TO]
SOMAKKA (DEAD) VS. K.P.BASAVARAJ (DEAD) [LAWS(SC)-2022-6-9] [REFERRED TO]
HARKUNWAR BAI VS. KALABAI [LAWS(MPH)-2016-6-107] [REFERRED TO]
BHAG SINGH VS. PIAR DASSI AND OTHERS [LAWS(HPH)-2017-3-127] [REFERRED TO]
KARUPPANNA GOUNDER VS. KOLANDASAMY [LAWS(MAD)-2017-1-17] [REFERRED TO]
VITTAL PRASAD PVT CO. LTD VS. SAMPATKUMAR SHIDRAM SHIVANAGI [LAWS(KAR)-2022-7-1469] [REFERRED TO]
RAMSAHAY VS. SHYOPYARI DEVI [LAWS(RAJ)-2023-12-83] [REFERRED TO]
RAJIV RAJ MADHOK VS. BALDEV RAJ MADHOK AND OTHES [LAWS(P&H)-2019-3-99] [REFERRED TO]
GAJJU RAM VS. JINDU RAM (DECEASED THROUGH LRS AND OTHERS) [LAWS(HPH)-2018-7-78] [REFERRED TO]
RAJ KUMAR VS. RUMALO DEVI AND OTHERS [LAWS(HPH)-2016-9-75] [REFERRED]
VIRENDER KUMAR VS. SANJAY KUMAR [LAWS(HPH)-2017-7-52] [REFERRED TO]
VISHNUPAD BHAGWAN VS. BIHAR STATE BOARD OF RELIGIOUS TRUST [LAWS(PAT)-2024-1-67] [REFERRED TO]
SHIV CHANDRA AND ANOTHER VS. HINDUSTAN SUGAR MILLS GOLA GOKARNATH THRU MANAGER [LAWS(ALL)-2017-8-477] [REFERRED TO]
GAYA PRASAD VS. LAXMI NARAYAN [LAWS(ALL)-2019-5-370] [REFERRED TO]
SHUBH KARAN & ANR VS. KALI DEEN [LAWS(ALL)-2017-11-388] [REFERRED TO]
KRISHNA CHANDRA VS. SARJU DEI [LAWS(ALL)-2020-7-29] [REFERRED TO]
BHAWANI PRASAD VS. PARAS NATH [LAWS(ALL)-2021-12-142] [REFERRED TO]
KISHAN NARAYANRAO DHOTRE VS. BABASAHEB SANTOBA PAWAR AND ORS. [LAWS(BOM)-2015-6-234] [REFERRED TO]
ALPANA DAS VS. GITA RANI SAHA [LAWS(GAU)-2024-3-23] [REFERRED TO]
KADAMMA VS. CHIKKAMMA [LAWS(KAR)-2016-3-423] [REFERRED]
GANGUBAI VS. RAMA SATERI GHADI [LAWS(KAR)-2019-10-114] [REFERRED TO]
RAM CHANDAR VS. RAM JIYAWAN [LAWS(ALL)-2017-7-193] [REFERRED TO]
RAM NEWAL VS. DIWAKAR AGRAWAL [LAWS(ALL)-2015-5-256] [REFERRED TO]
SHIV KUMAR & ANR VS. SURESH PAL [LAWS(ALL)-2017-9-271] [REFERRED TO]
RAJ KUMAR AND ORS. VS. ASHOK KUMAR CHAURASIA AND ORS. [LAWS(ALL)-2015-12-145] [REFERRED TO]
SANGAT RAM VS. MANI RAM AND OTHERS [LAWS(HPH)-2016-8-57] [REFERRED]
SHANKAR DASS AND OTHERS VS. KARAM CHAND AND OTHERS [LAWS(HPH)-2016-7-111] [REFERRED]
RAKESH KUMAR SHARMA VS. THE BRANCH MANAGER, SBI AND ORS. [LAWS(HPH)-2016-4-24] [REFERRED TO]
RAJ KUMAR GARAG VS. RAJ KUMAR [LAWS(HPH)-2017-11-14] [REFERRED TO]
JOGINDER SINGH & ANOTHER VS. STATE OF H P [LAWS(HPH)-2017-4-68] [REFERRED TO]
DHIAN SINGH VS. BHAGWAN SINGH [LAWS(HPH)-2017-4-151] [REFERRED TO]
KUSUM SOOD AND ANOTHER VS. M/S KAPOOR PALACE (PVT.) LIMITED AND OTHERS [LAWS(HPH)-2018-3-73] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KASHMIR CHAND PATIAL [LAWS(HPH)-2018-8-77] [REFERRED TO]
T.R. THANGAVEL VS. THANGAMMAL [LAWS(MAD)-2022-3-4] [REFERRED TO]
STATE OF H.P. VS. JAGMOHAN SINGH AND ORS. [LAWS(HPH)-2015-9-20] [REFERRED TO]
CHAMAROO VS. OM CHAND [LAWS(HPH)-2023-8-36] [REFERRED TO]
PUBLISHER AND EDITOR OF DIVYA HIMACHAL AND ANR VS. PARKASH CHAND AND ORS [LAWS(HPH)-2017-12-111] [REFERRED TO]
KESHAV RAM VS. SECRETARY (PWD) AND OTHERS [LAWS(HPH)-2018-8-76] [REFERRED TO]
JAGDISH RAM VS. SATPAL [LAWS(HPH)-2017-7-48] [REFERRED TO]
TULSI RAM VS. CHARAN DASS [LAWS(HPH)-2017-5-96] [REFERRED TO]
CHARAN DASS VS. TULSI RAM [LAWS(HPH)-2017-5-175] [REFERRED TO]
RAM GOPAL VS. BRIJ LAL [LAWS(HPH)-2023-9-41] [REFERRED TO]
KEHAR SINGH VS. DEEP KUMAR [LAWS(HPH)-2019-11-128] [REFERRED TO]
NARESH KUMAR VS. AMRA DEVI [LAWS(HPH)-2023-9-66] [REFERRED TO]
CHINA GARDEN RESTAURANT VS. VENUS INDUSTRIES [LAWS(DLH)-2018-1-116] [REFERRED TO]
FIROJUNNISA VS. HASMUNNISA [LAWS(ALL)-2021-12-136] [REFERRED TO]
LAKHAN SARAN VS. SHIV SARAN [LAWS(ALL)-2017-9-302] [REFERRED TO]
SUNIL KUMAR NIGAM & 5 OTHERS VS. ASHA (DEAD) & OTHERS [LAWS(ALL)-2017-8-435] [REFERRED TO]
MATHURA PRASAD S/O LATE SUKHNANDAN & 13 ORS VS. SUKH DEV PRASAD S/O BHAGWANDEEN & 2 ORS [LAWS(ALL)-2017-11-401] [REFERRED TO]
MALLAWWA VS. CHANDRABAI MOTHER TARABAI KAMBLE [LAWS(KAR)-2016-7-148] [REFERRED]
GUTTU AND COMPANY PVT LTD AND ORS VS. SIRAJ ALI AND ANR [LAWS(GAU)-2018-5-69] [REFERRED TO]