Referred Judgements :-

INDIAN IRON AND STEEL CO LIMITED VS. THEIR WORKMEN: INDIAN IRON AND STEEL CO LIMITED [REFERRED TO]
CALCUTTA DOCK LABOUR BOARD VS. JAFFAR IMAM BRINDABAN NAYAK JAMBU PATRA [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
AVON SERVICES PRODUCTION AGENCIES PRIVATE LIMITED VS. INDUSTRIAL TRIBUNAL HARYANA [REFERRED TO]
MANAGING DIRECTOR UTTAR PRADESH WAREHOUSING CORPORATION VS. VIJAY NARAYAN VAJPAYEE [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
G B MAHAJAN VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD RAMZAN KHAN [REFERRED TO]
U P FINANCIAL CORPORATION VS. GEM CAP INDIA PRIVATE LIMITED [REFERRED TO]
RATAN CHANDRA SAMMANTA SANAT PAKHIRA VS. UNION OF INDIA [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
AJAIB SINGH VS. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
SAPAN KUMAR PANDIT VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
ASST. ENGINEER, RAJASTHAN DEV. CORP VS. GITAM SINGH [REFERRED TO]
ASSISTANT ENGINEER, RAJASTHAN STATE AGRICULTURE MARKETING BOARD, SUB-DIVISION, KOTA VS. MOHAN LAL [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]

Cited Judgements :-

SANTOSH BHARTI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2016-6-78] [REFERRED TO]
MATUKDHARI PRASAD VS. CENTRAL COALFIELDS LIMITED [LAWS(JHAR)-2020-12-65] [REFERRED TO]
KH MERAJAO SINGH, S/O (L) KH APABI SINGH VS. STATE OF MANIPUR THROUGH CHIEF SECRETARY, [LAWS(MANIP)-2017-5-5] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DEEP KUMAR SON OF SHRI BABU RAM [LAWS(HPH)-2021-8-162] [REFERRED TO]
SHAUKAT KHAN VS. DEPUTY FOREST OFFICER, BHILWARA & ANR [LAWS(RAJ)-2015-4-248] [REFERRED TO]
AKHIL BHARATIYA CHAH MAZDOOR SANGHA VS. MANAGEMENT OF NAMRUP T.E. AND ORS. [LAWS(GAU)-2015-9-30] [REFERRED TO]
JAGDISH CHAND VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-6-12] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. MADAN SINGH [LAWS(HPH)-2016-8-280] [REFERRED TO]
AKHIL BHARATIYA CHAH MAZDOOR SANGHA VS. MANAGEMENT OF ANANDA TEA ESTATE [LAWS(GAU)-2024-2-9] [REFERRED TO]
BHADAR SINGH VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-4-120] [REFERRED TO]
BHURI SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-103] [REFERRED TO]
STATE OF H.P. AND ORS. VS. RAJ KUMAR [LAWS(HPH)-2015-6-115] [REFERRED TO]
JALMI RAM VS. STATE OF HP AND OTHERS [LAWS(HPH)-2016-10-2] [REFERRED TO]
LACHMAN VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-9-5] [REFERRED TO]
STATE OF H.P. AND ORS. VS. GAGAN SINGH [LAWS(HPH)-2015-10-122] [REFERRED TO]
RAM SAROOP VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2014-12-170] [REFERRED TO]
BALARAM VERMA VS. STATE OF C.G. [LAWS(CHH)-2022-2-84] [REFERRED TO]
RAM MANOHAR DUBEY VS. M/S. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED [LAWS(JHAR)-2023-7-13] [REFERRED TO]
RAM GOPAL KUMAWAT VS. UNITED COMMERCIAL BANK AND ORS. [LAWS(RAJ)-2015-10-70] [REFERRED TO]
AMAR SINGH VS. LABOUR COURT, BIKANER [LAWS(RAJ)-2017-12-163] [REFERRED TO]
MANGI LAL BHAT VS. JUDGE, LABOUR COURT CUM INDUSTRIAL TRIBUNAL, BIKANER AND ANOTHER [LAWS(RAJ)-2018-5-125] [REFERRED TO]
FATEH SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-1] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. BHURI SINGH [LAWS(HPH)-2016-12-135] [REFERRED TO]
NARAIN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-140] [REFERRED TO]
SHRIDHAR AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-120] [REFERRED TO]
BHAGI DEVI VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-121] [REFERRED TO]
HANS RAJ VS. HIMACHAL ROAD TRANSPORT CORPORATION [LAWS(HPH)-2015-1-24] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. S.T. KARMACHARI UNION [LAWS(GJH)-2017-8-242] [REFERRED TO]
GUJARAT ELECTRICITY BAORD VS. VINODBHAI BATUKBHARTHI AND ORS. [LAWS(GJH)-2016-1-216] [REFERRED TO]
THE SUB DIVISIONAL ENGINEER, PUBLIC WORKS DEPARTMENT, CHANDUR RAILWAY, SUB DIVISION, CHANDUR RAILWAY AND OTHERS VS. MAROTI AMRUTRAO BRAMHANKAR, AGED ABOUT 35 YEARS, OCC. NIL, R/O. CHINCH FAIL, AMRAVATI, RAMDAS CHUTES HOUSE, AMRAVATI, TQ. AND DISTT. AMRAVATI [LAWS(BOM)-2017-4-147] [REFERRED TO]
SADASHIV YASHWANT KUMBHAR VS. S J IRON AND STEEL PVT LTD [LAWS(BOM)-2019-4-213] [REFERRED TO]
CHANDAN SHIL SHARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-8-18] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION VS. PRESIDING OFFICER [LAWS(MAD)-2019-10-143] [REFERRED TO]
V. SHANMUGAM VS. SENIOR SUPERINTENDENT OF POLICE (C&I) PUDUCHERRY [LAWS(MAD)-2017-6-85] [REFERRED TO]
BEGO DEVI VS. STATE OF HP AND OTHERS [LAWS(HPH)-2016-10-50] [REFERRED TO]
WESTERN COALFIELDS LTD. VS. SANTOSH KUMAR AND ORS. [LAWS(BOM)-2017-10-83] [REFERRED TO]
INDIA COFFEE BOARD WORKERS CO VS. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM [LAWS(KER)-2018-10-220] [REFERRED TO]
YADAV SINGH VS. H P STATE ELECTRICITY BOARD LTD [LAWS(HPH)-2020-10-27] [REFERRED TO]
BHAG SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2020-8-44] [REFERRED TO]
MANAGING DIRECTOR, M/S NIPSO POLYFABRIKS LTD. VS. SHRI PRABHAKAR SINGH AND ANOTHER [LAWS(HPH)-2016-12-70] [REFERRED TO]
STATE OF H P VS. LAJJA DEVI [LAWS(HPH)-2016-7-262] [REFERRED TO]
RAMESH CHAND VS. STATE H.P. & ANOTHER [LAWS(HPH)-2016-8-114] [REFERRED TO]
K R REDDY VS. INDUSTRIAL TRIBUNAL-II, CHANDRA VIHAR AND ANOTHER [LAWS(APH)-2016-8-55] [REFERRED]
BRIJ BIHARI SINGH VS. WESTERN COALFIELDS LIMITED [LAWS(BOM)-2021-11-214] [REFERRED TO]
M/S.BATA INDIA LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2021-2-89] [REFERRED TO]
WORKMAN BEING REPRESENTED BY PRESIDENT KRISHNADEO PRASAD YADAV VS. EMPLOYER IN RELATION TO THE MANAGEMENT AT KUSUNDA AREA OF BHARAT COKING COAL LIMITED [LAWS(JHAR)-2015-9-43] [REFERRED TO]
U P STATE ELECTRICITY BOARD & ANOTHER VS. PRESIDING OFFICER,LABOUR COURT, & ANOTHER [LAWS(ALL)-2018-2-112] [REFERRED TO]
THAKUR DASS AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-10-1] [REFERRED TO]
MANAGEMENT OF HEWELET PACKARD INDIA SALES PRIVATE LIMITED VS. SECRETARY MINISTRY OF LABOUR GOVERNMENT OF KARNATAKA [LAWS(KAR)-2018-8-59] [REFERRED TO]
INDER SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-10-124] [REFERRED TO]
MEDA RAM VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-12-158] [REFERRED TO]
DEVI LAL VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-4-72] [REFERRED TO]
DEVI SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-4-125] [REFERRED TO]
DEEPI DEVI WIFE OF RUPIA RAM VS. STATE OF H P [LAWS(HPH)-2015-5-92] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. RAMAN KUMAR [LAWS(HPH)-2015-5-156] [REFERRED TO]
BHAVNAGAR DIST.PANCHAYAT THRO ITS EXECUTIVE ENGINEER VS. JASHVANTRAI BHIKHALAL JANI [LAWS(GJH)-2016-10-31] [REFERRED TO]
DIVISIONAL CONTROLLER VS. SUNIL M. JOSHI AND ORS. [LAWS(GJH)-2015-2-269] [REFERRED TO]
STATE OF GUJARAT VS. KAILASHCHANDRA MASRILAL SHARMA [LAWS(GJH)-2019-2-70] [REFERRED TO]
GURUKRUPA PROCONS PVT LTD VS. BALVANTGIR SOMGIR GOSAI [LAWS(GJH)-2018-7-83] [REFERRED TO]
GURUKRUPA PROCONS PVT LTD VS. BALVANTGIR SOMGIR GOSAI [LAWS(GJH)-2018-7-83] [REFERRED TO]
APSRTC AND ORS. VS. N.V. SUBBAIAH AND ORS. [LAWS(APH)-2016-1-34] [REFERRED TO]
BIRI SINGH VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-5-56] [REFERRED TO]
KULVINDER SINGH VS. EXECUTIVE ENGINEER, HPPWD [LAWS(HPH)-2016-7-94] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. PARKASH CHAND [LAWS(HPH)-2016-8-284] [REFERRED TO]
ASHO RAM VS. STATE OF H P & OTHERS [LAWS(HPH)-2018-5-211] [REFERRED TO]
JAI SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2020-11-83] [REFERRED TO]
RAJA BABU GAUTAM VS. STATE OF U P [LAWS(ALL)-2018-12-115] [REFERRED TO]
CHIEF CHEMIST, PUBLIC HEALTH AND ENGINEERING DEPARTMENT VS. THE JUDGE, LABOUR COURT, BHILWARA [LAWS(RAJ)-2016-10-111] [REFERRED TO]
A THANGAVELU VS. PRESIDING OFFICER [LAWS(MAD)-2018-1-323] [REFERRED TO]
JANTA MAZDOOR SANGH VS. UNION OF INDIA [LAWS(JHAR)-2020-12-56] [REFERRED TO]
TATA STEEL LIMITED VS. CONCERNED WORKMAN [LAWS(JHAR)-2020-8-50] [REFERRED TO]
EXECUTIVE ENGINEER RURAL ENGINEERING SERVICES & ANOTHER VS. GANESH DUTT JOSHI [LAWS(UTN)-2018-7-73] [REFERRED TO]
PARTHASARATHY VS. SOUTHER PINS AND PRODUCTS PVT LTD [LAWS(MAD)-2020-10-434] [REFERRED TO]
NICHOLAS PIRAMAL INDIA LTD. VS. HARI SINGH [LAWS(SC)-2010-4-119] [REFERRED TO]
NICHOLAS PIRAMAL INDIA LTD. VS. HARISINGH [LAWS(SC)-2015-4-88] [REFERRED TO]
KULVINDER SINGH VS. MANAGING PARTNER M/S COUSINS GUN MANUFACTURES MANDI [LAWS(HPH)-2016-12-201] [REFERRED TO]
W.W.A. COSSIPORE ENGLISH SCHOOL VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-9-11] [REFERRED TO]
W.W.A. COSSIPORE ENGLISH SCHOOL VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-7-386] [REFERRED TO]
THE DISTRICT WATERSHED DEVELOPMENT OFFICER AND ORS. VS. PUTTAMADAMMA AND ORS. [LAWS(KAR)-2015-11-156] [REFERRED TO]
CHAIN SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-9-145] [REFERRED TO]
RANJEET SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-3-119] [REFERRED TO]
VYASA DEVI WIFE OF SHYAM LAL VS. STATE OF H P [LAWS(HPH)-2015-5-91] [REFERRED TO]
NARPAT SINGH VS. JUDGE, LABOUR COURT [LAWS(RAJ)-2018-3-216] [REFERRED TO]
DEENU GOHE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-2-133] [REFERRED TO]
NIRAJ KUMAR RAJAK VS. STATE OF BIHAR [LAWS(PAT)-2019-5-108] [REFERRED TO]
INDIA COFFEE BOARD WORKERS CO VS. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS [LAWS(KER)-2018-10-205] [REFERRED TO]
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION VS. SHRIKANT LAKSHAMAPPA ILLIGAR AND ORS. [LAWS(KAR)-2015-12-56] [REFERRED TO]
SECRETARY TO GOVT., MUNICIPAL ADMN. & WATER SUPPLY DEPARTMENT VS. V. MARISAMY [LAWS(MAD)-2017-5-23] [REFERRED TO]
S. RAJA VS. M/S. HINDUSTAN UNILEVER LTD [LAWS(MAD)-2023-5-17] [REFERRED TO]
DARSHAN SINGH VS. CANARA BANK [LAWS(P&H)-2017-4-22] [REFERRED TO]
MUGATLAL PRANSHANKAR PANDYA VS. GUJARAT STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(GJH)-2015-10-168] [REFERRED TO]
STATE OF GUJARAT VS. PRESIDING OFFICER & ANR [LAWS(GJH)-2018-4-39] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ANR. VS. SURINDER SINGH [LAWS(HPH)-2015-9-149] [REFERRED TO]
PREM LAL VS. THE STATE OF H.P. [LAWS(HPH)-2016-1-81] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. KRIPAL SINGH [LAWS(HPH)-2015-4-60] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. CHAMAN SINGH [LAWS(HPH)-2015-9-25] [REFERRED TO]
U. P. S. R. T. C. VS. LABOUR COURT FAIZABAD [LAWS(ALL)-2019-5-255] [REFERRED TO]
EXECUTIVE ENGINEER, HPPWD DIVISION ARKI, DISTT SOLAN, H P VS. RAMESHWARI DEVI AND OTHERS [LAWS(HPH)-2016-7-274] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. AMAR SINGH [LAWS(HPH)-2016-8-283] [REFERRED TO]
TSRTC VS. GOLLAMANDALA SUBBA RAJU [LAWS(TLNG)-2022-4-79] [REFERRED TO]
UNION OF INDIA VS. SHASHIKALA JEATTALVAR [LAWS(MPH)-2018-1-397] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MAHINDER SINGH [LAWS(HPH)-2017-5-3] [REFERRED TO]
KARVIR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-93] [REFERRED TO]
RAM GOPAL KUMAWAT VS. UNITED COMMERCIAL BANK [LAWS(RAJ)-2019-9-118] [REFERRED TO]
STATE OF RAJASTHAN VS. UDAI SINGH AND ORS. [LAWS(RAJ)-2015-7-161] [REFERRED TO]
RAVINDRANATH A.N. GAONKAR VS. CHIEF SECRETARY AND THE APPELLATE AUTHORITY [LAWS(BOM)-2022-5-160] [REFERRED TO]
RAVINDRANATH A.N. GAONKAR VS. CHIEF SECRETARY [LAWS(BOM)-2022-5-163] [REFERRED TO]
THE EXECUTIVE ENGINEER, HPPWD DIVISION ARKI, DISTT. SOLAN, H.P. VS. RAMESHWARI DEVI [LAWS(HPH)-2016-7-72] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS VS. PADMA YOUDAN [LAWS(HPH)-2016-9-305] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. PARTAP SINGH [LAWS(HPH)-2016-12-134] [REFERRED TO]
SUM DEI VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-11-102] [REFERRED TO]
BADRI RAM PASWAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-1-115] [REFERRED TO]
KAPIL DEV SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-5-327] [REFERRED TO]
MOHAN VS. DISTRICT MANAGER KARNATAKA FOOF & CIVIL [LAWS(KAR)-2019-1-460] [REFERRED TO]
HIMANSHU SHUKLA AND ANOTHER VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2018-4-488] [REFERRED TO]
MUNICIPAL CORPORATION, JABALPUR VS. PRESIDING OFFICER, LABOUR COURT, JABALPUR & ANOTHER [LAWS(MPH)-2017-10-122] [REFERRED TO]
RAVI KUMAR VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-3-14] [REFERRED TO]
S. GANAPATHY VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(MAD)-2017-7-131] [REFERRED TO]
R. ANEPPA VS. BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS. [LAWS(KAR)-2016-3-211] [REFERRED TO]
PUNJAB AND SIND BANK VS. HARBHAJAN SINGH AND OTHERS [LAWS(P&H)-2014-12-326] [REFERRED]
UTTARAKHAND FOREST DEVELOPMENT CORPORATION & OTHERS VS. JAMAN SINGH [LAWS(UTN)-2018-7-78] [REFERRED TO]
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, WARDHA VS. SURESH KESARIMAL CHURA [LAWS(BOM)-2017-9-174] [REFERRED TO]
MANAGING DIRECTOR, HIMACHAL PRADESH STATE FOREST DEVELOPMENT CORPORATION LTD. VS. RAJ KUMAR [LAWS(HPH)-2017-8-9] [REFERRED TO]
MANAGEMENT OF TINGALIBAM TEA ESTATE VS. PRESIDING OFFICER, LABOUR COURT AND ANR. [LAWS(GAU)-2015-11-70] [REFERRED TO]
STATE OF H.P. VS. SMT.LAJJA DEVI [LAWS(HPH)-2016-7-65] [REFERRED TO]
DHIAN SINGH VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-7-301] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. INDER SINGH [LAWS(HPH)-2016-12-137] [REFERRED TO]
W W A COSSIPORE ENGLISH SCHOOL VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-7-114] [REFERRED TO]
KHAMBETE KOTHARI CANS & ALLIED PRODUCTS PVT. LTD. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-250] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. SHRI ASHOK KUMAR [LAWS(HPH)-2016-12-1] [REFERRED TO]
CHANCHIBEN SHIVABHAI WAGHELA VS. PRESIDING OFFICER [LAWS(GJH)-2022-8-147] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-11-234] [REFERRED TO]
PRABHAKAR VS. JOINT DIRECTOR SERICULTURE DEPARTMENT AND ORS. [LAWS(SC)-2015-9-121] [REFERRED TO]
KHUB SINGH VS. HPSEBL [LAWS(HPH)-2023-5-15] [REFERRED TO]
MOOL SINGH SHEKHAWAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-5-313] [REFERRED TO]
RASTRIYA MAZDOOR UNION VS. UNION OF INDIA [LAWS(JHAR)-2020-12-58] [REFERRED TO]
JAYARANI T. VS. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS. [LAWS(KER)-2016-3-107] [REFERRED TO]
P. SUDALAIMUTHU VS. UNION BANK OF INDIA (A GOVT. OF INDIA UNDERTAKING), REP. BY ITS SENIOR MANAGER, FIELD GENERAL MANAGERS OFFICE, NO.139, BROADWAY, CHENNAI 600 108 [LAWS(MAD)-2016-12-66] [REFERRED TO]