Referred Judgements :-

RAMESH CHANDER KAUSHAL VS. VEENA KAUSHAL [REFERRED TO]
DUKHTAR JAHAN VS. MOHAMMAD FAROOO [REFERRED TO]
VIMALA K VS. VEERASWAMYK [REFERRED TO]
KIRTIKANT D VADODARIA VS. STATE OF GUJARAT [REFERRED TO]
K A ABDUL JALEEL VS. T A SHAHIDA [REFERRED TO]
SAVITABEN SOMABHAI BHATIYA VS. STATE OF GUJARAT [REFERRED TO]
CHATURBHUJ VS. SITA BAI [REFERRED TO]
SHAIL KUMARI DEVI VS. KRISHAN BHAGWAN PATHAK ALIAS KISHUN B PATHAK [REFERRED TO]
K SIVARAM VS. K MANSALAMBA [REFERRED TO]
KRISHNA JAIN VS. DHARAM RAJ JAIN [REFERRED TO]
NAGENDRAPPA NATIKAR VS. NEELAMMA [REFERRED TO]

Cited Judgements :-

ANURADHA @ SHIKHA AND ANOTHER VS. SUNIL KUMAR [LAWS(RAJ)-2016-1-173] [REFERRED TO]
GAUTAM VS. VIRAJ AND ORS. [LAWS(KAR)-2015-7-260] [REFERRED TO]
RAVIKUMAR VS. SMT. SOUBHAGYALAXMI @ LAXMI [LAWS(KAR)-2016-2-352] [REFERRED TO]
BHIMANAGOUDA VS. JAYASHRI [LAWS(KAR)-2016-8-79] [REFERRED]
NAGAMMA VS. SURYAKANT [LAWS(KAR)-2016-8-81] [REFERRED]
VISHVAJIT KUMAR VS. SHAWETA KUMAR [LAWS(PAT)-2019-7-261] [REFERRED TO]
MD. ARSHAD, LATE MD. KALIM @ MD. KALAM, VS. STATE OF BIHAR [LAWS(PAT)-2019-12-83] [REFERRED TO]
ABDULLA VS. NASREEN [LAWS(KAR)-2018-2-171] [REFERRED TO]
AUGUSTIN PROMOD KUMAR S/O N SAMUAL ARKERA KHURD VS. SUNITHA W/O AUGUSTIN PRAMOD KUMAR [LAWS(KAR)-2018-3-101] [REFERRED TO]
NIRMALA W/O DATTU @ DATTAPPA NAIKODI VS. DATTU @ DATTAPPA S/O MARUTI NAIKODI [LAWS(KAR)-2018-3-397] [REFERRED TO]
SAIBANNA S/O SHIVAPPA PALLA VS. MAHADEVI W/O SAIBANNA PALLA [LAWS(KAR)-2018-4-355] [REFERRED TO]
DHIRENDER KUMAR VS. BALA [LAWS(DLH)-2023-7-91] [REFERRED TO]
BABITA BISHT VS. DHARMENDER SINGH BISHT [LAWS(DLH)-2019-5-252] [REFERRED TO]
ABHISHAT CHAUDHARY VS. SHILPA CHAUDHARY [LAWS(DLH)-2019-7-495] [REFERRED TO]
ABRAHAM THOMAS PUTHOORAN VS. MANJU ABRAHAM [LAWS(KER)-2021-9-89] [REFERRED TO]
SHAJI VS. SHARMINA [LAWS(KER)-2023-11-197] [REFERRED TO]
PARESH RAMESHCHANDRA SHASTRI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-69] [REFERRED TO]
DHARMAPPA S/O SHANTAPPA LALI VS. PREMA W/O DHRMAPPA LALI [LAWS(KAR)-2018-9-292] [REFERRED TO]
SUMAN KUNDRA VS. SANJEEV KUNDRA [LAWS(DLH)-2015-5-382] [REFERRED TO]
SHYLAJA S. R. VS. HAREESHA A. [LAWS(KAR)-2024-2-117] [REFERRED TO]
GANGAVARAPU GURINDAPALLI NISSI VS. GANGAVARAPU RAVINDRA BABU [LAWS(APH)-2022-7-6] [REFERRED TO]
NEERAJ KUMAR PATHAK VS. SMT. RITU PATHAK W/O NEERAJ PATHAK [LAWS(CHH)-2016-10-33] [REFERRED TO]
PRAVEEN SRIVASTAVA VS. STATE OF U. P. [LAWS(ALL)-2021-2-35] [REFERRED TO]
SHIV KUMAR SRIVAS VS. STATE OF U.P [LAWS(ALL)-2020-11-142] [REFERRED TO]
SANDEEP TRIPATHI VS. STATE OF U. P. [LAWS(ALL)-2021-2-140] [REFERRED TO]
KARISHMA W/O. RAVINDRA KUMAVAT & ANR. VS. RAVINDRA S/O. EKNATH KUMAVAT [LAWS(BOM)-2016-6-250] [REFERRED TO]
PRAKASH S RANDIVE VS. STATE OF MAHARASHTRA AND ANR [LAWS(BOM)-2016-9-127] [REFERRED]
RAJESHBHAI BHIKHABHAI PRAJAPATI VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2016-8-91] [REFERRED]
SIMABEN MAHESHBHAI SONI VS. STATE OF GUJARAT & 7 [LAWS(GJH)-2015-10-351] [REFERRED]
SHEULI BEGAM VS. MD. KANU MIAH [LAWS(TRIP)-2019-9-66] [REFERRED TO]
VATHALUR SREEDHARA REDDY VS. BHARATHI REDDY [LAWS(TLNG)-2021-9-77] [REFERRED TO]
SUMANA PARUCHURI VS. JAKKA VINOD KUMAR REDDY [LAWS(TLNG)-2024-3-23] [REFERRED TO]
KAVITA LAKHERA VS. NIRMAL LAKHERA [LAWS(MPH)-2022-11-48] [REFERRED TO]
PRAVEEN VS. DEEPA @ VIJAYALAXMI [LAWS(KAR)-2018-3-257] [REFERRED TO]
SURYAPRAKASH S/O G SIDDANAGOUDA VS. MALLAMMA W/O SURYAPRAKASH [LAWS(KAR)-2018-4-354] [REFERRED TO]
MAHADEVA SWAMY VS. SMT. SHASHIKALA AND ANOTHER [LAWS(KAR)-2016-9-105] [REFERRED TO]
VEERASHETTY SURESH CHAWAN AND ANOTHER VS. SURESH GHANU CHAWAN [LAWS(KAR)-2017-4-48] [REFERRED TO]
SOMESHWAR VS. RANJU [LAWS(KAR)-2016-8-114] [REFERRED]
KIRAN VS. VEDICA [LAWS(KAR)-2016-8-116] [REFERRED]
P. SURESH VS. S. DEEPA AND ORS. [LAWS(KAR)-2016-4-8] [REFERRED TO]
RAVIKIRAN S/O VITTALRAO SHINDE VS. SHRUTI W/O RAVIKIRAN SHINDE [LAWS(KAR)-2016-8-178] [REFERRED]
SABANIGAR VS. SAMEER [LAWS(KAR)-2015-7-183] [REFERRED TO]
DHEERA N.G VS. SIMESH S [LAWS(KER)-2023-6-150] [REFERRED TO]
SHIJU JOY.A. VS. NISHA [LAWS(KER)-2021-3-28] [REFERRED TO]
JITENDRA KUMAR GARG VS. MANJU GARG [LAWS(DLH)-2022-4-256] [REFERRED TO]
ABHISHAT CHAUDHARY VS. SHILPA CHAUDHARY [LAWS(DLH)-2019-7-68] [REFERRED TO]
AJIT KUMAR VS. KIRTI BAI [LAWS(CHH)-2014-7-21] [REFERRED TO]
BLASIYUS KERKETTA VS. DEEPMALA KERKETTA [LAWS(CHH)-2017-3-95] [REFERRED TO]
VINEETHA THOMAS VS. SQD.LDR.DR.PRAVEEN KUMAR BORUSHETTY S/O BHADRAIAH BORUSHETTY [LAWS(KAR)-2022-12-13] [REFERRED TO]
PRAVEEN KUMAR VS. PUTTAMMA @ SOUBHAGYALAXMI [LAWS(KAR)-2016-8-188] [REFERRED]
DHANRAJ VS. VEERAMMA [LAWS(KAR)-2018-4-269] [REFERRED TO]
KANUPRIYA SHARMA VS. STATE & ANR [LAWS(DLH)-2019-5-302] [REFERRED TO]
FAROOQ AHMED SHALA VS. MARIE CHANEL GILLIER [LAWS(DLH)-2019-7-70] [REFERRED TO]
S J VS. S P [LAWS(DLH)-2017-12-376] [REFERRED TO]
ULLAS KAPOOR VS. SHRUTI KAPOOR AND ORS. [LAWS(P&H)-2015-8-85] [REFERRED TO]
POONAM VS. VIJAY KUMAR JINDAL [LAWS(P&H)-2015-8-109] [REFERRED TO]
RITA DEY CHOWDHURY NEE NANDY VS. DR. KALYAN DEY CHOWDHURY [LAWS(CAL)-2016-9-48] [REFERRED TO]
AZIM SIC AZIM - UR - REHMAN S/O RAFIKAHMED ANSARI VS. STATE OF GUJARAT & 3 ORS [LAWS(GJH)-2016-8-138] [REFERRED]
MAHESHBHAI VAMANBHAI BAVISKAR VS. STATE OF GUJARAT AND ANOTHER [LAWS(GJH)-2016-10-36] [REFERRED TO]
ALPESH RAMESHBHAI THAKKAR VS. JULIEBEN DHIRENDRABHAI RUPAREL [LAWS(GJH)-2016-7-46] [REFERRED TO]
DINESHKUMAR LADULAL AARYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-180] [REFERRED TO]
SRI PRAVEEN S/O: GANAPAT JEDHE VS. SMT. SUJATA @ PRANALI W/O: PRAVEEN JEDHE [LAWS(KAR)-2020-3-229] [REFERRED TO]
AMBATI VENKATESWARLU VS. STATE OF A.P. [LAWS(APH)-2022-8-91] [REFERRED TO]
KARASI ANUPAMA VS. KARASI ANIL KUMAR [LAWS(APH)-2020-11-66] [REFERRED TO]
SMT. RADHA DEVI AND OTHERS VS. RAM SINGH [LAWS(HPH)-2016-7-47] [REFERRED TO]
ANUP SAHANI VS. STATE OF U.P. [LAWS(ALL)-2020-11-123] [REFERRED TO]
AKHILESH KUMAR JAGATRAMKA VS. GANESH KUMAR JAGATRAMKA [LAWS(CHH)-2018-5-48] [REFERRED TO]
CHEPURI HANUMANTHA RAO VS. CHEPURI UMA BALA, HYDERABAD [LAWS(APH)-2017-2-33] [REFERRED TO]
SANGEETA SARTHI VS. DHANANJAY SARTHI [LAWS(CHH)-2016-5-14] [REFERRED TO]
MOOL CHANDRA VS. STATE OF U.P [LAWS(ALL)-2021-2-13] [REFERRED TO]
NITIN SHARMA VS. SUNITA SHARMA [LAWS(DLH)-2021-2-18] [REFERRED TO]
REEMA SALKAN VS. SUMER SINGH SALKAN [LAWS(DLH)-2018-5-567] [REFERRED TO]
ASHA KARKI VS. RAJESH KARKI [LAWS(DLH)-2020-1-243] [REFERRED TO]
SHIKHAR GOEL VS. ROBINA KAUSHIK [LAWS(DLH)-2021-11-193] [REFERRED TO]
SURESH VS. RENUKA W/O SURESH BHAJANTRI [LAWS(KAR)-2016-8-177] [REFERRED]
SHANTLING VS. SHASHIKALA @ GAYATRI [LAWS(KAR)-2016-8-115] [REFERRED]
SANJAY VS. ASHWINI [LAWS(KAR)-2016-2-439] [REFERRED]
JAGANNATH S/O SOMSHEKHAR MALIPATIL VS. SHARANAMMA W/O JAGANNATH MALIPATIL [LAWS(KAR)-2018-3-432] [REFERRED TO]
SAU. KALPNA W/O PANKAJ ROZATKAR VS. PANKAJ S/O SUPADU ROZATKAR [LAWS(BOM)-2017-12-350] [REFERRED TO]
NIRUPA @ RITU AVINASH VYAS VS. AVINASH MUKUNDRAI VYAS & 1 ORS [LAWS(GJH)-2016-9-98] [REFERRED]
YOGESHWARI NILESH JOSHI D/O. JAYPRAKASH DAVE VS. NILESH NATWARLAL JOSHI [LAWS(GJH)-2016-6-142] [REFERRED TO]
SRI SANTANU GHOSH VS. SHILA RANI GHOSH [LAWS(TRIP)-2024-4-6] [REFERRED TO]
MRS. AMEE SHARAN DESAI VS. MR. SHARAN SANJEEV DESAI [LAWS(BOM)-2016-8-97] [REFERRED TO]
ARCHANA VERMA AND ORS. VS. MADHUR VERMA AND ORS. [LAWS(P&H)-2015-11-7] [REFERRED TO]
NITESH VS. AARTI [LAWS(RAJ)-2020-3-89] [REFERRED TO]
AKHIL SARDA VS. RAJMANI SARDA [LAWS(RAJ)-2021-3-160] [REFERRED TO]
ANJU GARG VS. DEEPAK KUMAR GARG [LAWS(SC)-2022-9-122] [REFERRED TO]
MOHD. ABDUL SAMAD VS. STATE OF TELANGANA [LAWS(SC)-2024-7-45] [REFERRED TO]
SUPRIYA BHATTACHARJEE AND ORS. VS. DEBABRATA CHAKRABORTY [LAWS(TRIP)-2021-1-1] [REFERRED TO]
CAPTAIN RAMESH KUMAR DEEWAN VS. ASHUMA DEEWAN [LAWS(TLNG)-2023-11-95] [REFERRED TO]
SHIJU JOY VS. NISHA [LAWS(KER)-2023-2-193] [REFERRED TO]
ABDUL GAFOOR VS. SHEERA BANU [LAWS(KER)-2023-12-78] [REFERRED TO]
SANTHINI VS. VIJAYA VENKETESH [LAWS(SC)-2017-10-16] [REFERRED TO]
AJAY ROHIT VS. JYOTI ROHIT [LAWS(MPH)-2017-11-279] [REFERRED TO]
DOLLY SONI VS. RAVI PRAKASH SONI [LAWS(MPH)-2018-9-36] [REFERRED TO]
DHAVAL RAJESHBHAI SHAH VS. KINJALBEN DHAVALBHAI SHAH & 1 [LAWS(GJH)-2016-9-117] [REFERRED]
REKHA GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-3-69] [REFERRED TO]
RAJ KUMAR SRIVASTAVA VS. SMT. UMA DEVI SRIVASTAVA & ANOTHER [LAWS(ALL)-2017-2-2] [REFERRED TO]
PRATIBHA SINGH VS. VINEET KUMAR [LAWS(KAR)-2023-2-373] [REFERRED TO]
VIVEK ANANTHA NAYAK VS. VARSHA NAYAK [LAWS(KAR)-2023-10-82] [REFERRED TO]
PURUSHOTHAMA VS. B.NETHRA [LAWS(KAR)-2022-7-603] [REFERRED TO]
VIKRAM VAMAN APTE VS. PRIYANKA VIKRAM APTE [LAWS(GJH)-2024-7-105] [REFERRED TO]
MANISH DIVEDI VS. JYOTSANA [LAWS(DLH)-2019-10-174] [REFERRED TO]
POOJA VS. SANJAY CHOPRA [LAWS(DLH)-2021-2-121] [REFERRED TO]
SUNDER LAL SAINI VS. MEENA SAINI [LAWS(DLH)-2021-11-15] [REFERRED TO]
VIMALA MARY JOSE VS. SHAJI JACOB [LAWS(KER)-2014-8-190] [REFERRED TO]
S MURUGAN VS. TAMILARASI [LAWS(MAD)-2016-6-325] [REFERRED]
SHARANAMMA W/O SHASHIDHAR VS. SHASHIDHAR S/O VEERASANGAPPA [LAWS(KAR)-2018-3-431] [REFERRED TO]
GIRIJA W/O BASAYYA SWAMY VS. BASAYYA S/O SIDDAYYA SWAMY [LAWS(KAR)-2016-8-109] [REFERRED]
SEENAPPA VS. GOWRAMMA [LAWS(KAR)-2016-6-257] [REFERRED]
JAVED SAYYED VS. RESHMA AND ORS. [LAWS(KAR)-2015-6-184] [REFERRED TO]
RAJIV GUPTA VS. SUJATA GUPTA AND ORS. [LAWS(P&H)-2015-10-106] [REFERRED TO]
MD. NIJAMUDDIN ANSARI @ NIJAMUDDIN VS. STATE OF BIHAR [LAWS(PAT)-2019-12-61] [REFERRED TO]
BIBI SABINA KHATOON VS. MD. IRSHAD [LAWS(PAT)-2022-7-23] [REFERRED TO]
PRAVEEN VS. GANAPAT JEDHE [LAWS(KAR)-2020-3-191] [REFERRED TO]
SHIVAJI VS. AMBUBAI [LAWS(KAR)-2018-2-350] [REFERRED TO]
BHUVANESHWARI @ REVAMMA W/O ASHOK TOTAD VS. ASKOH S/O GURUPADAPPA TOTAD [LAWS(KAR)-2018-3-228] [REFERRED TO]
SUNITA VS. SHARANU [LAWS(KAR)-2018-3-356] [REFERRED TO]
ANDAPPA VS. MADAVVA CLAIMING TO BE THE WIFE OF ANDAPPA KUMBAR AND ORS. [LAWS(KAR)-2015-7-232] [REFERRED TO]
JAYESWAR NAMASUDRA VS. NAMITA SARKAR [LAWS(TRIP)-2024-2-2] [REFERRED TO]
SHAMIMA FAROOQUI VS. SHAHID KHAN [LAWS(SC)-2015-4-2] [REFERRED TO]
RAJANBHAI KARSANBHAI RATHOD VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2016-9-55] [REFERRED]
ASHOK KUMAR VS. NEETU [LAWS(DLH)-2023-1-202] [REFERRED TO]
SANDEEP WALIA VS. MONIKA UPPAL [LAWS(DLH)-2022-7-150] [REFERRED TO]
VASU BAJAJ VS. RAKESH BAJAJ [LAWS(DLH)-2023-8-25] [REFERRED TO]
MADHUSUDAN, SON OF DAYANAND SINGH, RESIDENT OF SHAHDEO NAGAR, P.O. HEHAL, P.S. PANDRA O.P., DISTRICT RANCHI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-1-34] [REFERRED TO]
PANKAJ VERMA VS. PADMA @ PAYAL VERMA & ANR [LAWS(MPH)-2017-8-233] [REFERRED TO]
PANKAJ VERMA VS. PADMA @ PAYAL VERMA & ANR [LAWS(MPH)-2017-8-233] [REFERRED TO]
RANGESH SHARMA VS. NEHA SHARMA [LAWS(CHH)-2022-11-10] [REFERRED TO]
DEEPALI LENGADE VS. SANDEEP LENGADE [LAWS(KAR)-2023-9-40] [REFERRED TO]
SANGEETA VS. BAPU [LAWS(KAR)-2022-7-1402] [REFERRED TO]
RAMAKRISHNA VS. VIDYA [LAWS(KAR)-2022-5-42] [REFERRED TO]
VEJENDLA SUGUNAMMA VS. VEJENDLA IRMEIAH [LAWS(APH)-2021-4-60] [REFERRED TO]
RIDHAM (MINOR) THROUGH HER MOTHER RAMAN KUMARI VS. VISHAL DHARWAL [LAWS(HPH)-2017-11-70] [REFERRED TO]
SATEESH KUMAR NADIVI VS. H. S. SHAKTI [LAWS(KAR)-2019-8-60] [REFERRED TO]
SHASHIKALA G. VS. HANUMANTHARAYAPPA [LAWS(KAR)-2019-9-300] [RERERRED TO]
SANTOSH VS. VEENA AND ORS. [LAWS(KAR)-2015-7-184] [REFERRED TO]
ANITA VS. PRASHANT [LAWS(KAR)-2016-7-214] [REFERRED]
HEMARADDI VS. YALLAWWA AND ORS. [LAWS(KAR)-2015-6-179] [REFERRED TO]
RAMESH GOULI VS. MEENAKSHI [LAWS(KAR)-2016-8-121] [REFERRED]
DEVINDER SINGH VS. JOGINDER KAUR [LAWS(P&H)-2020-5-12] [REFERRED TO]
AMIT RAMCHAND SAWLANI VS. CHITRA AMIT SAWLANI D/O SURINDER KODUMAL BHAGCHANDANI & 3 ORS [LAWS(GJH)-2016-8-98] [REFERRED]
NILESHKUMAR BHARATBHAI PANDYA & ORS VS. JIGNABEN NILESHKUMAR PANDYA & ANR [LAWS(GJH)-2016-7-350] [REFERRED]
MD ALAMGIR ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-12-86] [REFERRED TO]
MANJU SHARMA VS. VIPIN [LAWS(DLH)-2019-7-55] [REFERRED TO]
BINITA DASS VS. UTTAM KUMAR [LAWS(DLH)-2019-8-103] [REFERRED TO]
MINAKSHI BHOWMIK NEE NASKAR VS. PURANDAR BHOWMIK [LAWS(CAL)-2022-7-68] [REFERRED TO]
PRASAD VS. PREMA [LAWS(KER)-2018-4-123] [REFERRED TO]
ELIZABETH PAUL VS. PAUL ITHAPPIRI [LAWS(KER)-2019-11-45] [REFERRED TO]
ATUL OMKAR SAHAY JAUHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-12-192] [REFERRED TO]
DHANI RAM BHATIA VS. KALAWATI AND ORS. [LAWS(HPH)-2015-7-109] [REFERRED TO]
KUSUM SHARMA VS. MAHINDER KUMAR SHARMA [LAWS(DLH)-2015-1-292] [REFERRED TO]
GADELA SARADA VS. GEDELA RAJA KUMAR [LAWS(APH)-2022-9-59] [REFERRED TO]
MOHD. SAGEER QURESHI VS. SMT. TARMIN FATIMA & ANOTHER [LAWS(CHH)-2016-9-53] [REFERRED TO]
ASHISH JAISWAL VS. STATE OF U. P. [LAWS(ALL)-2024-4-69] [REFERRED TO]
ANKUR GUPTA VS. STATE OF U. P. [LAWS(ALL)-2021-3-41] [REFERRED TO]
MOHAMMAD USMAN ALIAS BHAI LAL VS. STATE OF U.P. [LAWS(ALL)-2021-8-242] [REFERRED TO]
MITHILESH MAURYA VS. STATE OF U.P [LAWS(ALL)-2021-1-188] [REFERRED TO]
SURAT SINGH VS. SHARDA SH. KUNDAN [LAWS(HPH)-2021-8-66] [REFERRED TO]
NAINI RAJENDER REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-78] [REFERRED TO]
MANOJ BATRA VS. SIMRAN BATRA AND ORS. [LAWS(P&H)-2019-10-183] [REFERRED TO]
BHAGWANDAS VS. PANPATI SHAH [LAWS(MPH)-2023-5-125] [REFERRED TO]
SHINU KUMAR S. PILLAI VS. BINDU SUKUMARA PILLAI [LAWS(KER)-2023-11-118] [REFERRED TO]
SIDRATHUL MUNTHAHA VS. THARIK [LAWS(KER)-2022-8-119] [REFERRED TO]
DILIP KUMAR SINGH VS. SMT. CHANDA KUMARI [LAWS(JHAR)-2021-3-1] [REFERRED TO]
SANJAY KUMAR MUKHERJEE AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2019-3-141] [REFERRED TO]
MAHENDRA PRAKASH VIVEK VS. KUMARI PUNAM BHARTI [LAWS(JHAR)-2016-10-44] [REFERRED TO]
PARULBEN WIFE OF PRADIPBHAI MANSUKHBHAI GAMIT & 1 VS. PRADEEPBHAI MANSUKHBHAI GAMIT & 1 [LAWS(GJH)-2016-9-118] [REFERRED]
NARESH SOMDATTA GUPTA VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2016-9-132] [REFERRED]
FIROJABANU ANVARHUSSAIN SHAIKH VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-10-195] [REFERRED]
RAMANDEEP PALVINDERSINGH OBEROI VS. PALVINDERSINGH SAMPURANSINGH OBEROI & 1 [LAWS(GJH)-2015-7-145] [REFERRED]
RAJNESH VS. NEHA [LAWS(SC)-2020-11-5] [REFERRED TO]
JAHANARA BEGUM, W/O MD. RUSTOM ALI BHUYAN, D/O LATE AKBAR ALI, RESIDENT OF VILLAGE VS. STATE OF ASSAM & ANOTHER [LAWS(GAU)-2016-11-40] [REFERRED TO]
PUSHPA BAI VS. KAPIL SAHU [LAWS(CHH)-2016-10-18] [REFERRED TO]
ALKA VS. STATE OF U. P. [LAWS(ALL)-2024-3-71] [REFERRED TO]
SHISH JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2024-4-13] [REFERRED TO]
AVIRAL JAIN VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-5-512] [REFERRED TO]
N.RAJAPPA VS. LAXMIDEVI [LAWS(KAR)-2022-9-440] [REFERRED TO]
BIMLA DEVI VS. SHAMSHER SINGH [LAWS(DLH)-2015-8-210] [REFERRED TO]
RUPESH KUMAR MISHRA VS. CHOTI DEVI [LAWS(PAT)-2019-12-121] [REFERRED TO]
ARSHAD VS. STATE OF BIHAR [LAWS(PAT)-2019-12-15] [REFERRED TO]
MANZOOR ILAHI S/O HUSSAIN BASHA SAYYED AMEEN VS. SALMA KAUSAR W/O MANZOOR ILAHI SAYYED AMEEN [LAWS(KAR)-2016-8-179] [REFERRED]
SRI.ABDULLA S/O NIYAZ AHMED SHAIKH VS. SMT.NASREEN D/O ABDULLA SHAIKH AND ORS. [LAWS(KAR)-2018-2-380] [REFERRED TO]
K V PADMA VS. K S VASU [LAWS(KAR)-2018-3-198] [REFERRED TO]
MAHANTAYYA S/O GANGAYYA HIREMATH VS. GOURAMMA W/O MAHANTHAYYA [LAWS(KAR)-2018-3-260] [REFERRED TO]
MOHANCHANDRA BASAWANTRAO MOHAGOANKAR VS. SURESH MOHANCHANRA [LAWS(KAR)-2016-8-37] [REFERRED TO]
YASHAVANT VS. RAJESHWARI [LAWS(KAR)-2016-8-117] [REFERRED]
SABBU SUNIL VS. CHANNA VARDHINI [LAWS(KAR)-2015-7-349] [REFERRED TO]
G. KRISHNAMURTHY VS. M.N. MADHUSHREE [LAWS(KAR)-2015-10-182] [REFERRED TO]
GUNJAN VS. GAURAV KUMAR BHATIA [LAWS(P&H)-2015-5-101] [REFERRED TO]
PREMA VS. PRASAD, S/O. NARAYANAN [LAWS(KER)-2018-4-257] [REFERRED TO]
URVASHI AGGARWAL VS. INDERPAUL AGGARWAL [LAWS(DLH)-2021-6-8] [REFERRED TO]
ISHANT NAGPAL VS. POOJA NAGPAL & ANOTHER [LAWS(DLH)-2019-5-300] [REFERRED TO]
VARUN KAPUR VS. NEHA KAPUR [LAWS(DLH)-2019-7-58] [REFERRED TO]
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