Referred Judgements :-

MINISTER OF NATIONAL REVENUE V. WRIGHT S CANADIAN ROPES LTD. [REFERRED TO]
ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CPN. [REFERRED TO]
BANK OF INDIA V. DEGALA SURYANARAYANA [REFERRED TO]
CANNOCK CHASE DC V. KELLY [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
R P KAPUR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. SARDAR BAHADUR [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
UNION BANK OF INDIA VS. VISHWA MOHAN [REFERRED TO]
HIGH COURT OF JUDICATURE AT BOMBAY VS. SHASHIKANT S PATIL [REFERRED TO]
STATE BANK OF INDIA VS. RAMESH DINKAR PUNDE [REFERRED TO]
MATHURA PRASAD VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF BIKANER AND JAIPUR VS. NEMI CHAND NALWAYA [REFERRED TO]
STATE BANK OF INDIA VS. NARENDRA KUMAR PANDEY [REFERRED TO]
COMMISSIONER OF POLICE, NEW DELHI VS. MEHAR SINGH [REFERRED TO]

Cited Judgements :-

BALKRISHNA VS. SOUTH EASTERN COALFIELDS LTD [LAWS(CHH)-2016-3-8] [REFERRED TO]
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK VS. AJAY KUMAR JAIN [LAWS(CHH)-2017-8-109] [REFERRED TO]
RAMAYAN SINGH SHORI VS. CHEIF MANAGER DURG-RAJNANDGAON GRAMIN BANK [LAWS(CHH)-2018-5-54] [REFERRED TO]
STATE BANK OF INDIA VS. K.S. VISHWANATH [LAWS(KAR)-2021-3-234] [REFERRED TO]
THE STATE OF WEST BENGAL & OTHERS VS. RATAN SARKAR [LAWS(CAL)-2016-8-10] [REFERRED TO]
UNION OF INDIA VS. HARISH CHANDRA SAHOO [LAWS(ORI)-2023-12-60] [REFERRED TO]
NO. 88688330 EX. CT KABAL SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2017-1-34] [REFERRED TO]
JAI PRAKASH VS. GEN. MANAGER ZONAL OFFICE & OTHERS [LAWS(ALL)-2018-10-14] [REFERRED TO]
K KRISHNA MURTHY S/O LATE R KANTHARAJ SHETTY VS. BHARATH EARTH MOVERS LIMITED [LAWS(KAR)-2017-4-121] [REFERRED TO]
N. VENKATESWARLU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-12-156] [REFERRED TO]
PRITHVI SINGH VS. ASST. COMMISSIONER (SOUTH) [LAWS(DLH)-2020-5-71] [REFERRED TO]
AKHILESH CHANDRA PORWAL ALIAS A C PORWAL VS. UNION OF INDIA AND 3 ORS [LAWS(ALL)-2016-5-524] [REFERRED]
STATE OF U.P. VS. U.P. STATE PUBLIC SERVICES TRIBUNAL [LAWS(ALL)-2019-10-290] [REFERRED TO]
INDRADEO PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-117] [REFERRED TO]
DEV ANAND DEVA VS. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA [LAWS(TLNG)-2022-7-67] [REFERRED TO]
P SASI VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-11-277] [REFERRED TO]
RAKESH KUMAR PAL VS. ASSISTANT GENERAL MANAGER (IR) UBI AND OTHERS [LAWS(ALL)-2018-10-226] [REFERRED TO]
UDHAB CHARAN PRADHAN VS. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE [LAWS(ORI)-2024-3-104] [REFERRED TO]
C.P. SREENATH VS. THE ANDHRA BANK AND ORS. [LAWS(KER)-2016-2-96] [REFERRED TO]
SANTOSH SINGH VS. CENTRAL BANK OF INDIA THRU ITS CHAIRMAN, MUMBAI & OTHERS [LAWS(ALL)-2018-9-109] [REFERRED TO]
MAHESWAR RAO AND ANOTHER VS. A.P. ADMINISTRATIVE TRIBUNAL REP. BY REGISTRAR [LAWS(APH)-2016-11-65] [REFERRED TO]
SHIVAJI EDUCATION SOCIETY, AMRAVATI VS. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES [LAWS(BOM)-2017-6-54] [REFERRED TO]
SWAPAN KUMAR KAR VS. FOOD CORPORATION OF INDIA [LAWS(CAL)-2019-7-163] [REFERRED TO]
MANAGEMENT OF INDIA PISTONS LTD. VS. I. INBAKUMAR [LAWS(MAD)-2019-8-538] [REFERRED TO]
STATE BANK OF INDIA REP BY REGIONAL MANAGER VS. M RAJA [LAWS(MAD)-2018-9-602] [REFERRED TO]
STATE BANK OF INDIA VS. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS. [LAWS(P&H)-2015-7-208] [REFERRED TO]
DEVI CHARAN TIWARI AND ANOTHER VS. STATE OF M P & OTHERS [LAWS(MPH)-2017-7-174] [REFERRED TO]
V BALAKRISHNAN VS. STATE [LAWS(MAD)-2015-8-340] [REFERRED]
SHRI MAHESH KUMAR AGARWAL VS. UNION OF INDIA [LAWS(BOM)-2016-2-27] [REFERRED TO]
SAJJANLAL CHAKRADHARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-4] [REFERRED TO]
HIMANSHU NAMDEO & OTHERS VS. DENA BANK & OTHERS [LAWS(CHH)-2016-2-96] [REFERRED TO]
C.S. NANDA VS. DVB & ANR. [LAWS(DLH)-2017-11-358] [REFERRED TO]
BIMALENDU SEKHAR KAYAL VS. UNION BANK OF INDIA AND OTHERS [LAWS(CAL)-2019-3-109] [REFERRED TO]
UNION OF INDIA AND ORS. VS. SHANKAR LAL SHARMA [LAWS(HPH)-2015-12-110] [REFERRED TO]
SK MOHAMMED IDRIS VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(ORI)-2021-1-7] [REFERRED TO]
STATE BANK OF INDIA, BOMBAY VS. S.B. SINGH [LAWS(ALL)-2020-6-15] [REFERRED TO]
PRAKASH S. RAMDURG VS. THE DEPUTY GENERAL MANAGER (P) SYNDICATE BANK HEAD OFFICE AND ORS. [LAWS(KAR)-2015-7-121] [REFERRED TO]
UNION OF INDIA VS. ANIL.S. [LAWS(KER)-2019-11-60] [REFERRED TO]
BALADEV PANDA VS. CHAIRMAN, STATE BANK OF INDIA [LAWS(ORI)-2017-8-101] [REFERRED TO]
R.K. SOLANKI VS. CENTRAL BANK OF INDIA [LAWS(MPH)-2016-9-59] [REFERRED TO]
NAIN SUKH VS. HRTC AND ORS. [LAWS(HPH)-2015-12-10] [REFERRED TO]
G.P. SRIVASTAVA VS. DISTRICT JUDGE, ETAH [LAWS(ALL)-2017-3-112] [REFERRED TO]
KUNDAN KUMAR VS. UNION BANK OF INDIA [LAWS(ALL)-2017-10-130] [REFERRED TO]
SANJAY KISHORE VS. STATE OF U. P. [LAWS(ALL)-2019-7-275] [REFERRED TO]
ANJAN BISWAS VS. CENTRAL BANK OF INDIA AND ORS. [LAWS(CAL)-2016-1-18] [REFERRED TO]
THE ASSAM CO-OP. INSURANCE LTD. VS. THE PRESIDING OFFICER AND ORS. [LAWS(GAU)-2015-9-15] [REFERRED TO]
HORI SINGH VS. STATE BANK OF INDIA [LAWS(ALL)-2022-3-40] [REFERRED TO]
A.D.VYAS VS. BAR COUNCIL OF GUJARAT [LAWS(GJH)-2018-11-65] [REFERRED TO]
HIMANSHU NAMDEO VS. DENA BANK [LAWS(CHH)-2019-11-171] [REFERRED TO]
T.R.U. NAIR VS. THE STATE OF CHHATTISGARH [LAWS(CHH)-2015-7-21] [REFERRED TO]
PUNJAB NATIONAL BANK VS. SHRI MANOHAR LAL [LAWS(DLH)-2017-5-83] [REFERRED TO]
VIJAY KUMAR GUPTA VS. RESERVE BANK OF INDIA [LAWS(DLH)-2022-11-249] [REFERRED TO]
MANAGING COMMITTEE OF THE PINNACLE SCHOOL VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2022-7-126] [REFERRED TO]
UNION OF INDIA VS. ANIL.S [LAWS(KER)-2019-11-1] [REFERRED TO]