Referred Judgements :-

DAVIES V. POWELL DUFFRYN ASSOCIATED COLLIERIES LTD. [REFERRED TO]
NANCE V. BRITISH COLUMBIA ELECTRIC RAILWAY COMPANY LTD. [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. TRILOKCHANDRA [REFERRED TO]
RAJ KUMAR VS. AJAY KUMAR [REFERRED TO]
K NARASIMHA MURTHY VS. MANAGER ORIENTAL INSURANCE CO LTD [REFERRED TO]

Cited Judgements :-

SURULIRAJAN VS. MANICKAM [LAWS(MAD)-2024-3-148] [REFERRED TO]
MANAGING DIRECTOR VS. SUBEDHA [LAWS(MAD)-2018-9-769] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. KAMLESH AND ORS. [LAWS(DLH)-2014-11-376] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SUMAN JAIN AND ORS [LAWS(DLH)-2014-12-437] [REFERRED]
NATIONAL INSURANCE CO. LTD. VS. TAHSIM KHAN [LAWS(DLH)-2014-12-403] [REFERRED TO]
CHANDRABHAN VS. NARESH KUMAR AND ORS. [LAWS(ALL)-2020-3-153] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE, BHARTI VIDYAPEETH BHAVAN, L.B. SHASTRI ROAD NEAR ALKA TALKIES, PUNE NO. 2 VS. SOBHA AMARSINGH RAJPUT AGE: 50 YEARS, OCCN. HOUSEHOLD [LAWS(BOM)-2016-10-160] [REFERRED TO]
RIYAN GHOSH VS. ORIENTAL INSURANCE COMPANY LIMITED & ANR [LAWS(CAL)-2017-8-154] [REFERRED TO]
HIMADRI DUTTA VS. JOGINDER SINGH [LAWS(DLH)-2015-5-417] [REFERRED TO]
AFSANA KHATOON @ AFSANA VS. NEW INDIA ASSURANCE CO. LTD. AND OTHERS [LAWS(DLH)-2014-9-759] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE CO. LTD. VS. LALTA DEVI [LAWS(DLH)-2015-1-278] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. MADAN MOHAN AND OTHERS [LAWS(DLH)-2014-9-423] [REFERRED TO]
RAMOD KUMAR THAKUR VS. SHAMSHAD & ANR [LAWS(DLH)-2018-8-64] [REFERRED TO]
NAVDEEP SINGH VS. LAKHVINDER SINGH & ORS (NATIONAL INSURANCE CO LTD) [LAWS(DLH)-2018-8-134] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ROOPA D [LAWS(KAR)-2018-6-425] [REFERRED TO]
N BHARATH S/O NARAYANASWAMY VS. K NANJUNDAPPA S/O KRISHNAPPA [LAWS(KAR)-2019-2-59] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD VS. KALPANA KUMARI DEKA [LAWS(GAU)-2021-12-24] [REFERRED TO]
PARAMESWARAN VS. M.P.TOMY [LAWS(KER)-2020-1-240] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO LTD VS. R VALLIAMMAL [LAWS(MAD)-2020-8-264] [REFERRED TO]
ANTONY VS. P.V.VISWAMBARAN [LAWS(KER)-2020-3-554] [REFERRED TO]
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED VS. CHANDRASEKARAN [LAWS(MAD)-2020-8-392] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. SH. BHAJAN SINGH AND OTHERS [LAWS(HPH)-2018-8-6] [REFERRED TO]
VIPIN K VS. T MANJUNATH [LAWS(KAR)-2023-8-1677] [REFERRED TO]
ANBURAJ VS. R SITHANTHAN [LAWS(MAD)-2018-4-604] [REFERRED TO]
UNITED INDIA INS CO LTD VS. ANKIT KUMAR & ORS [LAWS(DLH)-2018-7-79] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. DIJO DAVIS & ORS [LAWS(DLH)-2014-11-555] [REFERRED]
VED KUMAR CHOPRA VS. NATIONAL INSURANCE CO LTD & ORS [LAWS(DLH)-2014-10-347] [REFERRED]
NEW INDIA ASSURANCE CO. LTD. VS. RADHA NIGAM [LAWS(DLH)-2014-12-116] [REFERRED TO]
KRISHAN KUMAR VS. MAN MOHD AND ORS [LAWS(DLH)-2014-10-388] [REFERRED]
THE NEW INDIA ASSURANCE CO. LTD. VS. AFSANA KHATOON AND ORS. [LAWS(DLH)-2015-5-252] [REFERRED TO]
BHUPENDER KAUR & ORS VS. GURDARSHAN SINGH & ORS [LAWS(DLH)-2014-9-611] [REFERRED]
SATPAL VS. ORIENTAL INSURANCE CO. LTD. [LAWS(ALL)-2022-5-33] [REFERRED TO]
ANISA BEGUM MOTHER OF DECEASED VS. ORIENTAL INSURANCE COMPANY LTD. [LAWS(ALL)-2022-3-122] [REFERRED TO]
AMIT SRIVASTAVA VS. U.P.S.R.T.C. [LAWS(ALL)-2022-5-23] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SHAMSHAD ALI [LAWS(ALL)-2019-7-294] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. VS. KONAPPAN [LAWS(MAD)-2015-10-273] [REFERRED TO]
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM (DIVISION) LTD. VS. M. VALARMATHI AND ORS. [LAWS(MAD)-2015-4-386] [REFERRED TO]
O.M. BASHEER VS. MANAGING DIRECTOR, K.S.R.T.C. [LAWS(KER)-2022-2-120] [REFERRED TO]
S HARISHITH (MINOR) VS. S PADMAJA [LAWS(MAD)-2018-8-928] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED VS. PANDIAN @ PANDITHURAI [LAWS(MAD)-2018-9-627] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD , C N CHETTY ROAD, EAST COAST CHAMBERS VS. E BALAKRISHNAN [LAWS(MAD)-2018-7-551] [REFERRED TO]
RAJESH VERMA VS. ARVIND KUMAR AHERWAR AND ORS [LAWS(UTN)-2018-3-85] [REFERRED TO]
M. DINKAR VS. APSRTC [LAWS(TLNG)-2023-2-168] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LIMITED VS. ISHWAR SINGH & OTHERS [LAWS(HPH)-2018-4-154] [REFERRED TO]
GOKUL VS. GURURAJA KAYAR [LAWS(KAR)-2016-7-138] [REFERRED]
MRS. KARIMA BEGUM WIFE OF LATE MD. RAIZ UDDIN VS. BADSHA BHUYAN SON OF AZIZ BHUYAN [LAWS(GAU)-2017-9-61] [REFERRED TO]
MUKHDEO GIRI VS. PRADIP PEGU AND ORS [LAWS(GAU)-2018-4-3] [REFERRED TO]
JAVED ASHRUF VS. ABHAY AGRAWAL [LAWS(CHH)-2023-2-87] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. RAMESH SIKARIA AND OTHERS [LAWS(GAU)-2016-12-69] [REFERRED TO]
SUNIL KUMAR VS. PYAR MOHD AND ORS. [LAWS(DLH)-2016-1-168] [REFERRED TO]
RUPESH RASHMIKANT SHAH VS. ELEGANT INDUSTRIES PVT. LTD. [LAWS(BOM)-2014-11-70] [REFERRED TO]
SATPAL VS. ORIENTAL INSURANCE CO.LTD [LAWS(ALL)-2022-5-290] [REFERRED TO]
KULDEEP KAUR & ORS VS. JAI PARKASH & ORS [LAWS(DLH)-2014-12-608] [REFERRED]
RAM GENERAL INSURANCE CO LTD VS. SHABNAM & ORS [LAWS(DLH)-2014-12-533] [REFERRED]
THE NEW INDIA ASSURANCE CO. LTD. VS. AMZAD KHAN AND ORS. [LAWS(ALL)-2016-2-122] [REFERRED TO]
KEWAN KISHAN AND ORS. VS. JASKARAN SINGH CHAWLA AND ORS. [LAWS(DLH)-2014-11-392] [REFERRED TO]
DHONDUBAI VS. HANMANTAPPA BANDAPPA GANDIGUDE [LAWS(BOM)-2018-9-214] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. VS. VEERESHWAR SINGH AND ORS. [LAWS(MPH)-2015-4-19] [REFERRED TO]
VANAGAMUDI VS. GAYATHIRI [LAWS(MAD)-2020-12-475] [REFERRED TO]
SOMAN VS. JINESH JAMES [LAWS(KER)-2020-8-578] [REFERRED TO]
NIRMAL KUMAR VS. S GANESHAMURTHY [LAWS(MAD)-2020-8-287] [REFERRED TO]
FUTURE GENERAL INDIA INSURANCE CO.LTD. @ FUTURE GENERAL INSURANCE CO. LTD. VS. REKHA AND OTHERS [LAWS(P&H)-2017-7-253] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. RAVINDRA KAUR & ORS [LAWS(MPH)-2016-12-102] [REFERRED TO]
SONU KUMAR (MINOR) S/O NARENDRA SINGH VS. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS [LAWS(PAT)-2017-7-133] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. GAURAV SWAROOP & ORS [LAWS(DLH)-2018-9-298] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. RASHMI [LAWS(DLH)-2014-12-208] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD VS. R D RAJU & ORS [LAWS(DLH)-2014-11-613] [REFERRED]
BABITA VS. VED PRAKASH [LAWS(DLH)-2014-9-416] [REFERRED TO]
SUNITA AND OTHERS VS. MAHESH AND OTHERS [LAWS(DLH)-2014-9-756] [REFERRED TO]
EAST DELHI MUNICIPAL CORPORATION VS. SHAMBHU DAS & ANR [LAWS(DLH)-2014-9-707] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. URVASHI ANWANI & ORS [LAWS(DLH)-2014-12-482] [REFERRED]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. RAJPAL [LAWS(DLH)-2015-5-418] [REFERRED TO]
GEORGEKUTTY VS. GIBU CHERIAN [LAWS(KER)-2019-12-403] [REFERRED TO]
APPU NAIR, S/O.(LATE) KANNAN NAIR AND OTHERS VS. T.S. RAJESH KUMAR [LAWS(KER)-2018-6-466] [REFERRED TO]
THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION VS. J.JAMES [LAWS(MAD)-2017-1-104] [REFERRED TO]
M.PREAMKUMAR VS. M.PALANIAPPAN AND OTHER [LAWS(MAD)-2016-12-68] [REFERRED TO]
M.PREAMKUMAR VS. M.PALANIAPPAN AND OTHER [LAWS(MAD)-2016-12-68] [REFERRED TO]
NAGARATNABAI AND ORS. VS. THE MANAGING DIRECTOR, DIVISIONAL OFFICE, KSRTC, CHIKABALLAPUR DIVISION AND ORS. [LAWS(KAR)-2015-8-345] [REFERRED TO]
SHIVARAJU VS. IFFCO-TOKIO GENERAL INSURANCE [LAWS(KAR)-2024-4-55] [REFERRED TO]
NIRMALA AND OTHER VS. YOG RAJ AND OTHERS [LAWS(HPH)-2018-7-155] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. DARSHANA DEVI & OTHERS [LAWS(HPH)-2017-6-45] [REFERRED TO]
KRISHNAKUMARI E VS. T R BALAKRISHNAN [LAWS(KER)-2018-6-269] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD VS. A.ISHWARYA [LAWS(MAD)-2019-3-512] [REFERRED TO]
ULAHANNAN VS. RAJEESH [LAWS(KER)-2020-1-298] [REFERRED TO]
P.S.SAROJAN NAIR VS. JAYAKUMAR @ AMBILY [LAWS(KER)-2020-3-644] [REFERRED TO]
ANA PAULA MENDES VS. VASANT SHENVI KUKALEKAR [LAWS(BOM)-2018-10-29] [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. JOGINDER SINGH AND ORS. [LAWS(DLH)-2015-5-251] [REFERRED TO]
JAGANNATH PAL VS. RAKESH KUMAR [LAWS(ALL)-2020-2-553] [REFERRED TO]
THE NATIONAL INSURANCE COMPANY LTD. VS. VINESH AND ORS. [LAWS(ALL)-2016-1-160] [REFERRED TO]
CHETAN MALHOTRA VS. LALA RAM [LAWS(DLH)-2016-5-186] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PRAGYA GHILDIAL & ANR [LAWS(DLH)-2014-10-389] [REFERRED]
NATIONAL INSURANCE CO LTD VS. MOHD AKHTAR & ORS [LAWS(DLH)-2014-10-386] [REFERRED]
R GANESH S/O M RAJAPPA VS. BHARKHATHULLA KHAN S/O AYUB KHAN [LAWS(KAR)-2018-12-216] [REFERRED TO]
MANISH KUMAR S/O SURINDER PRASAD VS. THE STATE OF BIHAR [LAWS(PAT)-2016-4-232] [REFERRED TO]
SHYLAJA H. V. VS. K. MOHAN LAL S/O. SHIVARANJI [LAWS(KAR)-2021-3-78] [REFERRED TO]
VIMALKUMAR VS. SAJEEVAN [LAWS(KER)-2021-10-84] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KAMALJEET & ORS [LAWS(DLH)-2014-9-584] [REFERRED]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. PARAMJEET KAUR AND ORS. [LAWS(DLH)-2014-9-400] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. ANINDITA KUSHARI [LAWS(CAL)-2020-3-106] [REFERRED TO]
NATIONAL INSRUANCE CO LTD VS. DEEP NARAIN YADAV & ORS [LAWS(DLH)-2014-10-378] [REFERRED]
LAXMAN JANNA BHANDARI, S/O JANNA GANESH BHANDARI VS. PUBLIC WORKS DEPARTMENT, ASST ENGINEER, SUB DIV III, WORKS DIVISION X, GOVT OF GOA, TONCA, CARANZALEM, TISWADI, GOA [LAWS(BOM)-2018-3-209] [REFERRED TO]
KEDAR KAMLAKAR BADAVE VS. KAILASH EKNATH LAHOTI [LAWS(BOM)-2019-9-101] [REFERRED TO]
PRASHANT PUNDLIKRAO MUNDE VS. AFSARKHAN TAHERKHAN PATHAN [LAWS(BOM)-2019-8-181] [REFERRED TO]
FRANCIS ASSISI K.X. @ AKHIL VS. GEETHA STANLY AND OTHERS [LAWS(KER)-2017-12-233] [REFERRED TO]
MAGMA HDI GENERAL INSURANCE COMPANY LIMITED VS. VICTORIA [LAWS(MAD)-2018-7-261] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCECOMPANY LIMITED VS. ANBAZHAGAN [LAWS(MAD)-2018-7-682] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. VS. VENNILA AND ORS. [LAWS(MAD)-2015-10-19] [REFERRED TO]
KUMARI KUSUMA D/O MAHADEV HONAKANDE VS. MRATYUNJAY APPAYYA SALIMATH R/O ANANTPUR [LAWS(KAR)-2020-9-493] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SWARUN SEBASTIAN [LAWS(KER)-2018-7-647] [REFERRED TO]
INDRAWATI SINGH VS. SARVESH SONI [LAWS(ALL)-2021-3-101] [REFERRED TO]
BONY DUBEY VS. M/S. SHYAM BIDI WORKS [LAWS(ALL)-2022-1-11] [REFERRED TO]
VIPIN KUMAR VS. RELIANCE GENERAL INSURANCE CO. LTD. [LAWS(ALL)-2022-2-164] [REFERRED TO]
ARKESH JAIN AND ORS. VS. ISHRAR AND ORS. [LAWS(DLH)-2015-12-248] [REFERRED TO]
VIDHYA VS. ADESH KUMAR JAIN [LAWS(DLH)-2014-9-476] [REFERRED]
SEEMA JHAMB & ORS VS. ICICI LOMBARD GENERAL INSURANCE CIO LTD [LAWS(DLH)-2014-9-494] [REFERRED]
VED KUMAR CHOPRA VS. NATIONAL INSURANCE CO. LTD. [LAWS(DLH)-2014-10-164] [REFERRED TO]
ASHU AND ORS VS. NEW INDIA ASSURANCE CO LTD [LAWS(DLH)-2014-10-341] [REFERRED]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. GURDEV MAINI & ORS [LAWS(DLH)-2014-10-423] [REFERRED]
THE NEW INDIA ASSURANCE CO. LTD. VS. ISHWARI DEVI [LAWS(DLH)-2014-11-259] [REFERRED TO]
DEEPAK GAUTAM VS. JAI PRAKASH [LAWS(DLH)-2014-12-183] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. BHAGWAT SINGH AND ORS. [LAWS(DLH)-2014-11-389] [REFERRED TO]
SAFINA BEGUM AND ORS. VS. YUSUF AND ORS. [LAWS(DLH)-2014-12-415] [REFERRED TO]
PREGASH VS. SELVI [LAWS(MAD)-2020-12-609] [REFERRED TO]
MOHAMMED JUNAID VS. UNITED INDIA INSURANCE COMPANY LTD [LAWS(KER)-2020-6-17] [REFERRED TO]
P. SARAVANAN VS. ORIENTAL STRUCTURAL ENGINEERING PVT LTD , THENKUNNAM [LAWS(MAD)-2021-1-155] [REFERRED TO]
KULANTHAIYAMMAL AND ORS. VS. S. PADMANABAN AND ORS. [LAWS(MAD)-2015-12-167] [REFERRED TO]
NATIONAL INSURANCE CO. LTD., VS. ROSI [LAWS(MAD)-2017-2-127] [REFERRED TO]
I PAVITHRA VS. R ALAN JOY [LAWS(MAD)-2018-9-672] [REFERRED TO]
DEIVANAI VS. M DHIVAYASANJEEVI [LAWS(MAD)-2018-8-233] [REFERRED TO]
S SUMATHI VS. G ANBALAGAN [LAWS(MAD)-2018-2-219] [REFERRED TO]
DEVIDAS ANANT BORKER VS. AJAY BHAGWANT PEDNEKAR [LAWS(BOM)-2023-1-36] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. PINKI [LAWS(DLH)-2014-12-406] [REFERRED TO]
RASHID RAHBAR VS. ORIENTAL INSURANCE CO. LTD. [LAWS(DLH)-2014-11-225] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. TARA CHAND SHARMA & ORS [LAWS(DLH)-2014-10-305] [REFERRED]
ORIENTAL INSURANCE CO LTD VS. ASHOK SEN GUPTA & ORS [LAWS(DLH)-2014-12-602] [REFERRED]
MALTI @ MANTI & ORS VS. ABDUR REHMAN & ANR [LAWS(DLH)-2014-9-458] [REFERRED]
ORIENTAL INSURANCE COMPANY LIMITED VS. RAM LAL SAROJ & ORS [LAWS(DLH)-2014-9-639] [REFERRED]