A.B.P. PVT. LTD. AND ANR. Vs. UNION OF INDIA (U.O.I.) AND ORS.
LAWS(SC)-2014-4-154
SUPREME COURT OF INDIA
Decided on
April 09,2014
A.B.P. Pvt. Ltd. And Anr.
Appellant
VERSUS
Union Of India (U.O.I.) And Ors.
Respondents
JUDGEMENT
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(1.)Delay condoned in Review Petition (Civil) No. 836 of 2014 in Writ Petition (Civil) No. 408 of 2011. We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.
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