Referred Judgements :-

SRIRAMULU V. VEERASALINGAM [REFERRED TO]
ELACHURI VENKATACHINNAYYA AND ORS. V. KING -EMPEROR [REFERRED TO]
BRINDABAN DAS AND ORS. V. STATE OF WEST BENGAL [REFERRED TO]
STATE OF BIHAR VS. RAM NARESH PANDEY:RAM NARESH PANDEY [REFERRED TO]
PYARE LAL BHARGAVA VS. STATE OF RAJASTHAN [REFERRED TO]
RAGHUBANS DUBEY VS. STATE OF BIHAR [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
RATILAL BHANJI MITHANI VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
JOOINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
V C SHUKLA VS. STATE [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
STATE OF UTTAR PRADESH VS. LAKSHMI BRAHMAN [REFERRED TO]
STREE ATYACHAR VIRODHI PARISHAD STATE OF MAHARASHTRA VS. DILIP NATHUMAL CHORDIA:DILIP NATHUMAL [REFERRED TO]
ALL INDIA BANK OFFICERS CONFEDERATION VS. UNION OF INDIA [REFERRED TO]
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA VS. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA [REFERRED TO]
SOHAN LAL VS. STATE OF RAJASTHAN [REFERRED TO]
KISHUN SINGH VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. MAJOR GENERAL MADAN LAL YADAV [RETD ] [OVERRULED]
RAJ KISHORE PRASAD VS. STATE OF BIHAR [REFERRED TO]
STATE OF MADHYA PRADESH VS. KRISHNA CHANDRA SAKSENA [REFERRED TO]
COMMON CAUSE" A REGISTERED SOCIETY DIRECTOR VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. PRIYA SHARAN MAHARAJ [REFERRED TO]
RANJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
MICHAEL MACHADO VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF MADHYA PRADESH VS. MOHAN LAL SONI [REFERRED TO]
SURESH ALIAS PAPPU BHUDHARMAL KALANI VS. STATE OF MAHARASHTRA [REFERRED TO]
RAKESH VS. STATE OF HARYANA [REFERRED TO]
DILAWAR BALU KURANE VS. STATE OF MAHARASHTRA [REFERRED TO]
MOLY VS. STATE OF KERALA [REFERRED TO]
MOHD SHAFI VS. MOHD RAFIQ [OVERRULED]
RAJENDRA SINGH VS. STATE OF U P [REFERRED TO]
GURIYA ALIAS TABASSUM TAUQUIR VS. STATE OF BIHAR [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LTD VS. SURJI DEVI [REFERRED TO]
SARABJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAM SINGH VS. RAM NIWAS [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
SUMAN VS. STATE OF RAJASTHAN [REFERRED TO]
ANJU CHAUDHARY VS. STATE OF U.P. [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA [REFERRED TO]
PALANISAMY GOUNDER VS. STATE REPRESENTED BY INSPECTOR OF POLICE [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA [REFERRED TO]
VIKAS VS. STATE OF RAJASTHAN [REFERRED TO]

Cited Judgements :-

SARABJEET VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-6-96] [REFERRED TO]
RAMESH CHANDRA SRIVASTAVA VS. THE STATE OF U. P. [LAWS(SC)-2021-9-132] [REFERRED TO]
PARTIBHA VS. STATE OF HARYANA [LAWS(SC)-2017-4-150] [REFERRED TO]
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2018-3-73] [REFERRED TO]
SHIV PRAKASH MISHRA VS. STATE OF U.P. [LAWS(SC)-2019-7-80] [REFERRED TO]
PERIYASAMI AND OTHERS VS. S. NALLASAMY [LAWS(SC)-2019-3-97] [REFERRED TO]
MARUTI S/O. BALAPPA KATABALI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-8-104] [REFERRED TO]
C.M.N. SHASTRY VS. STATE BY HONNAVARA POLICE STATION [LAWS(KAR)-2020-2-191] [REFERRED TO]
ASHAL KUMAR THAPA VS. STATE OF SIKKIM [LAWS(SIK)-2023-4-2] [REFERRED TO]
SRI BASAVARAJ SHIVAPPA MUTTAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-10-9] [REFERRED TO]
G. E. THERMOMETRICS INDIA PVT. LTD. VS. SHAJU JAMES [LAWS(KAR)-2017-4-38] [REFERRED TO]
PRAKASHAN, S/O VELAYI, ARAKKKAL HOUSE, PUNNAYOORKULAM, PERIYAMBALAM DESOM VS. STATE OF KERALA, REPRESENTED BY SUB INSPECTOR OF POLICE, KUNNAMKULAM, (CR.NO. 297/2013 OF VADAKKEKKAD POLICE STATION) [LAWS(KER)-2016-10-31] [REFERRED TO]
GANGADHARAN VS. THE STATE AND ORS. [LAWS(MAD)-2015-2-221] [REFERRED TO]
RITHESH BAWRI VS. DALMIA BHARATH (LTD) [LAWS(MAD)-2021-4-192] [REFERRED TO]
JOGENDRA YADAV AND ORS. VS. STATE OF BIHAR AND ORS. [LAWS(SC)-2015-7-87] [REFERRED TO]
SEENUVASAN VS. INSPECTOR OF POLICE, THIRUVENNAINALLUR POLICE STATION [LAWS(MAD)-2018-8-822] [REFERRED TO]
A VIJAYALAKSHMI VS. A MANOHAR PRASAD [LAWS(MAD)-2018-9-315] [REFERRED TO]
NIMISH AGARWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-96] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-68] [REFERRED TO]
DHRUVA PRASAD OJHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-11-7] [REFERRED TO]
RAJSANGBHAI GANESHBHAI RATADA (CHAUDHARY) VS. STATE OF GUJARAT & 6 ORS [LAWS(GJH)-2016-9-133] [REFERRED]
ALOKE KUMAR JALDATA VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-5-15] [REFERRED TO]
STATE OF WEST BENGAL VS. SUKUMAR DAS [LAWS(CAL)-2015-5-24] [REFERRED TO]
MALA MUKHERJEE VS. UNION OF INDIA [LAWS(CAL)-2014-11-15] [REFERRED TO]
GOVIND NARAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-10-127] [REFERRED TO]
JINDAL COTEX LIMITED AND ORS. VS. VINOD COTTON CORPORATION [LAWS(P&H)-2016-5-8] [REFERRED TO]
SHODAN SINGH S/O SHRI RAMJI LAL, BY CASTE THAKUR, RESIDENT OF VILLAGE PIPLA, POLICE STATION CHIKSANA, DISTRICT BHARATPUR VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2016-11-74] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-11-324] [REFERRED]
KALYAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2014-9-30] [REFERRED TO]
DHARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-7-296] [REFERRED TO]
NEERU KUMARI VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-109] [REFERRED TO]
SUKHDEV SINGH AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2014-8-421] [REFERRED]
VED PARKASH AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2014-9-266] [REFERRED]
VISHAL AGGARWAL VS. STATE OF HARYANA [LAWS(P&H)-2015-5-477] [REFERRED TO]
DEEPIKA VS. STATE OF HARYANA [LAWS(P&H)-2015-5-540] [REFERRED TO]
JAI PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2015-5-670] [REFERRED TO]
GURSEWAK SINGH; SANDEEP SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-7-2] [REFERRED TO]
BHANWAR LAL VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-76] [REFERRED TO]
PARAMJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-7-441] [REFERRED]
SATYA DEVI VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-605] [REFERRED]
VIKRAMJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-241] [REFERRED TO]
ASHUTOSH MALVIYA VS. STATE OF M. P. [LAWS(MPH)-2021-6-26] [REFERRED TO]
VISHNUDATT SHUKLA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-6-62] [REFERRED TO]
RAMPHAL VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-10-146] [REFERRED TO]
VIRENDER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-7-204] [REFERRED TO]
KALO BAI @ RAJ KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2019-12-148] [REFERRED TO]
SURJIT SINGH @ AJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2019-4-95] [REFERRED TO]
GURJINDER SINGH AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-55] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-161] [REFERRED TO]
SUKHWINDER KAUR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-7-6] [REFERRED TO]
BAKHSHISH SINGH SARPANCH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-8-15] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-8-154] [REFERRED TO]
NASEERA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-8-265] [REFERRED TO]
DHIREN MAJHI VS. STATE OF ASSAM [LAWS(GAU)-2022-8-2] [REFERRED TO]
SANDEEP GURURAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-595] [REFERRED TO]
SANTHOSH VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2020-10-396] [REFERRED TO]
SUKARN SINGH TOMAR VS. STATE OF M.P. [LAWS(MPH)-2016-12-63] [REFERRED TO]
KAPILDEO SINGH AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-97] [REFERRED TO]
S SARALA VANDANAM VS. POLURU BALA VENKATA RAMANA AND ANOTHER [LAWS(APH)-2019-1-7] [REFERRED TO]
SWARNA SEA FOODS LTD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-7-70] [REFERRED TO]
POLA SRINIVAS REDDY AND ANOTHER VS. STATE OF ANDHRA PRADESH AND ANOTHER [LAWS(APH)-2014-11-155] [REFERRED TO]
RUBABUDDIN SHAIKH VS. DAHYAJI GOBARJI VANZARA & OTHERS [LAWS(BOM)-2018-9-146] [REFERRED TO]
RAJU PATEL VS. STATE OF U.P. [LAWS(ALL)-2024-1-48] [REFERRED TO]
PRAKASH VS. STATE OF U.P [LAWS(ALL)-2019-10-316] [REFERRED TO]
RANANJAY RAI; PANKAJ KUMAR RAI VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-1-215] [REFERRED TO]
CHANDRA PRAKASH AND ANOTHER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-4-340] [REFERRED TO]
NARESH BAHADUR AND ANR. VS. STATE OF U.P. AND ANR. [LAWS(ALL)-2017-8-385] [REFERRED TO]
UMESH KUMAR DUBEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-211] [REFERRED TO]
GURIYA VS. STATE OF U.P. [LAWS(ALL)-2020-1-114] [REFERRED TO]
PRITI DEVI VS. STATE OF U P [LAWS(ALL)-2019-9-187] [REFERRED TO]
RAJENDRA NATH BAJPAI VS. STATE OF U.P. [LAWS(ALL)-2020-2-156] [REFERRED TO]
K B SINGH GENERAL MANAGER VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2019-2-75] [REFERRED TO]
GEETA DEVI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-2-348] [REFERRED TO]
SAGAR YADAV AND ANR VS. STATE OF U P AND ANR [LAWS(ALL)-2019-7-287] [REFERRED TO]
AARTI VS. STATE OF U.P. [LAWS(ALL)-2021-3-103] [REFERRED TO]
ADESH TYAGI VS. STATE OF U. P. [LAWS(ALL)-2021-8-77] [REFERRED TO]
ANMOL SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-95] [REFERRED TO]
GHULAM HASSAN SOFI VS. STATE OF JK [LAWS(J&K)-2021-4-1] [REFERRED TO]
NAZIR AHMAD GANAIE VS. STATE OF J&K [LAWS(J&K)-2022-4-101] [REFERRED TO]
RAKESH NATH TIWARI VS. STATE OF U P [LAWS(ALL)-2014-8-95] [REFERRED TO]
RANJEET SRIVASTAVA AND ORS. VS. THE STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-132] [REFERRED TO]
RAJPAL SINGH AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2015-11-253] [REFERRED]
SHIVAMURTHY MURUGHA SHARANARU VS. STATE OF KARNATAKA [LAWS(KAR)-2023-5-693] [REFERRED TO]
KUNTI BAI MARKANDE, W/O SHANKAR DAYAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-41] [REFERRED TO]
MOTILAL SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-60] [REFERRED TO]
RAJESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-4-178] [REFERRED TO]
RAJENDRA PRASAD TIWARI VS. STATE OF U P [LAWS(ALL)-2014-8-519] [REFERRED TO]
MONU @ PAVNEESH VS. STATE OF U P [LAWS(ALL)-2014-9-439] [REFERRED TO]
VIJAY SHANKAR VERMA VS. STATE OF U.P. [LAWS(ALL)-2024-4-8] [REFERRED TO]
ATUL KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-2-7] [REFERRED TO]
VISHWAPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-8-32] [REFERRED TO]
NASEEM VS. STATE OF U. P. [LAWS(ALL)-2024-2-153] [REFERRED TO]
SONI @ SNEHLATA VS. STATE OF U P [LAWS(ALL)-2015-5-45] [REFERRED TO]
SMT. BHAGWATI VS. STATE OF U.P. [LAWS(ALL)-2017-9-44] [REFERRED TO]
OM PRAKASH VS. STATE OF U P [LAWS(ALL)-2019-5-96] [REFERRED TO]
MOHAMMAD SHALEEM @ NANHEY AND ORS (COMPLAINT CASE) VS. STATE OF U P AND ANR [LAWS(ALL)-2019-4-121] [REFERRED TO]
USHER AGRO LTD VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-7-42] [REFERRED TO]
MANGAL SINGH VS. STATE OF U P & ANOTHER [LAWS(ALL)-2019-1-15] [REFERRED TO]
MOHIT VS. STATE OF U.P. [LAWS(ALL)-2019-11-344] [REFERRED TO]
MUKESH VS. STATE OF U.P. [LAWS(ALL)-2019-12-63] [REFERRED TO]
MANOJ AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2019-12-283] [REFERRED TO]
SHALINI KASHYAP VS. STATE OF U.P [LAWS(ALL)-2022-9-5] [REFERRED TO]
SATYPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-3-17] [REFERRED TO]
USHA AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2020-2-164] [REFERRED TO]
UMESH SHARMA VS. STATE OF U.P. [LAWS(ALL)-2020-1-413] [REFERRED TO]
RENJU SOMAN VS. STATE OF KERALA [LAWS(KER)-2020-7-308] [REFERRED TO]
K K JAYACHANRAN VS. STATE OF KERALA [LAWS(KER)-2019-8-110] [REFERRED TO]
BIJU @ KRISHNAN S/O DEVAPPA NAIK VS. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR [LAWS(KER)-2018-2-192] [REFERRED TO]
BUDDH SINGH KUSHWAHA S/O LATE DARBAR SINGH KUSHWAHA VS. UMED SINGH S/O NANNU LAL [LAWS(MPH)-2018-1-256] [REFERRED TO]
STATE OF MADHYA PRADESH, SPE LOKAYUKTA, JABALPUR VS. RAVI SHANKAR SINGH [LAWS(MPH)-2020-11-1] [REFERRED TO]
STATE OF M.P. VS. RAJVEER [LAWS(MPH)-2019-1-236] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-12-375] [REFERRED TO]
MRIGENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-11-5] [REFERRED TO]
CHAMPA LAL AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2018-5-92] [REFERRED TO]
KAVITA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-8-164] [REFERRED TO]
RACHHPAL SINGH @ GAI AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-9-102] [REFERRED TO]
PARVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-391] [REFERRED TO]
PARVESH VS. STATE OF HARYANA [LAWS(P&H)-2020-10-29] [REFERRED TO]
N.JYOTSNA VS. STATE [LAWS(TLNG)-2019-3-149] [REFERRED TO]
NARESH VS. STATE OF HARYANA [LAWS(P&H)-2022-2-134] [REFERRED TO]
LALITA DIXIT VS. STATE OF HARYANA [LAWS(P&H)-2020-11-133] [REFERRED TO]
HARJAP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-35] [REFERRED TO]
HARJAP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-35] [REFERRED TO]
RANDHIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-2-103] [REFERRED TO]
VICKY KUMAR, SON OF JAI KISHUN SINGH VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-2-155] [REFERRED TO]
SHYAM KUMAR AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-7-141] [REFERRED TO]
NEMAI CHANDRA KUMAR (D) THR. LRS VS. MANI SQUARE LTD [LAWS(SC)-2022-7-91] [REFERRED TO]
MANJEET SINGH VS. STATE OF HARYANA [LAWS(SC)-2021-8-45] [REFERRED TO]
LUCKOSE ZACHARIAH @ ZAK VS. JOSEPH JOSEPH [LAWS(SC)-2022-2-102] [REFERRED TO]
SAGAR VS. STATE OF U.P [LAWS(SC)-2022-3-24] [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. UNIVERSAL FERRO & ALLIED CHEMICALS LTD. [LAWS(SC)-2020-3-51] [REFERRED TO]
SUGREEV KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(SC)-2019-3-112] [REFERRED TO]
RAJESH & ORS VS. STATE OF HARYANA [LAWS(SC)-2019-5-7] [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [LAWS(SC)-2019-10-51] [REFERRED TO]
NANDUBHAI TULSIRAM AUD VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2018-1-407] [REFERRED TO]
VIJAY SHANKAR DUBEY VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(JHAR)-2018-12-199] [REFERRED TO]
HIMANSHU BIPINCHANDRA SHUKLA VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-1] [REFERRED TO]
HIMANSHU BIPINCHANDRA SHUKLA VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-1] [REFERRED TO]
PRADEEP ANAND C.S. VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2014-5-230] [REFERRED TO]
SABITRI PRAMANIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-188] [REFERRED TO]
NAJIMUL HAQUE VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-31] [REFERRED TO]
SOUTH CITY PROJECTS (KOLKATA) LTD. VS. IDEAL REAL ESTATES PVT. LTD. [LAWS(CAL)-2021-4-44] [REFERRED TO]
RAM JOARDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-11-133] [REFERRED TO]
SARVERUNNISA BEGUM VS. SYED RAFEEQ [LAWS(APH)-2015-3-65] [REFERRED TO]
VED PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-243] [REFERRED TO]
BIPLAB SUTRADHAR AND 2 ORS VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2018-9-76] [REFERRED TO]
SHAILENDRA SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-85] [REFERRED TO]
GAURAV @ NILWA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-27] [REFERRED TO]
DHARNIDHAR SHARMA VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2018-1-37] [REFERRED TO]
AKBAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-11-8] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-118] [REFERRED TO]
LEELAWATI VS. STATE [LAWS(RAJ)-2022-9-72] [REFERRED TO]
HARDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2016-8-2] [REFERRED TO]
MAYA DEVI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2015-7-887] [REFERRED]
LEELA KRISHAN THAREJA AND ORS VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2015-9-819] [REFERRED]
PARVEEN KUMAR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-17] [REFERRED TO]
MUKESH CHAND VS. STATE OF HARYANA [LAWS(P&H)-2015-5-573] [REFERRED TO]
TAHIR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-9-611] [REFERRED]
CHARANJIT KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-10-103] [REFERRED TO]
SANDEEP AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2015-10-465] [REFERRED]
RAMESH KUMAR VS. STATE OF UT CHANDIGARH [LAWS(P&H)-2015-2-835] [REFERRED]
MOHAN VS. STATE OF HARYANA [LAWS(P&H)-2015-4-222] [REFERRED TO]
PARDEEP KUMAR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-341] [REFERRED TO]
AVILINENI BHARATAMMA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-6-12] [REFERRED TO]
KEERTHANI VS. STATE [LAWS(MAD)-2016-8-56] [REFERRED TO]
GURUNATH; MALLANNA; SADASHIVA; PRAKASH; RAJU @ RAJAKUMAR AND ORS VS. STATE OF KARNATAKA [LAWS(KAR)-2016-2-374] [REFERRED]
K.P. NAGARATHNA VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-163] [REFERRED TO]
STATE VS. MUNIYAMMA AND ORS. [LAWS(KAR)-2015-3-88] [REFERRED TO]
ABDUL KAREEM VS. THE STATE [LAWS(KAR)-2015-7-341] [REFERRED TO]
LAGUMAKKA VS. STATE [LAWS(KAR)-2015-7-436] [REFERRED]
MANASI SAHU VS. STATE [LAWS(ORI)-2016-4-85] [REFERRED TO]
H.ARUNMOZHI DEVAN VS. STATE [LAWS(MAD)-2021-8-160] [REFERRED TO]
PREETHI NARAYANAN VS. STATE [LAWS(MAD)-2024-6-54] [REFERRED TO]
ANTHONY PAL VS. STATE [LAWS(MAD)-2022-9-10] [REFERRED TO]
SUNDARRAJAN VS. COMMISSIONER OF POLICE, CHENNAI CITY; INSPECTOR OF POLICE [LAWS(MAD)-2016-8-235] [REFERRED]
JUBNESH VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2019-5-33] [REFERRED TO]
RAKESH MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2019-8-41] [REFERRED TO]
MATLOOB VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-11-60] [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [LAWS(SC)-2024-5-77] [REFERRED TO]
DIVAKAR SHASTRI VS. STATE BY HONNAVARA POLICE STATION [LAWS(KAR)-2020-2-225] [REFERRED TO]
N.ELUMALAI VS. STATE [LAWS(MAD)-2019-6-200] [REFERRED TO]
A.K.ALVA VS. STATE REPRESENTED BY [LAWS(MAD)-2019-1-689] [REFERRED TO]
REJITHA VS. THE INSPECTOR OF POLICE [LAWS(MAD)-2018-3-62] [REFERRED TO]
NAVEEN VS. STATE OF HARYANA [LAWS(SC)-2022-11-6] [REFERRED TO]
AARIF VS. STATE OF RAJASTHAN [LAWS(SC)-2023-10-82] [REFERRED TO]
PRAHLAD SINGH PARMAR VS. STATE OF MP [LAWS(MPH)-2022-3-175] [REFERRED TO]
INDRA SINGH VS. STATE OF M.P. [LAWS(MPH)-2022-9-72] [REFERRED TO]
DALWINDER SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2018-2-49] [REFERRED TO]
BALJINDER KAUR AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-5-11] [REFERRED TO]
BALJINDER KAUR AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-5-11] [REFERRED TO]
NIRVAIR SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-5-291] [REFERRED TO]
NIRVAIR SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-5-291] [REFERRED TO]
SHIV KUMAR ALIAS SHIBBU VS. STATE OF MP [LAWS(MPH)-2018-3-114] [REFERRED TO]
MONIKA WAGHMARE VS. STATE OF M.P. [LAWS(MPH)-2019-6-183] [REFERRED TO]
KAMAL KUMAR KOTHARI VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-11] [REFERRED TO]
PARVEEN VS. STATE OF HARYANA [LAWS(P&H)-2023-7-61] [REFERRED TO]
RANJIT KAUR @ RANI VS. STATE OF PUNJAB [LAWS(P&H)-2019-4-182] [REFERRED TO]
MEGH NATH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-376] [REFERRED TO]
GOVIND PRASAD SHARMA VS. THE STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2017-3-123] [REFERRED TO]
DEVI SINGH VS. STATE OF RAJASTHAN & ANR [LAWS(RAJ)-2017-11-166] [REFERRED TO]
BHAGIRATH RAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-2-41] [REFERRED TO]
ANURADHA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-12-477] [REFERRED]
AMANINDER SINGH SEKHON VS. STATE OF PUNJAB [LAWS(P&H)-2016-5-32] [REFERRED TO]
BAJINDER SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-261] [REFERRED TO]
JAI BHAGWAN DHANAK VS. STATE OF HARYANA [LAWS(P&H)-2015-3-561] [REFERRED TO]
SHAMBHU RAM AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2014-12-74] [REFERRED TO]
MAFIDAN BEWA VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-7-319] [REFERRED TO]
SUKHDEO SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-247] [REFERRED TO]
LAKHAM DAMJI BHESLA VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-178] [REFERRED TO]
HARGOVIND BHARGAVA AND ORS. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2016-4-14] [REFERRED TO]
MOHAMMED SHAMEER ALI VS. STATE OF KERALA [LAWS(KER)-2019-3-200] [REFERRED TO]
GUFRAN AHMAD & ANR. VS. STATE OF BIHAR & ORS. [LAWS(PAT)-2018-4-193] [REFERRED TO]
K. SOMAN VS. STATE OF KERALA [LAWS(KER)-2015-1-17] [REFERRED TO]
K. SOMAN VS. STATE OF KERALA [LAWS(KER)-2015-1-17] [REFERRED TO]
SHAILESH SINGH VS. STATE OF C.G. [LAWS(CHH)-2016-10-30] [REFERRED TO]
VIKRAM MEGHWANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-12-86] [REFERRED TO]
VIKRAM MEGHWANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-12-86] [REFERRED TO]
CHOKHELAL CHANDRAKAR, S/O LATE HULSINGH CHANDRAKAR VS. PRAKASH KALASH S/O LATE SUKHDEV SINGH KALASH [LAWS(CHH)-2019-4-28] [REFERRED TO]
MIR ENGINEERS & BUILDERS VS. SANJAY DIESELS [LAWS(J&K)-2015-3-24] [REFERRED TO]
SUSHIL ARORA VS. CENTRAL BUREAU INVESTIGATION [LAWS(DLH)-2021-8-158] [REFERRED TO]
YASEEN AHMAD VS. STATE OF U P & ORS [LAWS(ALL)-2014-5-499] [REFERRED TO]
JAILENDRA RAI VS. STATE OF U.P. [LAWS(ALL)-2022-7-40] [REFERRED TO]
ROHIT KUMAR YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-8-105] [REFERRED TO]
YOGESH VS. STATE OF U.P. [LAWS(ALL)-2021-9-50] [REFERRED TO]
SHOIB AHMAD VS. STATE OF U. P. [LAWS(ALL)-2022-12-90] [REFERRED TO]
UPENDRA @ MOHIT VS. STATE OF U.P. [LAWS(ALL)-2021-10-14] [REFERRED TO]
SATISH AND ANOTHER VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2020-1-490] [REFERRED TO]
NIYAMAT ALI VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2016-6-92] [REFERRED]
SANGEETA VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-8-389] [REFERRED TO]
PANKAJ KUMAR RAI VS. STATE OF U.P. & ANOTHER [LAWS(ALL)-2018-1-49] [REFERRED TO]
TEJ SINGH VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-8-8] [REFERRED TO]
KARAN SINGH VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-9-99] [REFERRED TO]
RAJENDRA PRASAD MISHRA & ORS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2019-4-158] [REFERRED TO]
KARTIK KIRTIKUMAR PARIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-184] [REFERRED TO]
URMILA DEVI VS. STATE OF U. P. [LAWS(ALL)-2024-3-184] [REFERRED TO]
VINAY PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-4-87] [REFERRED TO]
HIMALAYA VS. STATE OF U. P. [LAWS(ALL)-2023-1-150] [REFERRED TO]
SAMIRBHAI MADHUKANTBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-20] [REFERRED TO]
STATE OF ASSAM VS. RAM SANKAR MAURYA [LAWS(GAU)-2023-3-13] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. MRINMOY CHANDRA, EX-CHAIRMAN-CUM-MANAGING DIRECTOR [LAWS(CAL)-2024-2-144] [REFERRED TO]
SYED MUHIBUR RAHMAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2019-8-89] [REFERRED TO]
TARAK NATH UTHASINI VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-30] [REFERRED TO]
SHUBHAM SATYANIWAS ARJUNWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-73] [REFERRED TO]
HEMCHANDBHAI LALJIBHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-371] [REFERRED TO]
B LAXMAIAH VS. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL [LAWS(APH)-2015-3-31] [REFERRED TO]
PALADUGU RATNA KUMAR VS. TATINENI VIJAYA SARADHI [LAWS(APH)-2016-8-80] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
RATTAN MANJARI NEGI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-130] [REFERRED TO]
DIRECTOR, CENTRAL BUREAU OF INVESTIGATION VS. TARUN CHANDRA GOSWAMI [LAWS(GAU)-2012-7-112] [REFERRED TO]
RAJUBHAI NAVINBHAI SONI VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-28] [REFERRED TO]
GUJARAT STATE PETRONET LIMITED VS. GAIL INDIA LIMITED [LAWS(GJH)-2017-12-337] [REFERRED TO]
OANALI ISMAILJI SADIKOT VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-8] [REFERRED TO]
SASWATI DEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-6-57] [REFERRED TO]
UPPALA SATYARAYANA VS. STATE OF TELANGANA [LAWS(TLNG)-2023-11-71] [REFERRED TO]
PARSHOTAM LAL VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2014-11-527] [REFERRED]
SURESH MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-3-45] [REFERRED TO]
PARMOD VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-9-440] [REFERRED TO]
LAKHWINDER KAUR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-3-47] [REFERRED TO]
MANDEEP KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-3-286] [REFERRED TO]
DHARA CHAPRANA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-6-107] [REFERRED]
NISHA VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-176] [REFERRED TO]
MANGILAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-6-157] [REFERRED TO]
SOMESH GUPTA AND OTHERS VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2018-2-118] [REFERRED TO]
SANT KUMAR DUBEY & OTHERS VS. STATE OF M P & ANOTHER [LAWS(MPH)-2018-1-448] [REFERRED TO]
PINTU @ VIRENDRA SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-8-91] [REFERRED TO]
SURAIN SINGH VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2017-12-13] [REFERRED TO]
NEELAM KUMARI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-3-163] [REFERRED TO]
JAGDISH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-9-11] [REFERRED TO]
AJAY @ BACHI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2019-1-20] [REFERRED TO]
ANIL KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-9-261] [REFERRED TO]
AMIT GHARE VS. STATE OF T.S. [LAWS(TLNG)-2019-3-250] [REFERRED TO]
RAHUL VS. STATE OF HARYANA [LAWS(P&H)-2022-2-104] [REFERRED TO]
NARESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-10-113] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-330] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-444] [REFERRED TO]
RAVI SHANKAR SINGH VS. MPPKWCL AND OTHERS [LAWS(MPH)-2020-5-649] [REFERRED TO]
MANGAL SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-4-140] [REFERRED TO]
MAJID VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-2-58] [REFERRED TO]
CHHAYA TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-4-70] [REFERRED TO]
HEMALATHA VS. STATE OF KERALA [LAWS(KER)-2024-1-109] [REFERRED TO]
MANISH KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2016-7-103] [REFERRED TO]
NARESH SAH VS. STATE OF BIHAR [LAWS(PAT)-2017-5-23] [REFERRED TO]
NITIN TIWARI VS. STATE OF U. P. [LAWS(ALL)-2024-1-127] [REFERRED TO]
AJWAR VS. STATE OF U.P. [LAWS(ALL)-2024-7-6] [REFERRED TO]
ASAD ALI VS. STATE OF U.P. [LAWS(ALL)-2024-8-12] [REFERRED TO]
HANSAR VS. STATE OF U P [LAWS(ALL)-2017-1-454] [REFERRED TO]
ANAR SINGH VS. STATE OF U P [LAWS(ALL)-2015-5-166] [REFERRED TO]
BIRJU VS. STATE OF U.P. [LAWS(ALL)-2019-11-313] [REFERRED TO]
SANJU VS. STATE OF U.P. [LAWS(ALL)-2024-1-50] [REFERRED TO]
PADMASHRI DR. USHA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2023-9-20] [REFERRED TO]
KALICHARAN VS. STATE OF U.P. [LAWS(ALL)-2022-9-114] [REFERRED TO]
KHAIRUNNISHA VS. STATE OF U. P. [LAWS(ALL)-2023-10-83] [REFERRED TO]
ASHOK KUMAR SINGH VS. STATE OF U. P [LAWS(ALL)-2023-4-196] [REFERRED TO]
RAM KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-4-84] [REFERRED TO]
OM PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2019-5-324] [REFERRED TO]
MANOJ KUMAR VS. STATE OF U P [LAWS(ALL)-2019-7-79] [REFERRED TO]
AYODHYA PRASAD UMRAO VS. STATE OF U. P. [LAWS(ALL)-2019-7-257] [REFERRED TO]
SUMAN VS. STATE OF U.P. [LAWS(ALL)-2021-12-9] [REFERRED TO]
VARUN VS. STATE OF U. P. [LAWS(ALL)-2022-10-64] [REFERRED TO]
GAURAV SHARMA VS. STATE OF U. P. [LAWS(ALL)-2022-11-143] [REFERRED TO]
BHANUDAS GOVINDA KHADSE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-568] [REFERRED TO]
BHAVAK PARASHER VS. STATE OF HIMACHAL PRADESH & ANR. [LAWS(HPH)-2016-10-28] [REFERRED TO]
BIRENDRA KUMAR LAKARA, S/O S LAKARA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-4-30] [REFERRED TO]
RAKSHA RAM VS. STATE OF U P & ORS [LAWS(ALL)-2014-5-437] [REFERRED TO]
SHEHJAHAN VS. STATE OF U P & ORS [LAWS(ALL)-2014-5-505] [REFERRED TO]
AMIT VS. STATE OF U P [LAWS(ALL)-2014-7-168] [REFERRED TO]
SURESH A R VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-142] [REFERRED TO]
DIRECTORATE OF REVENUE INTELLIGENCE VS. PRK DIAMONDS PVT LTD & ANR [LAWS(DLH)-2019-4-129] [REFERRED TO]
PUSHPENDRA KUMAR YADAV VS. UNION OF INDIA [LAWS(DLH)-2020-2-82] [REFERRED TO]
DHARMANDER SINGH VS. STATE (GOVT OF NCT, DELHI) [LAWS(DLH)-2020-9-156] [REFERRED TO]
GAFFOR KHAN VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2021-7-27] [REFERRED TO]
R. DHARMALINGAM VS. STATE [LAWS(MAD)-2019-11-70] [REFERRED TO]
STATE OF TAMIL NADU VS. K. SHOBANA [LAWS(SC)-2021-3-19] [REFERRED TO]
DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED VS. DELHI METRO RAIL CORPORATION [LAWS(SC)-2022-5-16] [REFERRED TO]
CHANDRA NAIK VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-206] [REFERRED TO]
REKHA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-12-79] [REFERRED TO]
MANISH MAHESWARI VS. STATE OF UTTAR PRADESH [LAWS(KAR)-2021-7-222] [REFERRED TO]
DEV WATI AND ORS VS. STATE OF HARYANA AND ANR [LAWS(SC)-2019-1-72] [REFERRED TO]
SRI. SUNIL BOSE VS. STATE OF KARNATAKA [LAWS(KAR)-2017-4-84] [REFERRED TO]
MEHAR SINGH AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2018-4-38] [REFERRED TO]
HARPAL SINGH @ NANU VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-8-68] [REFERRED TO]
DEEPAK VS. STATE OF HARYANA [LAWS(P&H)-2017-5-40] [REFERRED TO]
RAJEEV SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-2-50] [REFERRED TO]
RAJEEV SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-2-50] [REFERRED TO]
NARESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-4-89] [REFERRED TO]
GURDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-10-112] [REFERRED TO]
NANDA ALIAS NAND KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-179] [REFERRED TO]
KAVITA VS. STATE OF HARYANA [LAWS(P&H)-2022-1-162] [REFERRED TO]
JAGMAL VS. STATE OF HARYANA [LAWS(P&H)-2022-9-260] [REFERRED TO]
SHAHNAJ VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2015-7-351] [REFERRED]
GOKUL CHAND AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-4-353] [REFERRED TO]
LAKHBIR KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-361] [REFERRED TO]
LAKHBIR KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-361] [REFERRED TO]
KULBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-595] [REFERRED]
RAJ KUMAR VS. ROHIT AND ORS. [LAWS(P&H)-2015-9-430] [REFERRED TO]
RAVINDER AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-9-436] [REFERRED TO]
SUKHDEEP KAUR AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-9-470] [REFERRED]
ANIL KUMAR GUPTA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2016-1-348] [REFERRED TO]
LAHERI AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2016-2-56] [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-4-27] [REFERRED TO]
SANJANA VS. STATE OF HARYANA [LAWS(P&H)-2015-5-206] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-461] [REFERRED TO]
RAJU VS. STATE OF HARYANA [LAWS(P&H)-2014-7-400] [REFERRED TO]
SURJIT KAUR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-12-62] [REFERRED TO]
PARMOD KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-163] [REFERRED TO]
NIRANJAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-151] [REFERRED TO]
PANDURANG AND OTHERS VS. STATE [LAWS(KAR)-2016-6-141] [REFERRED TO]
SRI. KATTA SUBRAMANYA NAIDU VS. STATE OF KARNATAKA [LAWS(KAR)-2016-11-2] [REFERRED TO]
ASHA AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2016-3-129] [REFERRED TO]
ASHA AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2016-3-129] [REFERRED TO]
R.N. AGARWAL VS. R.C. BANSAL [LAWS(SC)-2014-10-25] [REFERRED TO]
MOHAN SINGH NEGI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-6-120] [REFERRED TO]
SUNITA PANDEY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-7-9] [REFERRED TO]
SARTAJ SINGH VS. STATE OF HARYANA [LAWS(SC)-2021-3-41] [REFERRED TO]
SAEEDA KHATOON ARSHI VS. STATE OF U.P. [LAWS(SC)-2019-12-35] [REFERRED TO]
BRIJENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2017-4-51] [REFERRED TO]
P M V SUBBA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2019-1-45] [REFERRED TO]
JITENDRA NATH MISHRA VS. STATE OF U.P. [LAWS(SC)-2023-6-2] [REFERRED TO]
YASHODHAN SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-7-73] [REFERRED TO]
N. MANOGAR VS. INSPECTOR OF POLICE [LAWS(SC)-2024-2-58] [REFERRED TO]
GILLI DEVI VS. STATE OF U P [LAWS(ALL)-2015-1-122] [REFERRED TO]
NISHANT TIWARI @ SONU VS. STATE OF U.P. [LAWS(ALL)-2014-6-18] [REFERRED TO]
RAKESH TRIPATHI @ RAKESH KUMAR TRIPATHI VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2015-12-332] [REFERRED]
MEENA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-11-303] [REFERRED TO]
VISHWAMBHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-40] [REFERRED TO]
VIJAY SOPANRAO SHIVTARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-1-285] [REFERRED TO]
VINOD KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-9-40] [REFERRED TO]
RAVI AGARWAL VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-229] [REFERRED TO]
VIJAY BAHADUR VS. SATE OF U P & ORS [LAWS(ALL)-2016-2-297] [REFERRED]
JAI KISHORE VS. STATE OF U.P. [LAWS(ALL)-2016-7-318] [REFERRED TO]
PEHALWAN SHUKLA VS. SPECIAL JUDGE S.C. AND S.T. ACT [LAWS(ALL)-2017-10-259] [REFERRED TO]
ANIL ARYA VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-9-66] [REFERRED]
VIJAY PAL SINGH TOMAR VS. STATE OF U.P. & 6 OTHERS [LAWS(ALL)-2017-3-8] [REFERRED TO]
BHURE AND 2 OTHERS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-2-658] [REFERRED TO]
RAM KISHORE VS. STATE OF U.P. [LAWS(ALL)-2019-11-252] [REFERRED TO]
SANDHYA VS. STATE OF U P [LAWS(ALL)-2019-7-304] [REFERRED TO]
PRATEEK GUPTA VS. STATE OF U. P. [LAWS(ALL)-2019-8-23] [REFERRED TO]
SATVIR VS. STATE OF U P [LAWS(ALL)-2019-7-71] [REFERRED TO]
SAGIR AHMAD VS. STATE OF U.P. [LAWS(ALL)-2022-4-56] [REFERRED TO]
RAVINDRA PRATAP SHAHI @ PAPPU SHAHI VS. STATE OF U.P. [LAWS(ALL)-2021-10-3] [REFERRED TO]
JASWANT VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-2-431] [REFERRED TO]
KAMLA DEVI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-1-671] [REFERRED TO]
LALLU SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-10-8] [REFERRED TO]
ABHAY GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-12-29] [REFERRED TO]
BHURA VS. STATE OF U.P. [LAWS(ALL)-2023-1-33] [REFERRED TO]
SHIV SAHAI SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2022-7-251] [REFERRED TO]
MELATHARU MINING COMPANY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-166] [REFERRED TO]
KANNEBOINA GOPALA KRISHNA VS. STATE OF A.P. [LAWS(APH)-2016-3-53] [REFERRED TO]
G. RAMESH NAIDU VS. CHITTEM DATTATREYA REDDY [LAWS(APH)-2022-8-88] [REFERRED TO]
VUSIRIKALA NATARAJU AND CO. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2019-11-70] [REFERRED TO]
AMITABH RAI SARMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2019-5-149] [REFERRED TO]
AMAR SINGH KAMARIA AND OTHERS VS. STATE OF M.P. [LAWS(MPH)-2017-10-11] [REFERRED TO]
SUKHDEO PANSE VS. UNION OF INDIA [LAWS(MPH)-2019-1-197] [REFERRED TO]
SURESH KAMARIYA (YADAV) VS. THE STATE OF M.P. AND ANR. [LAWS(MPH)-2018-6-83] [REFERRED TO]
S RAMESH BABU VS. INSPECTOR OF POLICE [LAWS(MAD)-2014-4-136] [REFERRED TO]
P. MURUGAN VS. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL, 55, WELLINGTON ESTATE, ETHIRAJ SALAI, IV FLOOR, CHENNAI 600 105 [LAWS(MAD)-2017-1-204] [REFERRED TO]
UMA SHANKER PANDEY @ UMA PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2017-6-43] [REFERRED TO]
VIKASH KUMAR @ SHIVAM KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-11-5] [REFERRED TO]
BABLU AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2020-7-8] [REFERRED TO]
RAJEEVAN P. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-3-295] [REFERRED TO]
NARAYANAN VS. STATE OF KERALA [LAWS(KER)-2015-1-247] [REFERRED TO]
SUMA VS. S.G. GUNJATI TRADERS [LAWS(KAR)-2023-8-1160] [REFERRED TO]
AWADHESH THAKUR VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-11-34] [REFERRED TO]
MARICO LTD VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-215] [REFERRED TO]
EMCO GENERAL PLASTIC INDUSTRIES (P) LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-1] [REFERRED TO]
SIMA GHATAK VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-206] [REFERRED TO]
KAKOLI GOSWAMI VS. STATE OF ASSAM [LAWS(GAU)-2024-3-6] [REFERRED TO]
MOHAMMED SHABBIR MANAGING PARTNER VS. MOHAMMED AZAR RAFIQ S/O MR MOHAMMED RAFIQ SAIT [LAWS(KAR)-2019-9-93] [REFERRED TO]
SECURITIES EXCHANGE BOARD OF INDIA VS. FRANKLIN TEMPLETON TRUSTEES SERVICES PVT. LTD. [LAWS(KAR)-2020-10-87] [REFERRED TO]
KAVYA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-256] [REFERRED TO]
KAUSHAL KISHORE YADU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-45] [REFERRED TO]
NATUBHAI MAGANBHAI ADENVALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-396] [REFERRED TO]
DINESHCHANDRA H JAIN & 1 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-12-255] [REFERRED]
RAMESH SINGH VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2016-9-55] [REFERRED]
JAGBIR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-20] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF HARYANA [LAWS(SC)-2023-7-65] [REFERRED TO]
LALITA W/O SUBHASH NAWNEKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2021-12-23] [REFERRED TO]
AMRUTHESH N. P. VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-45] [REFERRED TO]
NEHA BANSAL VS. STATE OF KARNATAKA [LAWS(KAR)-2014-7-249] [REFERRED TO]
VENKATAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-6-38] [REFERRED TO]
VIKAS RATHI VS. STATE OF U.P. [LAWS(SC)-2023-3-20] [REFERRED TO]
MEENU PRAKASH BHANTU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-3-38] [REFERRED TO]
RAM LAL VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2014-5-289] [REFERRED TO]
SRI KRISHAN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-126] [REFERRED TO]
KULBIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-327] [REFERRED TO]
MOHAN SINGH KANDOLA VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-356] [REFERRED TO]
SUKHPAL SINGH @ PALI SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2015-9-654] [REFERRED]
RAMANDEEP KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2015-10-330] [REFERRED]
RANJEET KAUR VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2014-12-301] [REFERRED]
MONIKA VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-536] [REFERRED TO]
RACHNA DEVI VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-106] [REFERRED TO]
DEEPU VS. STATE OF MADHYA PRADESH [LAWS(SC)-2018-12-78] [REFERRED TO]
AJAY KUMAR @ BITTU AND ANOTHER VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(SC)-2021-1-50] [REFERRED TO]
NITYA DHARMANANDA @ K. LENIN & ANR. VS. SRI GOPAL SHEELUM REDDY ALSO KNOWN AS NITHYA BHAKTANANDA AND ANR. [LAWS(SC)-2017-12-16] [REFERRED TO]
ARVIND VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-8-64] [REFERRED TO]
RAFIQUL HASAN AKRAMALI SHEIKH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-145] [REFERRED TO]
KIRAN PANDEY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-47] [REFERRED TO]
KARU PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2017-1-83] [REFERRED TO]
BIMA BHARTI VS. STATE OF BIHAR [LAWS(PAT)-2017-8-119] [REFERRED TO]
ALIMUDDIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-146] [REFERRED TO]
K. ANAND VS. STATE OF TELANGANA [LAWS(TLNG)-2022-8-15] [REFERRED TO]
PURNA CHANDRA THOUDAM VS. THE MANIPUR UNIVERSITY [LAWS(MANIP)-2015-1-1] [REFERRED TO]
NAOREM RAKHESH SINGH AND ORS. VS. THE MANIPUR UNIVERSITY AND ORS. [LAWS(MANIP)-2015-9-3] [REFERRED TO]
KSHETRIMAYUM MAHESHKUMAR SINGH, S/O KSH GOURIDAS SINGH VS. MANIPUR UNIVERSITY, CANCHIPUR [LAWS(MANIP)-2017-8-9] [REFERRED TO]
DEPUTY COMMISSIONER OF POLICE VS. M. SELLAMUTHU [LAWS(MAD)-2022-6-103] [REFERRED TO]
THE PROJECT DIRECTOR, DISTRICT RURAL DEVELOPMENT AGENCY, KARIMGANJ AND ORS. VS. THE DISTRICT LEGAL SERVICES AUTHORITIES, KARIMGANJ AND ORS. [LAWS(GAU)-2016-1-15] [REFERRED TO]
S. RESHMA VS. DEBT RECOVERY TRIBUNAL [LAWS(MAD)-2017-1-291] [REFERRED TO]
SURJIT SINGH PATHANIA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-8-109] [REFERRED TO]
PARAMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1826] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2018-3-330] [REFERRED TO]
TEJINDER SINGH AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2018-4-129] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-354] [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-1-133] [REFERRED TO]
RAJ KUMAR AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-1-94] [REFERRED TO]
UFIPL INFRASTRUCTURE LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2019-7-115] [REFERRED TO]
BIMLA VS. STATE OF HARYANA [LAWS(P&H)-2021-8-20] [REFERRED TO]
ROHIT VS. STATE OF HARYANA [LAWS(P&H)-2022-8-31] [REFERRED TO]
SONAM @ KARISHMA SINGH VS. STATE OF M. P. [LAWS(MPH)-2018-11-143] [REFERRED TO]
RAHEES KHAN AND ORS VS. HAMIDA BI [LAWS(MPH)-2017-9-216] [REFERRED TO]
DINESH PACHORI AND ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2017-2-75] [REFERRED TO]
RAJARAM CHATURVEDI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-10-20] [REFERRED TO]
BRAJENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-41] [REFERRED TO]
RADHESHYAM VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2018-8-334] [REFERRED TO]
ROHIT YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-214] [REFERRED TO]
BASIRAN BEWA VS. STATE OF ASSAM [LAWS(GAU)-2022-2-8] [REFERRED TO]
PANKAJ DAS VS. STATE OF ASSAM [LAWS(GAU)-2021-11-97] [REFERRED TO]
RAM SURESH KAHAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-119] [REFERRED TO]
BIKASH SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-3-56] [REFERRED TO]
SANJEEV MISHRA @ SANJEEV KUMAR MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-3-25] [REFERRED TO]
JAHID KUTBUDDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-221] [REFERRED TO]
HARI SARAN TRIPATHI VS. STATE OF U P [LAWS(ALL)-2014-4-384] [REFERRED TO]
ALGOO PRADHAN VS. STATE OF U P [LAWS(ALL)-2014-12-351] [REFERRED TO]
MAHESH CHANDRA SHARMA VS. STATE OF U P [LAWS(ALL)-2014-2-176] [REFERRED TO]
SANJAY SAXENA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-115] [REFERRED TO]
AMIT KUMAR GUPTA VS. PRINCIPAL COMMISSIONER OF CUSTOMS [LAWS(DLH)-2021-12-182] [REFERRED TO]
RASHMI JAIN VS. STATE & ANR [LAWS(DLH)-2018-7-259] [REFERRED TO]
ANAND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-226] [REFERRED TO]
GANPATI S/O IRAPPA POTPHALE VS. SONKHED POLICE STATION [LAWS(BOM)-2018-11-215] [REGERRED TO]
PRAMOD RADHAKISAN THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-153] [REFERRED TO]
MANSUR DAULAT PATEL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-157] [REFERRED TO]
BHANUDAS GOVINDA KHADSE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-310] [REFERRED TO]
ARUNENDRA VS. STATE OF U.P. [LAWS(ALL)-2024-3-34] [REFERRED TO]
SUNEETA PANDEY VS. STATE OF U.P. [LAWS(ALL)-2023-2-46] [REFERRED TO]
YUVRAJ NAAG VS. STATE OF U.P. [LAWS(ALL)-2023-5-95] [REFERRED TO]
MANOJ VS. STATE OF U.P. [LAWS(ALL)-2019-12-178] [REFERRED TO]
MAHENDRA YADAV VS. STATE OF U.P. [LAWS(ALL)-2019-12-198] [REFERRED TO]
SANJU THAKUR VS. STATE OF U. P. [LAWS(ALL)-2019-8-83] [REFERRED TO]
ISHWAR VS. STATE OF U. P. [LAWS(ALL)-2022-12-101] [REFERRED TO]
ANIL KUMAR RATHORE VS. STATE OF U.P. [LAWS(ALL)-2022-1-16] [REFERRED TO]
MISHRI LAL VS. STATE OF U.P. [LAWS(ALL)-2021-12-106] [REFERRED TO]
SUDHIR KUMAR VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2018-3-458] [REFERRED TO]
KANHAYA LAL GUPTA VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-6-109] [REFERRED]
AMIT TRIPATHI AND 2 OTHERS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-12-71] [REFERRED TO]
CHANDAPPA GOWDA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2021-1-114] [REFERRED TO]
CBI VS. R.R. KISHORE [LAWS(SC)-2023-9-31] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(SC)-2022-12-9] [REFERRED TO]
RAM JANAM YADAV VS. STATE OF U.P [LAWS(SC)-2022-8-171] [REFERRED TO]
S. MOHAMMED ISPAHANI VS. YOGENDRA CHANDAK [LAWS(SC)-2017-10-66] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(SC)-2019-5-62] [REFERRED TO]
PRADEEP S.WODEYAR VS. STATE OF KARNATAKA [LAWS(SC)-2021-11-72] [REFERRED TO]
NAVEEN KUMAR VS. RISHIPAL [LAWS(SC)-2019-1-56] [REFERRED TO]
DR. KALPANA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2017-7-142] [REFERRED TO]
LABHUJI AMRATJI THAKOR & ORS VS. STATE OF GUJARAT & ANR [LAWS(SC)-2018-11-37] [REFERRED TO]
MANI PUSHPAK JOSHI VS. STATE OF UTTARAKHAND [LAWS(SC)-2019-10-63] [REFERRED TO]
SMT. ASHA SOMASHEKAR AND OTHERS VS. STATE OF KARNATAKA [LAWS(KAR)-2016-3-306] [REFERRED TO]
SAROJ BHOLA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-4-53] [REFERRED TO]
SUNIL PANDURANG MANTRI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-23] [REFERRED TO]
KAMLESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-2-40] [REFERRED TO]
KRISHNAPAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-8-102] [REFERRED TO]
UMESH VS. STATE OF U.P. [LAWS(ALL)-2024-1-24] [REFERRED TO]
RAJESH GOND VS. STATE OF U.P. [LAWS(ALL)-2023-2-62] [REFERRED TO]
GAGAN PAL SINGH AHUJA VS. STATE OF U. P. [LAWS(ALL)-2023-5-130] [REFERRED TO]
NEELAM DEVI VS. STATE OF U.P. [LAWS(ALL)-2023-1-23] [REFERRED TO]
JAMIN VS. STATE OF U. P. [LAWS(ALL)-2024-4-73] [REFERRED TO]
DHARAM VEER MISHRA & ANOTHER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-3-333] [REFERRED TO]
MOHD YUSUF VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-5-424] [REFERRED]
THAKURDEEN & 2 OTHERS VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-12-108] [REFERRED TO]
SHAILENDRA KUMAR YADAV VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-8-4] [REFERRED TO]
MOHD. UMMEED ALAM VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-11-136] [REFERRED TO]
PURNANSHU OJHA & OTHERS VS. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ & OTHERS [LAWS(ALL)-2018-4-560] [REFERRED TO]
RANJANA CHAUDHARI VS. STATE OF U.P. [LAWS(ALL)-2018-1-10] [REFERRED TO]
DWIJENDRA NATH MISHRA VS. STATE OF U.P. [LAWS(ALL)-2019-11-230] [REFERRED TO]
MACHCHHAR AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-3-309] [REFERRED TO]
PUNEET GUPTA VS. STATE OF U P AND ANR [LAWS(ALL)-2019-4-109] [REFERRED TO]
OM PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2019-9-347] [REFERRED TO]
DR. ANSAR AHMAD KHAN VS. STATE OF U.P. [LAWS(ALL)-2022-4-55] [REFERRED TO]
RAMESHWAR VS. STATE OF U.P. [LAWS(ALL)-2022-6-1] [REFERRED TO]
PUSPHA DEVI VS. STATE OF U. P. [LAWS(ALL)-2022-8-183] [REFERRED TO]
RAMBETI VS. STATE OF U.P. [LAWS(ALL)-2020-2-87] [REFERRED TO]
MILIND MANOHAR APTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-11-106] [REFERRED TO]
KISHAN GOVIND PATIL & ORS. VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2016-9-192] [REFERRED TO]
C M N SHASTRY VS. STATE BY HONNAVARA POLICE STATION UTTARA KANNADA DISTRICT [LAWS(KAR)-2019-2-241] [REFERRED TO]
VINOD KUMAR KILA VS. C B I [LAWS(DLH)-2022-8-12] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGTATION VS. R. VASUDEVAN [LAWS(DLH)-2024-5-105] [REFERRED TO]
FAYAZ AHMED LONE VS. STATE OF J&K [LAWS(J&K)-2021-2-110] [REFERRED TO]
KRISHNA NARAIN SHUKLA VS. STATE OF U P [LAWS(ALL)-2014-5-463] [REFERRED TO]
MRIGEN HALOI VS. STATE OF ASSAM [LAWS(GAU)-2023-9-57] [REFERRED TO]
ASHOK KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2024-5-79] [REFERRED TO]
SANKAR ADDHYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-1-69] [REFERRED TO]
ASHOK KUMAR M.R. VS. TAHSILDAR [LAWS(KER)-2022-12-177] [REFERRED TO]
ANIL AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-6-67] [REFERRED TO]
PRAKASH SONY @ SATYA PRAKASH SONI S/O LATE KEDAR PRASAD SONI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-1-18] [REFERRED TO]
AJAY KUMAR JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-126] [REFERRED TO]
ANJANI KUMAR SINGH VS. STATE OF JHARKHAND THROUGH C B I [LAWS(JHAR)-2019-3-4] [REFERRED TO]
SIYYADULA RAM BABU VS. SALAPU CHINNODU [LAWS(APH)-2023-11-89] [REFERRED TO]
SARADA PRASAD, IPC(RETD.) VS. STATE OF ASSAM [LAWS(GAU)-2017-9-55] [REFERRED TO]
JEEVAN JOY VS. STATE OF KERALA [LAWS(KER)-2020-10-315] [REFERRED TO]
HARPREET SINGH ALIAS HAPPY AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2018-7-5] [REFERRED TO]
SARVJEET KAUR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-1-178] [REFERRED TO]
SANDEEP VS. STATE OF HARYANA [LAWS(P&H)-2019-9-387] [REFERRED TO]
SANDEEP VS. STATE OF HARYANA [LAWS(P&H)-2019-9-387] [REFERRED TO]
GODHU VS. STATE OF HARYANA [LAWS(P&H)-2020-1-436] [REFERRED TO]
JIMMY @ MANINDER AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2019-4-96] [REFERRED TO]
RASHPAL SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2017-4-112] [REFERRED TO]
SONIA SUHAG VS. STATE OF HARYANA & ANR [LAWS(P&H)-2017-12-10] [REFERRED TO]
RAGHAVENDRA A VS. STATE [LAWS(KAR)-2023-6-1500] [REFERRED TO]
MPP TECHNOLOGIES PVT LTD VS. RUPA BANERJI [LAWS(KAR)-2022-9-1522] [REFERRED TO]
KIRANDEEP KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-339] [REFERRED TO]
VICTIM "A" (NAME WITHHELD) VS. STATE OF HARYANA [LAWS(P&H)-2022-9-259] [REFERRED TO]
RAJU ADIVASI AND OTHER VS. STATE OF M P [LAWS(MPH)-2016-3-150] [REFERRED]
TAHIR KHAN VS. STATE OF M.P. AND ANR. [LAWS(MPH)-2018-4-143] [REFERRED TO]
NAHAR SINGH YADAV VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-6-88] [REFERRED TO]
RADHESHYAM KUSHWAH VS. STATE OF M. P. [LAWS(MPH)-2022-4-91] [REFERRED TO]
ANIL SOGANI S/O HUKAM CHAND SOGANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-1-93] [REFERRED TO]
YUSUF S/O MOHAMMAD SAFFI, BY CASTE CHIMPA VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-237] [REFERRED TO]
PAWAN KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-166] [REFERRED]
SHRIDEV SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-8-153] [REFERRED TO]
AMRITLAL VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-72] [REFERRED TO]
NIRMALA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-3-283] [REFERRED TO]
HARPAL SINGH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2016-1-177] [REFERRED TO]
GURDARSHAN SINGH & ANR VS. STATE OF PUNJAB [LAWS(P&H)-2016-12-5] [REFERRED TO]
SURINDERPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-594] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-3-608] [REFERRED TO]
CHANDER AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-4-192] [REFERRED TO]
R. DINESHKUMAR VS. STATE [LAWS(MAD)-2014-11-112] [REFERRED TO]
VINOD DEO VS. STATE OF BIHAR [LAWS(PAT)-2019-8-202] [REFERRED TO]
KESHRI NANDAN SINGH AND OTHER VS. STATE OF BIHAR [LAWS(PAT)-2016-1-116] [REFERRED TO]
MAMUN MIAN SON OF LATE HABIB MIAN, RESIDENT OF VILLAGE VS. THE STATE OF BIHAR [LAWS(PAT)-2016-9-87] [REFERRED TO]
MD KARI, SON OF LATE MD NAZIR VS. STATE OF BIHAR [LAWS(PAT)-2017-11-166] [REFERRED TO]
ANVARI AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-455] [REFERRED]
RAVINDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2014-12-4] [REFERRED TO]
RAJENDRA KUMAR BAGARIA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-203] [REFERRED TO]
DHRUVA PRASAD OJHA @ DHRUB PRASAD OJHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-212] [REFERRED TO]
TARAMATI SADANAND PATHAK VS. BANK OF INDIA [LAWS(BOM)-2016-10-68] [REFERRED TO]
M/S DEVYANI FOOD INDUSTRIES LIMITED VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2016-7-96] [REFERRED TO]
HYDERABAD URBAN DEVELOPMENT AUTHORITY, HYDERABAD VS. LAXMINARAYANA GOEL (DIED) REP BY HIS L RS & ORS [LAWS(APH)-2018-1-21] [REFERRED TO]
BOYA KAJJE PEDDA AMBARAJU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-5-63] [REFERRED TO]
DHARAM VIR VS. PAWAN KUMAR [LAWS(P&H)-2022-12-126] [REFERRED TO]
KAMAL SINGH @ KAMAL KUMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-566] [REFERRED]
TARWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-187] [REFERRED TO]
GAJENDER SHARMA AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-5-1000] [REFERRED]
MANOHAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-1-43] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(P&H)-2017-11-32] [REFERRED TO]
BHARTHO DEVI VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-7-284] [REFERRED TO]
MEENU @ MEENU KUMARI & ANR VS. STATE OF HARYANA [LAWS(P&H)-2015-8-517] [REFERRED]
GURJANT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2016-5-289] [REFERRED TO]
BAKSHISH SINGH VS. BHAJAN SINGH AND ORS. [LAWS(P&H)-2015-3-338] [REFERRED TO]
KARNAIL SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-7] [REFERRED TO]
VED PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2015-5-407] [REFERRED TO]
MAHENDRA RINWA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-4-113] [REFERRED TO]
AJAY KHEMARIYA & ANR. VS. STATE OF M.P. & ANR. [LAWS(MPH)-2016-12-71] [REFERRED TO]
MOHAMMED SHAMEER ALI VS. STATE OF KERALA [LAWS(KER)-2019-8-212] [REFERRED TO]
JK STATIONERS VS. STATE OF J&K [LAWS(J&K)-2022-9-13] [REFERRED TO]
AMAR SINGH KAMRIA AND OTHERS VS. STATE OF M.P. AND OTHER [LAWS(MPH)-2017-12-84] [REFERRED TO]
D.R.YADAV VS. STATE OF M.P. [LAWS(MPH)-2019-10-121] [REFERRED TO]
KAVI RAJ VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2018-7-27] [REFERRED TO]
MUKUL VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-7-98] [REFERRED TO]
AMANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-10-12] [REFERRED TO]
YUNUS VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2018-2-424] [REFERRED TO]
HARISH CHANDER SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2018-5-175] [REFERRED TO]
MANJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-11-34] [REFERRED TO]
GURMEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-83] [REFERRED TO]
MAHMOOD HASAN AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2019-8-26] [REFERRED TO]
MANJEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-8-28] [REFERRED TO]
RAJINDER KUMAR SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-5-116] [REFERRED TO]
AMRIK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-221] [REFERRED TO]
GANPAT MAUAR @ GANPATI MAUAR VS. STATE OF BIHAR [LAWS(PAT)-2017-3-3] [REFERRED TO]
YASHWANT KUMAR SINGH, S/O SRI AMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-7-195] [REFERRED TO]
PAMMI KUMARI DAUGHTER OF DHARAMPATI JHA VS. STATE OF BIHAR [LAWS(PAT)-2017-9-94] [REFERRED TO]
A.ALAM PASHA VS. MURUGESH R. NIRANI [LAWS(KAR)-2021-3-6] [REFERRED TO]
C.P.YOGESHWARA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(KAR)-2023-7-1524] [REFERRED TO]
RUPA DEEPAK DHANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-96] [REFERRED TO]
ZEE NEWS LTD VS. STATE & ANR [LAWS(DLH)-2016-4-157] [REFERRED TO]
ROCKY TUSEED VS. UNIVERSITY OF DELHI & ORS [LAWS(DLH)-2018-7-507] [REFERRED TO]
KARTIK KIRTIKUMAR PARIKH VS. STATE OF MAHARASHTRA AND ANR. [LAWS(BOM)-2018-1-300] [REFERRED TO]
PRIYANKA MALL VS. STATE OF U.P. [LAWS(ALL)-2024-1-5] [REFERRED TO]
SHAILESH PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-12-91] [REFERRED TO]
SAURABH GUPTA VS. STATE OF U P [LAWS(ALL)-2015-3-72] [REFERRED TO]
SHIV RAM YADAV VS. STATE OF U P [LAWS(ALL)-2015-3-284] [REFERRED TO]
PHOOLA DEVI VS. STATE OF U P [LAWS(ALL)-2015-5-225] [REFERRED TO]
DHARMVEER SINGH VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2015-9-311] [REFERRED]
SMT. MAMTA BARNWAL AND ANOTHER VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-9-326] [REFERRED TO]
BALBEER VS. STATE OF U.P. [LAWS(ALL)-2016-7-124] [REFERRED]
LALIA VS. STATE OF U. P. [LAWS(ALL)-2022-3-206] [REFERRED TO]
SARVAJEET VS. STATE OF U.P. [LAWS(ALL)-2023-1-26] [REFERRED TO]
DEEPENDRA VS. STATE OF U. P. [LAWS(ALL)-2023-3-152] [REFERRED TO]
CHANDRA SHEKHAR SINGH VS. STATE OF U. P. [LAWS(ALL)-2021-2-97] [REFERRED TO]
BRIJESH KUMAR AND 3 ORS VS. STATE OF U. P. [LAWS(ALL)-2020-8-64] [REFERRED TO]
ROHIT VS. STATE OF U.P. [LAWS(ALL)-2020-2-258] [REFERRED TO]
MANIDHAR MISHRA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-9-434] [REFERRED TO]
KAILASH SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-281] [REFERRED TO]
C.S. PRADEEP ANAND VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2014-5-205] [REFERRED TO]
SHANTHA VS. STATE OF KERALA [LAWS(KER)-2014-6-111] [REFERRED TO]
DEENBANDHU SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-110] [REFERRED TO]
BHUPEN KALITA VS. STATE OF ASSAM [LAWS(GAU)-2020-6-51] [REFERRED TO]
LAKSHMI BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-12-49] [REFERRED TO]
RAJDEEP SARDESAI VS. STATE OF U.P. [LAWS(ALL)-2014-7-8] [REFERRED TO]
JISHU SENGUPTA & OTHERS VS. THE STATE OF WEST BENGAL & ANR. [LAWS(CAL)-2016-11-3] [REFERRED TO]
ASWATHAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-4-177] [REFERRED TO]
STATE OF KARNATAKA VS. YOGA RAMESH [LAWS(KAR)-2022-7-1573] [REFERRED TO]
GAIL (INDIA) LIMITED VS. PETROLEUM AND NATURAL GAS REGULATORY BOARD [LAWS(DLH)-2014-9-66] [REFERRED TO]
TAJ MOHAMMAD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-200] [REFERRED TO]
TAJ MOHAMMAD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-200] [REFERRED TO]
AKASH YADAV VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-7-95] [REFERRED TO]
BABUBHAI BHIMABHAI BOKHIRIA VS. STATE OF GUJARAT [LAWS(SC)-2014-4-4] [REFERRED TO]
N.ELUMALAI VS. STATE [LAWS(MAD)-2019-6-360] [REFERRED TO]
CHALLA SATHYAVATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-1-21] [REFERRED TO]
SHANKAR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-5-5] [REFERRED TO]
SUNIL KUMAR GUPTA AND OTHERS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(SC)-2019-2-147] [REFERRED TO]
SABITRI NANDA VS. STATE OF ODISHA [LAWS(ORI)-2022-4-137] [REFERRED TO]