Referred Judgements :-

MEWA RAM VS. STATE OF HARYANA [REFERRED TO]
RUP DIAMONDS VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. S M KOTRAYYA [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
STATE OF NAGALAND VS. LIPOK A O [REFERRED TO]
D GOPINATHAN PILLAI VS. STATE OF KERALA [REFERRED TO]
GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD VS. JANMAHOMED ABDUL RAHIM [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]

Cited Judgements :-

J.J. LAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-12-304] [REFERRED TO]
UNION OF INDIA VS. VASUDHA GUPTA AND ORS. [LAWS(DLH)-2015-9-335] [REFERRED TO]
RAM JI VS. VIJAY KRISHNA AND ORS. [LAWS(ALL)-2015-1-188] [REFERRED TO]
GANESH PRASAD SAHU VS. STATE TRANSPORT APPELLATE TRIBUNAL LKO [LAWS(ALL)-2019-12-249] [REFERRED TO]
GAJRAJ SINGH VS. AJAY AND 3 OTHERS [LAWS(ALL)-2016-7-339] [REFERRED TO]
SUNIL KUMAR SHARMA VS. KUMARI MANU SHARMA & ANR [LAWS(DLH)-2018-11-389] [REFERRED TO]
J KHUSHALANI VS. BADARPUR THERMAL POWER STATION & ANR [LAWS(DLH)-2018-9-381] [REFERRED TO]
UMESH CH. SINGH VS. UNION OF INDIA [LAWS(ORI)-2014-9-60] [REFERRED TO]
RUSKIM SEA FOODS LIMITED VS. EVERGREEEN SEA FOODS PVT [LAWS(MAD)-2018-2-222] [REFERRED TO]
STATE OF JHARKHAND VS. POONAM PANDEY [LAWS(JHAR)-2024-5-5] [REFERRED TO]
GOVIND PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-87] [REFERRED TO]
BHAGWAN LAL CHOUDHARY VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2018-1-190] [REFERRED TO]
SUKH DUTT RATRA VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2022-4-10] [REFERRED TO]
MOTILAL VS. SHANKAR [LAWS(MPH)-2022-2-60] [REFERRED TO]
HARISH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-2-111] [REFERRED TO]
STATE OF WEST BENGAL VS. SANMOHAN CHATTERJEE [LAWS(CAL)-2020-1-64] [REFERRED TO]
K. HYDROOS VS. P.K. HASSAN ALI [LAWS(CAL)-2015-9-4] [REFERRED TO]
MUKESH SINGH VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-2016-9-338] [REFERRED TO]
UNION OF INDIA VS. AMRUT KAUR HAVASINGH RANA [LAWS(GJH)-2018-4-168] [REFERRED TO]
STATE OF GUJARAT VS. ISMAIL YUSUF CHHUNGA [LAWS(GJH)-2016-4-305] [REFERRED]
MEHENDARA P. SHAH VS. GURUPREET KAMALJEET AND ORS. [LAWS(BOM)-2015-6-288] [REFERRED TO]
RAJESHWAR DAYAL VS. GENERAL MANAGER, CENTRAL WEST RAILWAY & ORS [LAWS(DLH)-2015-11-426] [REFERRED]
RAJ KUMAR & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-7-286] [REFERRED TO]
AJAY KUMAR GUPTA AND 3 OTHRS VS. BOARD OF REVENUE, U P AT LUCKNOW AND 4 OTHRS [LAWS(ALL)-2017-11-108] [REFERRED TO]
RAM KEVAL VS. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH [LAWS(ALL)-2024-1-140] [REFERRED TO]
M/S JETMUL BHOJRAJ VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-251] [REFERRED TO]
ASARAM SHIVAJI PATOLE VS. BRIJMOHAN S/O HARNARAYAN LADDA & OTHERS [LAWS(BOM)-2018-6-103] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-3-27] [REFERRED TO]
M. SOMASHEKAR AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-12-95] [REFERRED TO]
THE STATE OF BIHAR, THROUGH THE COLLECTOR, NAWADAH VS. BALGOVIND PRASAD SON OF LATE PUNIT SAWA, RESIDENT OF VILLAGE [LAWS(PAT)-2016-12-41] [REFERRED TO]
RAMAL SINGH VS. UNION OF INDIA [LAWS(P&H)-2020-3-138] [REFERRED TO]
TARA SOHKHLET VS. NIKEL KHONGMAWLOH [LAWS(MEGH)-2021-12-7] [REFERRED TO]
NAHANI DEVI VS. GOPAL LAL SHARMA [LAWS(RAJ)-2022-5-179] [REFERRED TO]
UNION OF INDIA VS. ASSOCIATED CONSTRUCTION [LAWS(DLH)-2019-10-105] [REFERRED TO]
EMRALD CO OPERATIVE HOUSING SOCIETY LTD VS. DECD GULAMKADAR [LAWS(GJH)-2019-6-72] [REFERRED TO]
EXPORT CREDIT GUARANTEE CORPN OF INDIA LTD VS. ANNAMMA PHILIP, TRUSTEE OF IDICHANDY FAMILY TRUST, A PRIVATE FAMILY TRUST & ORS [LAWS(BOM)-2017-9-154] [REFERRED TO]
WAHEED PATEL (SINCE DECEASED) BY L.RS. AND OTHERS VS. CHIEF ENGINEER, ID, IP ZONE GULBARGA AND OTHERS [LAWS(KAR)-2017-3-65] [REFERRED TO]
ADITI DAS VS. SESHADEV DAS [LAWS(ORI)-2018-12-31] [REFERRED TO]
KRISHANA BHUIYA VS. CENTRAL COALFIELDS LIMITED [LAWS(JHAR)-2023-8-49] [REFERRED TO]
N M J RAJARAJAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2017-8-202] [REFERRED TO]
ACHALA SALUJA VS. UNION OF INDIA [LAWS(DLH)-2015-3-645] [REFERRED TO]
SMT RAM GIRI VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-3-255] [REFERRED TO]
VIJAY SALUJA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-3-198] [REFERRED TO]
RAJIV KUMAR RAI VS. INDIAN AGRICULTURE RESEARCH INSTITUTE (IARI) & ANR [LAWS(DLH)-2018-10-480] [REFERRED TO]
KRISHNA GOPAL VS. STATE OF U.P. [LAWS(ALL)-2017-8-98] [REFERRED TO]
M/S ADITYA ENGINEERING WORKS VS. COMMISSIONER TRADE TAX [LAWS(ALL)-2017-8-329] [REFERRED TO]
ANIL KUMAR MISHRA AND ANOTHER VS. SHOBHA MANI MISHRA AND ANOTHER [LAWS(ALL)-2018-2-401] [REFERRED TO]
C M DELAY CONDONATION APPLICATION VS. RAJ KUMAR PANDEY AND OTHERS [LAWS(ALL)-2018-1-354] [REFERRED TO]
PATHAPATI SUBBA REDDY (DIED) VS. SPECIAL DEPUTY COLLECTOR (LA) [LAWS(SC)-2024-4-22] [REFERRED TO]
JITENDRA KUMAR BARETH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-108] [REFERRED TO]
ITA DEVI VS. BESTLEY GOODS TRANSPORT CORPORATION AND ANOTHER [LAWS(ALL)-2018-3-65] [REFERRED TO]
SHAILENDRA KUMAR VS. RAJ KUMAR PANDEY & OTHERS [LAWS(ALL)-2018-1-702] [REFERRED TO]
DR. DIPANKAR CHAKRABORTY VS. ALLAHABAD BANK [LAWS(CAL)-2017-7-53] [REFERRED TO]
TRUST ASSOCIATION OF CBCNC VS. H R R CONSTRUCTIONS PRIVATE LIMITED [LAWS(APH)-2024-6-31] [REFERRED TO]
JAIN & ASSOCIATES AND ORS. VS. NANDITA ACHARJEE [LAWS(GAU)-2015-3-91] [REFERRED TO]
JAY KUMAR VS. SANDEEP VIRMANI & ANR [LAWS(DLH)-2018-8-535] [REFERRED TO]
SUSHIL KUMAR VS. MASTER LAKSHAY [LAWS(DLH)-2018-8-564] [REFERRED TO]
ANOOP KUMAR VS. SNEHA UPPAL [LAWS(DLH)-2018-7-814] [REFERRED TO]
ANITHA PARVATHAVARTHINI VS. A. SEKAR AND OTHERS [LAWS(MAD)-2018-3-974] [REFERRED TO]
KALYAN RANJAN SAHOO VS. UNION OF INDIA [LAWS(ORI)-2021-4-45] [REFERRED TO]
M/S.KRISHNA BUILDERS AND DEVELOPERS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-4] [REFERRED TO]
ANTHONI AMMAL VS. KITHERI AMMAL [LAWS(MAD)-2021-3-139] [REFERRED TO]
BALBIR SINGH(SINCE DECEASED) THROUGH LR VS. STATE OF PUNJAB THROUGH COLLECTOR [LAWS(P&H)-2019-11-344] [REFERRED TO]
SUBE SINGH VS. DHBVN AND OTHERS [LAWS(P&H)-2017-8-277] [REFERRED TO]
UNION OF INDIA VS. RAYAPUDI ANNAPURNA [LAWS(TLNG)-2019-4-25] [REFERRED TO]
PATEL BABUBHAI HARGOVANDAS VS. SPECIAL LANDS ACQUISITION OFFICER, MAHESANA AND ANOTHER [LAWS(GJH)-2017-8-114] [REFERRED TO]
CHANDRALOK (B) CHS LTD VS. MANISH RAJNIKANT JAITHA [LAWS(BOM)-2022-5-67] [REFERRED TO]
SH AJAY BAJPAI VS. UNION OF INDIA [LAWS(DLH)-2015-1-577] [REFERRED TO]
VINOD CHOPRA VS. VASUDEV CHOPRA & ANR [LAWS(DLH)-2018-10-464] [REFERRED TO]
RAM GIRI VS. UNION OF INDIA AND ANR. [LAWS(DLH)-2016-3-335] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
NANDRYA AKAHTYA GAVIT VS. PRABATABAI KOMAN GAVIT [LAWS(BOM)-2020-2-314] [REFERRED TO]
SMT. CHHAYA W/O DATTATRAY AURANGABADKAR (DEAD), THROUGH LR. SMT. RAJU PRAKASH UMALKAR VS. SHRI WAMAN S/O PUNDLIK BHAJE OFFICE NOTES, MEMORANDA OF CORAM [LAWS(BOM)-2017-2-114] [REFERRED TO]
UDAY KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-7-221] [REFERRED TO]
GADADHAR NATH PATHAK VS. CHANCELLOR, RANCHI UNIVERSITY [LAWS(JHAR)-2023-4-3] [REFERRED TO]
CHANDO RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-7-50] [REFERRED TO]
STATE OF JHARKHAND VS. SHOBHA SINGH [LAWS(JHAR)-2024-5-58] [REFERRED TO]
DIRECTOR OF ELEMENTARY EDUCATION VS. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL, [LAWS(MAD)-2018-4-727] [REFERRED TO]
PRABHATI DEVI (D) VS. STATE OF HARYANA [LAWS(P&H)-2019-12-122] [REFERRED TO]
DARSHAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-9-247] [REFERRED TO]
FUNDAN & 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-12-80] [REFERRED TO]
KIRPAL SINGH VS. HARYANA ROADWAYS [LAWS(DLH)-2018-9-66] [REFERRED TO]
KIRANJOT SINGH VS. DIRECTORATE OF EDUCATION & ANR [LAWS(DLH)-2018-9-358] [REFERRED TO]
TEJ PRATAP SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-4-132] [REFERRED TO]
STATE OF U.P. VS. SURENDRA PAL SINGH [LAWS(ALL)-2019-10-241] [REFERRED TO]
RAM CHARITRA VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-10-291] [REFERRED TO]
RAKESH KUMAR AND 2 ORS VS. D D C AND 5 ORS [LAWS(ALL)-2014-8-422] [REFERRED TO]
UNION OF INDIA VS. MAHALAXMI SAW MILLS PVT LTD [LAWS(DLH)-2015-1-84] [REFERRED TO]
SUNDARAMMAL VS. N. ADINARAYANAN [LAWS(MAD)-2019-7-80] [REFERRED TO]
GAJRAJ SINGH AND OTHERS VS. LAND ACQUISITION COLLECTOR AND OTHERS [LAWS(P&H)-2014-12-340] [REFERRED]
SITA KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-27] [REFERRED TO]
MONIKA HURT VS. KANWAL KISHORE MANCHANDA & ORS [LAWS(DLH)-2019-3-118] [REFERRED TO]
RAM LOCHAN PANDEY VS. ADDITIONAL DISTRICT JUDGE (F/R)/D.D.C.RAEBARELI [LAWS(ALL)-2019-1-215] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. NIRVIK BANERJEE [LAWS(CAL)-2017-4-60] [REFERRED TO]
LEGAL HEIRS OF DECD. MENAT LAKHUBHAI PUNJABHAI & 7 VS. LOTIYA MULABHAI KHUSALBHAI PATEL [LAWS(GJH)-2023-1-1926] [REFERRED TO]
S.G. DAVIS VS. STATE OF KERALA [LAWS(KER)-2020-2-324] [REFERRED TO]
STATE OF JHARKHAND VS. VIJAY SINGH [LAWS(JHAR)-2023-9-30] [REFERRED TO]
CHAMAN LAL (DECEASED) TH LRS VS. STATE OF HARYANA & ANOTHER [LAWS(P&H)-2019-3-29] [REFERRED TO]
DHARMO DEVI VS. ESTATE OFFICER, HARYANA DEVELOPMENT AUTHORITY [LAWS(P&H)-2020-3-145] [REFERRED TO]
M.R. BATRA VS. UTTAR HARYANA VITRAN NIGAM LIMITED & OTHERS [LAWS(P&H)-2017-8-145] [REFERRED TO]
KRISHAN CHAND AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-12-314] [REFERRED]
STATE OF J & K VS. BASHIR AHMAD MIR [LAWS(J&K)-2019-6-14] [REFERRED TO]
KAMLA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2014-8-133] [REFERRED TO]
MULTAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-8-161] [REFERRED TO]
RAGHBIR SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-12-346] [REFERRED]
BANDI SHANKER VS. BANDI POCHAIAH [LAWS(TLNG)-2023-2-120] [REFERRED TO]
SMT. KAUSHALYA VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2017-7-242] [REFERRED TO]
DHARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-1-129] [REFERRED TO]
VIDYA BHUSHAN CHARAN VS. STATE OF BIHAR THROUGH COLLECTOR, GAYA [LAWS(PAT)-2017-8-164] [REFERRED TO]
CHELUVARAJU VS. NEW INDIA ASSURANCE CO. LTD. [LAWS(KAR)-2015-12-212] [REFERRED TO]
STATE OF JHARKHAND VS. KUNDAN KANDIL [LAWS(JHAR)-2023-7-23] [REFERRED TO]
RANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-36] [REFERRED TO]
JHARKHAND URJA VIKAS NIGAM LIMITED VS. KUMAR AKSHAY NIRALA [LAWS(JHAR)-2024-5-66] [REFERRED TO]
ROHIT NARAIN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-9-75] [REFERRED TO]
SEYD ALAVI VS. ABDUL HAMEED [LAWS(KER)-2021-12-288] [REFERRED TO]
STATE OF JHARKHAND VS. YOGENDRA PRASAD SINGH [LAWS(JHAR)-2024-7-27] [REFERRED TO]
RIVU DUTTA VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-9-60] [REFERRED TO]
V S H BABU VS. V SAVITHRI [LAWS(APH)-2015-4-27] [REFERRED TO]
DDA VS. JANAK MB SINGH AND ORS. [LAWS(DLH)-2014-10-249] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. ADANI ENTERPRISES LTD. [LAWS(GJH)-2021-10-1478] [REFERRED TO]
COMMISSIONER, COMMERCIAL TAX, U P , LUCKNOW VS. M/S HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(ALL)-2017-8-382] [REFERRED TO]
PINKY AND OTHERS VS. HALEEM AND ANOTHER [LAWS(ALL)-2018-2-502] [REFERRED TO]