Referred Judgements :-

OM PRAKASH SHUKLA V. AKHILESH KUMAR SHUKLA AND ORS. [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
NEELIMA SHANGLA PH D CANDTDATE VS. STATE OF HARYANA [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. SUNITA REKHI [REFERRED TO]
INDU KANT DHIRENDRA KUMAR SAXENA RENU RAHEJA NEELIMA MITTAL DAYA NAND PRASAD RAJEEV KISHORE SAXENA R K SAXENA STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH PRINCIPAL S N MEDICAL COLLEGE AGRA A VS. STATE OF UTTAR PRADESH [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAJIV KAPOOR VS. STATE OF HARYANA [REFERRED TO]
CHANDRA PRAKASH TIWARI VS. SHAKUNTALA SHUKLA [REFERRED TO]
SHAFALI NANDWANI VS. STATE OF HARYANA [REFERRED TO]
NEELU ARORA VS. UNION OF INDIA [REFERRED TO]
DHANANJAY MALIK VS. STATE OF UTTARANCHAL [REFERRED TO]
K A NAGAMANI VS. INDIAN AIRLINES [REFERRED TO]
SUBHASH CHANDRA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [REFERRED TO]
VIJENDRA KUMAR VERMA VS. PUBLIC SERVICE COMMISSION UTTARAKHAND [REFERRED TO]
PARMENDER KUMAR VS. STATE OF HARYANA [REFERRED TO]
PRIYA GUPTA VS. STATE OF CHHATISHGARH [REFERRED TO]
ASHA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES [REFERRED TO]
BHAWNA GARG VS. UNIVERSITY OF DELHI [REFERRED TO]
FAIZA CHOUDHARY VS. STATE OF JAMMU & KASHMIR [REFERRED TO]
STATE OF PUNJAB VS. SALIL SABHLOK [REFERRED TO]
ANEESH D.LAWANDE VS. STATE OF GOA [REFERRED TO]

Cited Judgements :-

NAMITA AGARWAL AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-12-64] [REFERRED TO]
ANSHU AND ORS VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2016-12-11] [REFERRED TO]
KUM SANJANA SUNNY VS. ADMISSION SUPERVISORY COMMITEE; KERALA UNVERSITY OF HEALTH SCIENCES MEDICAL COLLEGE; PRINCIPAL MALABAR MEDICAL COLLEGE & RESEARCH CENTRE [LAWS(KER)-2016-9-85] [REFERRED]
RATNA DEY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-86] [REFERRED TO]
NATIONAL MEDICAL COMMISSION VS. MOTHUKURU SRIYAH KOUMUDI AND OTHERS [LAWS(SC)-2020-12-22] [REFERRED TO]
CHODA BHUTIA, (GT BHUTIA/ADHOC). VS. STATE OF SIKKIM, [LAWS(SIK)-2020-3-8] [REFERRED TO]
PUNAM NAVALO ZORE VS. STATE OF GOA [LAWS(BOM)-2017-9-299] [REFERRED TO]
HIGH COURT OF JUDICATURE AT ALLAHABAD VS. ROBIN SINGH [LAWS(ALL)-2022-7-56] [REFERRED TO]
JIGYASA TIWARI VS. STATE OF U.P. [LAWS(ALL)-2022-5-121] [REFERRED TO]
ADIL SAJEER ANSARI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2021-4-106] [REFERRED TO]
SANJIDA YASMIN VS. NORTH BENGAL MEDICAL COLLEGE AND HOSPITAL [LAWS(CAL)-2021-2-96] [REFERRED TO]
FATIMA RAHIM AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2020-3-10] [REFERRED TO]
C. THANGAPANDI VS. THE PRINCIPAL DIRECTOR [LAWS(MAD)-2018-2-428] [REFERRED TO]
MONICA RAJENDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-7-15] [REFERRED TO]
TEACHERS RECRUITMENT BOARD VS. K.BOMMI [LAWS(MAD)-2019-1-691] [REFERRED TO]
DR. VINAY BHARDWAJ VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2016-5-34] [REFERRED TO]
PURAN CHAND VS. STATE OF H. P. [LAWS(HPH)-2019-10-50] [REFERRED TO]
AMAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-8-17] [REFERRED TO]
DIGANT JAIN VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. [LAWS(DLH)-2017-9-224] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. NIRVIK BANERJEE [LAWS(CAL)-2017-4-60] [REFERRED TO]
ABHIMANYU AMBAWTA VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-8-266] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. DR. MONIKA MAHESHWARI & ORS. [LAWS(RAJ)-2016-2-244] [REFERRED TO]
DEEPA CHETTRI VS. MINISTRY OF HEALTH & FAMILY WELFARE [LAWS(SIK)-2017-12-5] [REFERRED TO]
M/S. OM TRADERS VS. THE UNION OF INDIA [LAWS(KAR)-2018-2-225] [REFERRED TO]
DR. U. ISHWARYA VS. DIRECTOR OF MEDICAL EDUCATION, DIRECTORATE OF MEDICAL EDUCATION & ORS. [LAWS(MAD)-2017-12-433] [REFERRED TO]
SUNITA DANGI VS. DIRECTOR GENERAL, DIRECTORATE GENERAL OF HEALTH SERVICES AND OTHERS. [LAWS(MPH)-2016-6-123] [REFERRED TO]
S. KRISHNA SRADHA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2019-12-45] [REFERRED TO]
BHUPINDER KUMAR AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2020-8-47] [REFERRED TO]
RISHABH RAJESHKUMAR BANSAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-195] [REFERRED TO]
PRATYAKSHA SINGH VS. DIRECTORATE GENERAL OF HEALTH SERVICES UNION OF INDIA [LAWS(DLH)-2021-2-158] [REFERRED TO]
MD BABUL AKTAR VS. MD NAZIR HOSSAIN [LAWS(CAL)-2019-10-17] [REFERRED TO]
IN MATTER VS. DR. OJASVINI AGRAWAL [LAWS(DLH)-2020-5-95] [REFERRED TO]
DR AKSHEE BATRA VS. UNION OF INDIA [LAWS(DLH)-2020-10-84] [REFERRED TO]
PRATUSH KUMAR SHARMA & ORS. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2016-7-40] [REFERRED TO]
SUSHMA KUMARI VS. STATE OF HARYANA [LAWS(P&H)-2018-11-51] [REFERRED TO]
SRI ANJANEYA MEDICAL TRUST VS. STATE OF KERALA [LAWS(KER)-2017-2-169] [REFERRED TO]
JISHU DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-82] [REFERRED TO]
MUKUL KUMAR TYAGI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2019-12-65] [REFERRED TO]
KUCHIBHOTLA SRIVATSA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-30] [REFERRED TO]
RAHUL BHUSHAN VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-5-315] [REFERRED TO]
YASHVI JAIN VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-12-154] [REFERRED TO]
ARUP MOHANTA VS. UNION OF INDIA [LAWS(CAL)-2022-6-133] [REFERRED TO]
BHAT AB. URBAN BI AFTAF VS. UT OF JAMMU AND KASHMIR [LAWS(J&K)-2022-6-55] [REFERRED TO]
DR NAGENDRA DUTT GAIROLA VS. STATE OF U.P. [LAWS(ALL)-2022-9-222] [REFERRED TO]
MHONCHUMO T. KIKON VS. UNION OF INDIA [LAWS(GAU)-2024-3-75] [REFERRED TO]
PRABHU KUMAR VS. STATE OF H.P. [LAWS(HPH)-2020-9-92] [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [LAWS(SC)-2016-10-59] [REFERRED TO]
MINOR K.S. NAVEEN PRIYA VS. THE SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION [LAWS(MAD)-2014-11-61] [REFERRED TO]
C.P.RAMACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2016-7-174] [REFERRED TO]
ASHMIYA VS. STATE OF KERALA [LAWS(KER)-2017-1-196] [REFERRED TO]
SANJANA D/O NARENDRA WADEWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-5-9] [REFERRED TO]
DR. SHEETAL SHARMA AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2018-10-126] [REFERRED TO]
TANYA KHAN AFRIDI VS. JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATION [LAWS(J&K)-2019-9-53] [REFERRED TO]
ATANU CHAKRABORTY VS. HIGH COURT OF CALCUTTA [LAWS(CAL)-2019-11-60] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2017-11-18] [REFERRED TO]
SARASWATI MEDICAL COLLEGE THRU PRESIDENT RAJAT MATHUR VS. UNION OF INDIA THRU SECY MINISTRY OF HEALTH & FAMILY & ORS [LAWS(ALL)-2017-6-80] [REFERRED TO]
SHAIK SHOYAB ALI, S/O SHAIK RAHAMATH ALI, AGED 19 YEARS, OCC: STUDENT, RESIDENT OF H.NO.43/167?1?1, PRAKASH NAGAR, KADAPA TOWN AND DISTRICT VS. STATE OF TELANGANA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HEALTH, MEDICAL & FAMILY WELFARE (E1), TELANGANA SECRETARIAT, HYDERABAD AND 3 OTHERS [LAWS(APH)-2017-3-27] [REFERRED TO]
AMRIT ETT INSTITUTE VS. UT OF JAMMU AND KASHMIR [LAWS(J&K)-2021-3-37] [REFERRED TO]
S. NIHAAL AHAMED VS. THE DEAN, VELAMMAL MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE AND ORS. [LAWS(SC)-2015-9-109] [REFERRED TO]
STATE OF RAJASTHAN VS. WASIM AKRAM [LAWS(RAJ)-2016-9-159] [REFERRED]
MANAS LODH VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-85] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. DR. SANAND PREM [LAWS(PAT)-2017-1-81] [REFERRED TO]
LAL DEO YADAV VS. BIHAR STAFF SELECTION COMMISSION [LAWS(PAT)-2022-6-60] [REFERRED TO]
AFSHANA ANJUM BABA VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2023-9-43] [REFERRED TO]
AAKASH MEHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-1-41] [REFERRED TO]
V.V. VIJAYA LAKSHMI VS. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES AND ORS. [LAWS(APH)-2015-9-37] [REFERRED TO]
SANKALP INSTITUTE OF EDUCATION, GHAZIABAD VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2017-3-49] [REFERRED TO]
PANKAJ KUMAR YADAV VS. STATE OF U.P. [LAWS(ALL)-2019-12-303] [REFERRED TO]
SATISH MOHAN PADHY VS. NISER & ORS. [LAWS(ORI)-2016-8-141] [REFERRED TO]
DISHA SHARMA; PANKAJ KATOCH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-6] [REFERRED TO]
JITENDER GULERIA VS. HIMACHAL PRADESH VIDHAN SABHA [LAWS(HPH)-2020-1-113] [REFERRED TO]
PRAMOD KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-8-55] [REFERRED TO]
SUVRA SAHA (BHOWMIK) VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-83] [REFERRED TO]
DURGA PANDEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-40] [REFERRED TO]
ASHMIYA VS. STATE OF KERALA [LAWS(KER)-2018-1-40] [REFERRED TO]
YUDHANSHU ANGURAL VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS [LAWS(P&H)-2016-12-7] [REFERRED TO]
PUNJAB UNAIDED TECHNICAL INSTITUTION ASSOCIATION VS. STATE OF PUNJAB [LAWS(P&H)-2019-12-51] [REFERRED TO]
SAISHREE SOORI VS. STATE OF M P [LAWS(MPH)-2018-3-353] [REFERRED TO]
ARYAKRISHNA U.R. AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-48] [REFERRED TO]
S. KRISHNA SRADHA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2017-1-88] [REFERRED TO]
J&K SERVICE SELECTION BOARD VS. BHARAT VIJAY [LAWS(J&K)-2023-11-12] [REFERRED TO]
MOHD SAAD VS. JAMIA MILLIA ISLAMIA & ORS [LAWS(DLH)-2015-7-589] [REFERRED]
K.S. NAVEEN PRIYA VS. THE SECRETARY, SELECTION COMMITTEE,DIRECTORATE OF MEDICALEDUCATION [LAWS(MAD)-2014-11-437] [REFERRED TO]
DEAN JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH VS. GOGULSUGAN [LAWS(MAD)-2014-12-1] [REFERRED TO]
A E DURGAA VS. DIRECTORATE OF MEDICAL [LAWS(MAD)-2014-11-172] [REFERRED TO]
DR. OJASVINI AGRAWAL VS. UNION OF INDIA [LAWS(DLH)-2020-5-126] [REFERRED TO]
CHAUHAN ABHINAVSINGH ABHIMANYUSINGH AND ANR VS. ALL INDIAN INSTITUTE OF MEDICAL SCIENCES [LAWS(DLH)-2016-10-97] [REFERRED]
MUKTAKAR SINGH VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-11-32] [REFERRED TO]
KOTWAL RIDDHI DINESHBHAI VS. STATE OF GUJARAT & ORS. [LAWS(GJH)-2017-9-97] [REFERRED TO]
ASHMIYA VS. STATE OF KERALA [LAWS(KER)-2017-8-378] [REFERRED TO]
DIBYA GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-5] [REFERRED TO]
SUTAPA DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-84] [REFERRED TO]
PARUL UNIVERSITY VS. ADMISSION COMMITTEE FOR PROGRESSIONAL UNDERGRADUATE MEDICAL EDUCATION COURSES [LAWS(GJH)-2019-10-53] [REFERRED TO]
GUJARAT UNIVERSITY VS. ADITYA RAMBHAI SHARMA [LAWS(GJH)-2018-7-406] [REFERRED TO]
SAAD VS. JAMIA MILLIA ISLAMIA AND ORS. [LAWS(DLH)-2015-7-183] [REFERRED TO]
MD. MOSTAFA PARHAD HOSSAIN & ORS. VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-4-169] [REFERRED TO]
R.MUNIAPPAN VS. P.K.KALIYAPPAN [LAWS(MAD)-2021-9-120] [REFERRED TO]
SAMRIDHI SUSHIL SHARMA VS. UNION OF INDIA AND ANR. [LAWS(DLH)-2020-6-100] [REFERRED TO]
MEENAKSHI VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCE [LAWS(DLH)-2021-3-216] [REFERRED TO]
JASKARAN SINGH SUDAN VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-14] [REFERRED TO]
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION SRINAGAR VS. DR. NAZIA MANZOOR AND OTHERS [LAWS(J&K)-2018-6-62] [REFERRED TO]