Referred Judgements :-

UNION OF INDIA AND ANR. V. CHHAYA GHOSAL AND ANR. [REFERRED TO]
BIRAM CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [REFERRED TO]
SHIV RATAN MAKIM S O NANDLAL MAKIM VS. UNION OF INDIA [REFERRED TO]
AYUB ALIAS PAPPUKHAN NAWABKHAN PATHAN VS. S N SINHA [REFERRED TO]
AHAMED NASSAR VS. STATE OF TAMIL NADU [REFERRED TO]
SUNIL FULCHAND SHAH VS. UNION OF INDIA [REFERRED TO]
STATE OF TAMIL NADU VS. KETHIYAN PERUMAL [REFERRED TO]
T V SARAVANAN ALIAS S A R PRASANA VENKATACHAARIAR CHATURVEDI VS. STATE [REFERRED TO]
CHANDRAKANT BADDI VS. ADDL DIST MAGISTRATE AND POLICE COMMNR [REFERRED TO]
PEBAM NINGOL MIKOI DEVI VS. STATE OF MANIPUR [REFERRED TO]
BABY DEVASSY CHULLY @ BOBBY VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

MIAN ABDUL QAYOOM VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-2-46] [REFERRED TO]
MOHD IQBAL KANA VS. STATE OF J&K AND ANOTHER [LAWS(J&K)-2017-12-52] [REFERRED TO]
HAMID FAROOQ BHAT VS. UT OF J&K [LAWS(J&K)-2022-8-68] [REFERRED TO]
MOHAMMAD RAFIQ SHAH VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(J&K)-2024-2-13] [REFERRED TO]
UMAIQ MUSHTAQ ZARGAR VS. UT OF J&K [LAWS(J&K)-2024-3-3] [REFERRED TO]
VELAMMAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2023-3-41] [REFERRED TO]
TECHI PURU VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2023-6-121] [REFERRED TO]
FEROZ AHMAD PARRAY VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2021-4-51] [REFERRED TO]
GH. MOHAMMAD SHEIKH VS. STATE OF J & K [LAWS(J&K)-2019-11-69] [REFERRED TO]
MOHAMMAD HUSSAIN VS. COMMISSIONER SECRETARY TO GOVERNMENT [LAWS(J&K)-2019-8-6] [REFERRED TO]
MAJID GULZAR VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-9-68] [REFERRED TO]
KESHAB SARKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-55] [REFERRED TO]
BHIMSEN TYAGI VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-8-40] [REFERRED TO]
GULZAR AHMAD BHAT VS. STATE OF J&K [LAWS(J&K)-2017-8-76] [REFERRED TO]
KHALID NAZIR WAGAY VS. UNION TERRITORY OF J&K [LAWS(J&K)-2023-2-21] [REFERRED TO]
SNEHA SINGH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-8-8] [REFERRED TO]
VIANALA SHANTHI VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-10-41] [REFERRED TO]
SHAIK SHABBIR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-49] [REFERRED TO]
VIKAS NISSAR GANAI VS. STATE OF J & K [LAWS(J&K)-2019-5-117] [REFERRED TO]
WASEEM MAQBOOL BHAT VS. UNION TERRITORY OF J&K [LAWS(J&K)-2023-2-20] [REFERRED TO]
K.KIRAN KUMAR VS. STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY [LAWS(APH)-2018-12-35] [REFERRED TO]
AJAZ AHMAD BHAT VS. GOVT. OF J & K [LAWS(J&K)-2021-7-47] [REFERRED TO]
AQUIB AHMAD REGOO VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2022-12-28] [REFERRED TO]
SUNIL KUMAR VS. UNION TERRITORY [LAWS(J&K)-2023-2-91] [REFERRED TO]
YOGESH UDARAM GOKHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-17] [REFERRED TO]
SHABIR AHMAD BHAT VS. STATE OF J & K [LAWS(J&K)-2019-7-154] [REFERRED TO]
JAVID AHMAD MIR VS. UNION TERRITORY OF J&K [LAWS(J&K)-2020-10-47] [REFERRED TO]
FAROOQ AHMAD BHAT VS. STATE OF J&K AND ANOTHER [LAWS(J&K)-2018-9-1] [REFERRED TO]
MOHD IBRAHIM GUJJAR VS. UNION TERRITORY OF J&K [LAWS(J&K)-2023-2-39] [REFERRED TO]
FAHEEM SULTAN GOJREE VS. UT OF J&K [LAWS(J&K)-2022-8-1] [REFERRED TO]
ISHFAQ AMIN BHAT VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2021-4-50] [REFERRED TO]
LATIEF AHMAD DAR VS. STATE OF J&K AND ANOTHER [LAWS(J&K)-2018-8-10] [REFERRED TO]
BASHARAT AHMAD MIR VS. STATE OF J&K AND ANOTHER [LAWS(J&K)-2018-8-11] [REFERRED TO]
SARABJEET SINGH MOKHA VS. DISTRICT MAGISTRATE, JABALPUR [LAWS(SC)-2021-10-91] [REFERRED TO]
SUSAMMA BABY VS. STATE [LAWS(MAD)-2023-4-105] [REFERRED TO]
GOURAV KHAJURIA VS. UT OF J&K [LAWS(J&K)-2024-5-8] [REFERRED TO]
PAONAM DIANA DEVI VS. UNION OF INDIA [LAWS(GAU)-2021-9-41] [REFERRED TO]
DR. HAMEED GANAI VS. STATE OF J & K [LAWS(J&K)-2019-7-114] [REFERRED TO]
RAYEES-UL VS. STATE OF J & K [LAWS(J&K)-2019-7-121] [REFERRED TO]
MUZAMIL YAQOOB BHAT VS. UT OF J&K [LAWS(J&K)-2022-7-38] [REFERRED TO]
MOHD LATEEF DAR VS. STATE OF J&K [LAWS(J&K)-2017-3-71] [REFERRED TO]