Referred Judgements :-

SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED]
ORIENTAL INSURANCE CO LTD VS. DEO PATODI [REFERRED]
ARVIND KUMAR MISHRA VS. NEW INDIA ASSURANCE CO LTD [REFERRED]
JIJU KURUVILA VS. KUNJUJAMMA MOHAN [REFERRED]
RAJESH VS. RAJBIR SINGH [REFERRED]
SANOBANU NAZIRBHAI MIRZA VS. AHMEDABAD MUNICIPAL TRANSPORT SERVICE [REFERRED]
M. MANSOOR VS. UNITED INDIA INSURANCE CO. LTD [REFERRED]

Cited Judgements :-

SUNITA ARORA AND ORS. VS. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(DLH)-2015-4-237] [REFERRED TO]
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION VS. SUNITA ARORA & ANR [LAWS(DLH)-2015-4-535] [REFERRED]
SHANKAR BRAMAHANKAR VS. SHAIF AALAM [LAWS(CHH)-2020-2-184] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAJNIKANT CHUNILAL SHUKLA, PRASHANT R SHUKLA AND ORS [LAWS(GJH)-2015-2-286] [REFERRED]
EREGOWDA VS. C D PRAMODALABIC [LAWS(KAR)-2018-12-113] [REFERRED TO]
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. VS. N. ANTONY SAMI [LAWS(MAD)-2017-6-90] [REFERRED TO]
THE MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. VS. N. RANI AND OTHERS [LAWS(MAD)-2017-6-320] [REFERRED TO]
NATIONAL INSURANCE CO LTD, THROUGH ITS DIVISIONAL VS. DHARMENDRA SAHA SON OF BHIKARI SAHA [LAWS(BOM)-2017-3-293] [REFERRED TO]
VINCENTINA PAULINA DSOUZA, AGED 46 YEARS, WIDOW, WIFE OF LATE CASIANO ROBERT DSOUZA, R/O. OF NAVELCAR ESTATE, BLOCK F-3, BAIGUINIM, OLD GOA VS. SUNIL KUMAR P. (DRIVER), S/O. RARICHAKUTTY, R/O. PONGILODI - HOUSE, DISMISSED VIA ATHOLI CULICAT, POST THALKULATHUR, KERALA AND ORS. [LAWS(BOM)-2017-7-149] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. ROSHAN LAL [LAWS(DLH)-2016-3-318] [REFERRED TO]
KAVILETHU NEELAKANTAN RAJAN VS. UDAILAL RAMNARAYANI AHIR [LAWS(BOM)-2022-1-307] [REFERRED TO]
BATTULA KAILASA RAO AND ANOTHER VS. B. APPALA REDDY AND OTHERS [LAWS(APH)-2017-10-90] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. SHASHIKALA @ VISHRANTI GOKULDAS [LAWS(BOM)-2022-9-98] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. VS. ISHWARI DEVI [LAWS(DLH)-2014-11-259] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. NARESH KUMAR & ORS [LAWS(DLH)-2015-3-644] [REFERRED]
U P STATE ROAD TRANSPORT CORPORATION VS. MOD SHARAFAT & ANR [LAWS(DLH)-2015-3-629] [REFERRED]
NATIONAL INSURANCE COMPANY LTD. VS. ONKAR SINGH AND ORS. [LAWS(DLH)-2015-4-222] [REFERRED TO]
HARPIARI DEVI AND ORS. VS. RAM KISHAN AND ORS. [LAWS(DLH)-2015-3-413] [REFERRED TO]
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS. VS. BIPIN LAXMICHAND MEHTA AND ORS. [LAWS(BOM)-2015-11-72] [REFERRED TO]
VIMALKUMAR VS. SAJEEVAN [LAWS(KER)-2021-10-84] [REFERRED TO]
SHINI @ SHINI BABU VS. R.VIRUTHAN [LAWS(KER)-2022-6-19] [REFERRED TO]
KAMLESH LAMBA VS. JATINDER [LAWS(P&H)-2019-5-252] [REFERRED TO]
SUBE SINGH AND ANR. VS. SHYAM SINGH (DEAD) AND ORS. [LAWS(SC)-2018-2-26] [REFERRED TO]
RAHUL GANPATRAO SABLE VS. LAXMAN MARUTI JADHAV [LAWS(SC)-2023-7-24] [REFERRED TO]
BHARTI AXA GENERAL INSURANCE CO. LTD. AND ORS. VS. POONAM AND ORS. [LAWS(DLH)-2015-5-295] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MOHD AKHTAR & ORS [LAWS(DLH)-2014-10-386] [REFERRED]
MANAGER BHARTI AXA GENERAL INSURANCE VS. DEBASIS SENGUPTHA [LAWS(KAR)-2019-3-417] [REFERRED TO]
SITARA BEGUM VS. BHURI SINGH [LAWS(P&H)-2015-2-454] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. RAJADURAI.S [LAWS(KAR)-2017-7-39] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. DIJO DAVIS & ORS [LAWS(DLH)-2014-11-555] [REFERRED]
NEW INDIA ASSURANCE CO. LTD. VS. RADHA NIGAM [LAWS(DLH)-2014-12-116] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. NARESH KUMAR AND ORS. [LAWS(DLH)-2015-3-440] [REFERRED TO]
RAMADASANAIKA VS. ROHINI PACKER [LAWS(KAR)-2020-11-141] [REFERRED TO]
RAJNI BAI W/O GHANSYAM GOND VS. NAROTTAM KUMAR S/O SURESH KUMAR KAUSHIK [LAWS(CHH)-2021-1-152] [REFERRED TO]
RAM VISHAL GUPTA AND ORS. VS. SHOKEEN AND ORS. [LAWS(DLH)-2019-9-390] [REFERRED TO]
PAUL VARGHESE VS. SHANVEEN [LAWS(KER)-2016-6-87] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE, BHARTI VIDYAPEETH BHAVAN, L.B. SHASTRI ROAD NEAR ALKA TALKIES, PUNE NO. 2 VS. SOBHA AMARSINGH RAJPUT AGE: 50 YEARS, OCCN. HOUSEHOLD [LAWS(BOM)-2016-10-160] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ISHWARI DEVI AND ORS [LAWS(DLH)-2014-11-531] [REFERRED]
RELIANCE GEN. INS. CO. LTD. VS. NAGESHWAR MISHRA AND ORS. [LAWS(DLH)-2015-4-224] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. KAILA DEVI AND ORS. [LAWS(DLH)-2015-3-235] [REFERRED TO]
SURINDER SINGH VS. DILSHAD KHAN AND ORS. [LAWS(DLH)-2015-3-411] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PRAKASHO DEVI [LAWS(DLH)-2015-3-561] [REFERRED TO]
ADARSH GUPTA VS. NATIONAL INSURANCE CO. LTD. [LAWS(J&K)-2021-9-85] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MAGNI DEVI AND OTHERS [LAWS(HPH)-2016-3-177] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. MANEESHA KARNATAK AND ORS. [LAWS(DLH)-2015-3-410] [REFERRED TO]
VEDWATI AND ORS. VS. SHETAN SINGH AND ORS. [LAWS(DLH)-2015-5-71] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. RAJPAL [LAWS(DLH)-2015-5-418] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SAVITA SHARMA AND ORS. [LAWS(DLH)-2015-5-73] [REFERRED TO]
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION VS. ANZAMMA [LAWS(KAR)-2020-2-161] [REFERRED TO]
SUKHMANDER SINGH @ MANDER SINGH AND ANOTHER VS. KARTAR KAUR AND OTHERS [LAWS(P&H)-2015-12-296] [REFERRED TO]
BANWARI LAL VS. SANDEEP KUMAR AND ANOTHER [LAWS(P&H)-2015-9-486] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITE VS. MEENAKSHI [LAWS(P&H)-2019-10-30] [REFERRED TO]
THULASEEDHARAN S/O BHASKARAN VS. MANAGING DIRECTOR BMTC [LAWS(KER)-2018-7-490] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. BASHEERAHAMED [LAWS(KAR)-2023-3-637] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SHAHABUDDIN AHMED & ORS [LAWS(DLH)-2014-11-459] [REFERRED]
MALLIKARJUN S/O YALLAPPA JOGANNAVAR VS. UMESH M. S/O MURTHY K. [LAWS(KAR)-2020-2-173] [REFERRED TO]
KEWAN KISHAN AND ORS. VS. JASKARAN SINGH CHAWLA AND ORS. [LAWS(DLH)-2014-11-392] [REFERRED TO]
MUKHDEO GIRI VS. PRADIP PEGU AND ORS [LAWS(GAU)-2018-4-3] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMT. SANTOSH BHARDWAJ AND OTHERS [LAWS(DLH)-2017-3-304] [REFERRED TO]
U.P. STATE ROAD TRANSPORT CORPORATION VS. SARASWATI AND ORS. [LAWS(DLH)-2016-3-155] [REFERRED TO]