Referred Judgements :-

SHEO SWARUP V. KING EMPEROR [REFERRED TO]
TULSIRAM KANU VS. STATE [REFERRED TO]
SURAJPAL SINGH VS. STATE [REFERRED TO]
MADAN MOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
ATLEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
AHER RAJA KHIMA VS. STATE OF SAURASHTRA [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
M G AGARWAL M K KULKARNI VS. STATE OF MAHARASHTRA [REFERRED TO]
NOOR KHAN VS. STATE OF RAJASTHAN [REFERRED TO]
KHEDU MOHTON VS. STATE OF BIHAR [REFERRED TO]
LEKHA YADAV VS. STATE OF BIHAR [REFERRED TO]
BISHAN SINGH GURDIAL SINGH HARDIAL SINGH SURJIT SINGH HARBANS SINGH HAZUR SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
KHEM KARAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
UMEDBHAI JADAVBHAT VS. STATE OF GUJARAT [REFERRED TO]
K GOPALREDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
TOTA SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAM KUMAR VS. STATE OF HARYANA [REFERRED TO]
MADAN LAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SAMBASIVAN VS. STATE OF KERALA [REFERRED TO]
BHAGWAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
HARIJANA THIRUPALA VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD [REFERRED TO]
C ANTONY VS. K G RAGHAVAN NAIR [REFERRED TO]
STATE OF KARNATAKA VS. K GOPALAKRISHNA [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [REFERRED TO]
GHUREY LAL VS. STATE OF U P [REFERRED TO]

Cited Judgements :-

SIKKU @ MADHAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-271] [REFERRED TO]
STATE OF HARYANA VS. ANUP SINGH AND ORS. [LAWS(P&H)-2015-3-682] [REFERRED TO]
TIRATH KALIA VS. ANDRESH [LAWS(P&H)-2015-3-18] [REFERRED TO]
THE HISAR TULSI COOP. NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-19] [REFERRED TO]
STATE OF J&K VS. DEEWAN SINGH AND ORS [LAWS(J&K)-2019-2-15] [REFERRED TO]
STATE OF J&K VS. DEEWAN SINGH AND ORS [LAWS(J&K)-2019-2-15] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. MANZOOR AHMED [LAWS(J&K)-2017-9-19] [REFERRED TO]
STATE OF JAMMU & KASHMIR VS. AJAY KUMAR MEHTA AND ANOTHER [LAWS(J&K)-2017-7-74] [REFERRED TO]
STATE VS. BASHIR AHMED AND OTHERS [LAWS(J&K)-2017-7-75] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. A. RAJA [LAWS(DLH)-2024-3-110] [REFERRED TO]
STATE OF GUJARAT VS. SENMA ASHOKKUMAR DHARMABHAI [LAWS(GJH)-2024-6-5] [REFERRED TO]
STATE OF MAHARASHTRA VS. DASHRATH S/O VISHWANATH [LAWS(BOM)-2017-7-23] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. CHANDRAPPA NAGAPPA KEMBHAVI [LAWS(BOM)-2020-2-7] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMAD ISAQ MOHAMMAD ANSARI [LAWS(BOM)-2020-2-107] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM GULABRAO KENJALE [LAWS(BOM)-2019-7-317] [REFERRED TO]
STATE OF MAHARASHTRA VS. GAVADU GANESH HAJAGOLKAR [LAWS(BOM)-2020-9-130] [REFERRED TO]
UNION TERRITORY OF DIU VS. AMARSINH BHOGA SOLANKI PARTNER [LAWS(BOM)-2021-1-219] [REFERRED TO]
STATE OF MAHARASHTRA VS. RATAN TULSHIRAM LONDHE [LAWS(BOM)-2020-2-155] [REFERRED TO]
STATE OF KARNATA VS. KISHORE [LAWS(KAR)-2021-12-59] [REFERRED TO]
STATE OF MAHARASHTRA VS. UTTAM AKARAM MADANE [LAWS(BOM)-2021-3-143] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMRAKSHA CHHATRADHARI SINGH [LAWS(BOM)-2022-2-34] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM SAKHARAM PAWAR [LAWS(BOM)-2022-2-73] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. DATTATRAY BAJRANG CHOUGHULE [LAWS(BOM)-2021-5-62] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. APPAJI JAKKANA PATIL [LAWS(BOM)-2021-5-63] [REFERRED TO]
STATE OF GOA VS. AMBRARAI VATEVATI [LAWS(BOM)-2022-12-156] [REFERRED TO]
STATE OF U.P. VS. CHANDRAMA AND ORS. [LAWS(ALL)-2015-7-316] [REFERRED TO]
THE STATE OF MAHARASHTRA AND ORS. VS. ARMAN GULZAR TADVI AND ORS. [LAWS(BOM)-2015-3-42] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. MOJA SOMA PAWAR [LAWS(BOM)-2015-3-334] [REFERRED TO]
STATE OF CHHATTISGARH VS. DEVENDRA KUMAR [LAWS(CHH)-2023-12-12] [REFERRED TO]
STATE (GOVT. OF NCT OF DELHI) VS. NITIN KUMAR [LAWS(DLH)-2017-5-65] [REFERRED TO]
STATE (GOVT OF NCT OF DELHI) VS. JITENDER KUMAR [LAWS(DLH)-2017-7-358] [REFERRED TO]
STATE VS. ANAND KUMAR JHA [LAWS(DLH)-2017-9-270] [REFERRED TO]
STATE (NCT OF DELHI) VS. PRAKASH CHANDRA PANDEY [LAWS(DLH)-2017-9-272] [REFERRED TO]
STATE OF GUJARAT VS. SHANABHAI VIRABHAI DAMOR [LAWS(GJH)-2019-1-79] [REFERRED TO]
STATE OF GUJARAT VS. BALVANTBHAI BECHARBHAI PATEL [LAWS(GJH)-2015-2-124] [REFERRED TO]
STATE OF GUJARAT VS. BISNOI BRAHMAN BHARMAL [LAWS(GJH)-2015-2-191] [REFERRED TO]
STATE OF GUJARAT VS. MOHMEDISHAK MUSABHAI TADHA [LAWS(GJH)-2015-3-52] [REFERRED TO]
STATE OF GUJARAT VS. CHANDUBHAI GORDHANBHAI KACHHADIYA [LAWS(GJH)-2015-3-226] [REFERRED TO]
STATE OF GUJARAT VS. BHARATSINH LAXMANSINH KHANT [LAWS(GJH)-2015-7-213] [REFERRED]
STATE OF GUJARAT VS. MUSALMAN SAMA MOLANA [LAWS(GJH)-2015-3-372] [REFERRED TO]
STATE OF GUJARAT VS. MIRBAXKHAN IRADKHAN PATHAN [LAWS(GJH)-2015-4-135] [REFERRED TO]
THE STATE OF GUJARAT VS. ANIL KHIMAJI RAMOLIYA [LAWS(GJH)-2015-4-200] [REFERRED TO]
STATE OF GUJARAT VS. JIVANLAL CHHAGANLAL CHAVDA & OTHER [LAWS(GJH)-2015-4-270] [REFERRED TO]
THE STATE OF GUJARAT VS. SHAMJIBHAI ASHABHAI MAHESHWARI [LAWS(GJH)-2015-1-61] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-429] [REFERRED TO]
SANDEEP KUMAR VS. VIMAL BANSAL [LAWS(P&H)-2015-8-414] [REFERRED]
STATE VS. THANGAPANDIAN [LAWS(MAD)-2019-2-574] [REFERRED TO]
STATE OF GUJARAT VS. CHANDULAL RAVJIBHAI PATEL [LAWS(GJH)-2015-2-147] [REFERRED TO]
STATE OF GUJARAT VS. AADAMBHAI IBRAHIMBHAI DASU PATEL [LAWS(GJH)-2015-3-74] [REFERRED TO]
STATE OF GUJARAT VS. JETHALAL BABALDAS PATEL [LAWS(GJH)-2015-3-229] [REFERRED TO]
STATE OF GUJARAT VS. JEETENDRA POPATBHAI AND ORS. [LAWS(GJH)-2015-10-24] [REFERRED TO]
STATE OF GUJARAT VS. MAYUDDIN MOHMAD ROSHAN LUHAR & ORS. [LAWS(GJH)-2017-2-95] [REFERRED TO]
BEDARUL ISLAM VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-3-24] [REFERRED TO]
STATE OF GOA VS. RAJESH DESSAI [LAWS(BOM)-2014-11-193] [REFERRED TO]
STATE OF MAHARASHTRA VS. AJIT SHRIRANG GADHAVE [LAWS(BOM)-2021-6-123] [REFERRED TO]
STATE OF MAHARASHTRA VS. DHANANJAY BHIVDAS PORE [LAWS(BOM)-2022-1-128] [REFERRED TO]
STATE OF CHHATTISGARH VS. RAVINDRA MADHAV RAO JAGDALE [LAWS(CHH)-2022-10-29] [REFERRED TO]
KUSUM LATA VS. STATE AND ORS. [LAWS(DLH)-2016-3-12] [REFERRED TO]
STATE OF CHHATTISGARH VS. CHANDRA KUMAR SINHA [LAWS(CHH)-2022-9-30] [REFERRED TO]
STATE OF CHHATTISGARH VS. NEERAJ MESHRAM [LAWS(CHH)-2024-1-37] [REFERRED TO]
IRSHAD AHMAD VS. SUKHE SINGH [LAWS(DLH)-2023-12-36] [REFERRED TO]
STATE OF J&K VS. JAGJEEVAN SINGH AND ANOTHER [LAWS(J&K)-2018-9-36] [REFERRED TO]
STATE OF J&K VS. NANAK CHAND [LAWS(J&K)-2018-9-59] [REFERRED TO]
STATE OF J&P VS. KULDEEP RAJ ALIAS KATU [LAWS(J&K)-2017-9-96] [REFERRED TO]
STATE VS. H.S. SANTHOSH KUMAR AND ANOTHER [LAWS(KAR)-2016-12-35] [REFERRED TO]
STATE OF MAHARASHTRA VS. ASHOK BALASAHEB NIMBALKAR [LAWS(BOM)-2021-2-328] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALASO GULAB PENDHARI [LAWS(BOM)-2020-3-523] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. POPAT BHIVAJI KATARE [LAWS(BOM)-2020-9-283] [REFERRED TO]
THE STATE OF MAHARASTRA VS. RAJENDRA SHANKER BHOITE [LAWS(BOM)-2020-11-354] [REFERRED TO]
STATE OF MAHARASHTRA VS. KARKALA VENKATRAI PAI [LAWS(BOM)-2020-12-481] [REFERRED TO]
STATE OF MAHARASHTRA VS. RASUL GANIBHAI SHAIKH [LAWS(BOM)-2020-2-110] [REFERRED TO]
STATE OF GOA VS. YATIN TIGADE [LAWS(BOM)-2019-12-142] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SHAMKANT @ DHANRAJ WAMAN PATIL [LAWS(BOM)-2017-9-39] [REFERRED TO]
STATE OF MADHYA PRADESH VS. NARESH @ NARBADA, S/O KOMAL SINGH [LAWS(MPH)-2017-11-246] [REFERRED TO]
MURUGESAN AND ORS. VS. STATE AND ORS. [LAWS(MAD)-2020-2-502] [REFERRED TO]
STATE VS. KALAIVANAN [LAWS(MAD)-2020-2-332] [REFERRED TO]
KATHIRESAN VS. STATE [LAWS(MAD)-2020-9-808] [REFERRED TO]
EDAYAKAL MUTHUKOYA VS. PATTAKKAL SAYED AHAMMED KOYA THANGAL [LAWS(KER)-2016-3-256] [REFERRED TO]
STATE OF KERALA REP BY PUBLIC PROSECUTOR VS. MUJEEB RAHMAN [LAWS(KER)-2017-7-174] [REFERRED TO]
STATE VS. C. DHANABALAN [LAWS(MAD)-2019-12-624] [REFERRED TO]
STATE REP VS. T.JAYACHANDRAN [LAWS(MAD)-2019-2-357] [REFERRED TO]
MUNNI VS. SURJIT SINGH [LAWS(P&H)-2014-8-470] [REFERRED]
RAJBIR VS. NORANG [LAWS(P&H)-2015-5-586] [REFERRED TO]
MANPREET SINGH VS. SARABJEET SINGH AND ORS. [LAWS(P&H)-2015-5-140] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANTOSH BABAN MADHE [LAWS(BOM)-2015-7-3] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAGHUNATH RAMCHANDRA SABLE [LAWS(BOM)-2015-6-131] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALASAHEB KASHINATH SHENDAGE [LAWS(BOM)-2015-2-114] [REFERRED TO]
STATE OF GUJARAT VS. VEGAD KASUBAHEN [LAWS(GJH)-2018-12-63] [REFERRED TO]
STATE OF GUJARAT VS. PRADEEP AMARSINH @ AMUBHAI PARMAR [LAWS(GJH)-2017-1-107] [REFERRED TO]
STATE OF GUJARAT VS. DOLARRAI TRIKAMBHAI VAGHELA [LAWS(GJH)-2015-1-129] [REFERRED TO]
STATE OF GUJARAT VS. BALVANT CHHAGANBHAI RATHOD ASST P CONSTABLE [LAWS(GJH)-2015-2-111] [REFERRED TO]
STATE OF GUJARAT VS. BALASHANKAR DEVSHANKAR KATHWADIA [LAWS(GJH)-2015-2-233] [REFERRED TO]
STATE OF GUJARAT VS. BILAL ABDUL DAL [LAWS(GJH)-2015-3-180] [REFERRED TO]
STATE OF GUJARAT VS. HEMANTBHAI D. PATEL [LAWS(GJH)-2015-3-194] [REFERRED TO]
STATE OF GUJARAT VS. YUSUFBHAI RAHIMBHAI BELIM [LAWS(GJH)-2015-3-216] [REFERRED TO]
STATE OF GUJARAT VS. RAJESHKUMAR I SHARMA [LAWS(GJH)-2015-3-302] [REFERRED TO]
STATE OF GUJARAT VS. MUKESHKUMAR SOMABHAI SOLANKI [LAWS(GJH)-2015-4-23] [REFERRED TO]
STATE OF J &K VS. SHEELO DEVI [LAWS(J&K)-2019-3-3] [REFERRED TO]
STATE VS. NADEEM [LAWS(DLH)-2019-3-322] [REFERRED TO]
STATE OF MAHARASHTRA VS. EKNATH RAJARAM PAWAR [LAWS(BOM)-2021-1-34] [REFERRED TO]
STATE OF MAHARASHTRA VS. MASU KRISHNA CHAVAN [LAWS(BOM)-2020-2-120] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH NAVNATH LONDHE [LAWS(BOM)-2020-2-176] [REFERRED TO]
STATE OF KARNATAKA VS. CHIKKEGOWDA [LAWS(KAR)-2014-10-164] [REFERRED TO]
STATE OF J&K VS. ZAKIR HUSSAIN AND OTHERS [LAWS(J&K)-2019-6-8] [REFERRED TO]
MOHD AKHTAR VS. STATE OF BIHAR & ANR [LAWS(SC)-2018-12-31] [REFERRED TO]
HISAR TULSI COOP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-727] [REFERRED]
STATE OF MAHARASHTRA VS. SHASHIKANT MAHADEO SANAP [LAWS(BOM)-2020-12-234] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHANUDAS NIVRUTTI LANDE [LAWS(BOM)-2020-2-164] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. PRAKASH NATHU PAWAR [LAWS(BOM)-2020-2-272] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUBHASH BHAU PAWAR [LAWS(BOM)-2020-2-320] [REFERRED TO]
SHANKAR JAGANATH MANE VS. SIKKANDAR MOHAMMED BIDIWALA [LAWS(BOM)-2020-3-31] [REFERRED TO]
STATE OF MAHARASHTRA VS. MAHADEO LAHU PATIL [LAWS(BOM)-2020-1-49] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SOPAN S/O BANSHI KHALGE, [LAWS(BOM)-2017-6-325] [REFERRED TO]
STATE OF MAHARASHTRA VS. SITABAI RAMBHAU NIGADE [LAWS(BOM)-2021-2-199] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRA SADASHIV AVATI [LAWS(BOM)-2021-2-237] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUNIL DHARMA MANE [LAWS(BOM)-2020-9-145] [REFERRED TO]
STATE OF MAHARASHTRA VS. TARAMATI TUKARAM MHADGUT [LAWS(BOM)-2021-1-60] [REFERRED TO]
STATE VS. SHASHI KUMAR GUPTA [LAWS(P&H)-2019-8-78] [REFERRED TO]
STATE OF GUJARAT VS. THAKOR HENGABHAI VARUBHAI [LAWS(GJH)-2017-3-280] [REFERRED TO]
STATE OF GUJARAT VS. ASHOK @ CHAYO GANDALAL KHAVAS [LAWS(GJH)-2018-7-323] [REFERRED TO]
DARSHAN SINGH AND ORS. VS. STATE OF J & K [LAWS(J&K)-2015-3-51] [REFERRED TO]
STATE OF J&K VS. BHAG KOUR [LAWS(J&K)-2019-2-12] [REFERRED TO]
INTELLIGENCE OFFICER VS. S. YOGADASAN @ KUTTY [LAWS(MAD)-2018-11-60] [REFERRED TO]
STATE OF GUJARAT VS. JAYANTIBHAI MOTIBHAI PATEL [LAWS(GJH)-2015-3-218] [REFERRED TO]
STATE OF GUJARAT VS. NANABHAI MULJIBHAI BARIYA [LAWS(GJH)-2015-3-338] [REFERRED TO]
STATE OF GUJARAT VS. MUKESH LALIT PRASAD JHA & 1 [LAWS(GJH)-2015-3-433] [REFERRED]
STATE OF GUJARAT VS. MEHBOOBKHAN RANAJI MALEK [LAWS(GJH)-2015-2-259] [REFERRED TO]
STATE (GNCT OF DELHI) VS. MOHD. IRFAN [LAWS(DLH)-2017-7-50] [REFERRED TO]
STATE (GOVT. OF N.C.T OF DELHI) VS. KISHAN [LAWS(DLH)-2017-9-268] [REFERRED TO]
BHAVNA VS. STATE [LAWS(DLH)-2023-12-76] [REFERRED TO]
STATE VS. MOHD FAIZAN & ORS [LAWS(DLH)-2019-4-138] [REFERRED TO]
B.D. GOEL VS. EBRAHIM ESSA SODHA [LAWS(BOM)-2014-7-201] [REFERRED TO]
STATE OF MAHARASHTRA VS. OMPRAKASH @ MUNNA ALIYAR SINGH [LAWS(BOM)-2022-2-44] [REFERRED TO]
STATE OF MAHARASHTRA VS. GOVIND @ GOTUMAMA BALKRISHNA [LAWS(BOM)-2022-1-38] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAN VITTHAL CHAVAN [LAWS(BOM)-2021-4-146] [REFERRED TO]
RAGHBIR VS. SOM NATH AND ORS. [LAWS(P&H)-2015-7-72] [REFERRED TO]
CHAWLA ENTERPRISES VS. HARJOT ENGGL. WORKS AND ORS. [LAWS(P&H)-2015-5-91] [REFERRED TO]
STATE OF RAJASTHAN VS. RAM CHANDRA [LAWS(RAJ)-2014-12-2] [REFERRED TO]
ANIL KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-3-369] [REFERRED TO]
JITENDER KUMAR VS. RAM KISHAN [LAWS(P&H)-2014-8-596] [REFERRED]
STATE OF MAHARASHTRA VS. RAMESH KHANDU SALVE [LAWS(BOM)-2021-3-114] [REFERRED TO]
STATE OF MAHARASHTRA VS. GAUTAM FULCHAND SHEJAWAL [LAWS(BOM)-2017-7-360] [REFERRED TO]
STATE OF MAHARASHTRA VS. UMAKANT LAXMAN BIRARIS [LAWS(BOM)-2020-2-132] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANSING SHANKARRAO MANE [LAWS(BOM)-2020-3-36] [REFERRED TO]
STATE OF MAHARASHTRA VS. AVINASH SADASHIV KHRISTI [LAWS(BOM)-2020-10-318] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH SAKHARAM SAWANT [LAWS(BOM)-2020-1-254] [REFERRED TO]
AGNIRAJ VS. STATE [LAWS(MAD)-2019-3-752] [REFERRED TO]
KUMAR VS. CHELLADURAI [LAWS(MAD)-2019-3-754] [REFERRED TO]
JAYANTHI VS. KUMAR [LAWS(MAD)-2020-2-335] [REFERRED TO]
SAHAB KHAN VS. RAMZAN KHAN & ORS [LAWS(MPH)-2018-7-200] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JADHULAL AND ANOTHER [LAWS(MPH)-2018-3-6] [REFERRED TO]
KRISHNA @ KRISHNAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2014-11-19] [REFERRED TO]
STATE VS. MOHD. HANIF [LAWS(J&K)-2017-8-113] [REFERRED TO]
STATE VS. ARJUN SINGH [LAWS(J&K)-2017-9-15] [REFERRED TO]
STATE OF GUJARAT VS. RANCHHODBHAI BHANGADABHAI BHIL [LAWS(GJH)-2020-1-244] [REFERRED TO]
STATE OF GUJARAT VS. RANCHODBHAI BHAGABHAI KOLI PATEL [LAWS(GJH)-2017-3-44] [REFERRED TO]
STATE OF GUJARAT VS. VAKHATSINH MANSINH PARMAR [LAWS(GJH)-2020-3-517] [REFERRED TO]
STATE OF GUJARAT VS. THAKARDA KUNVAJI @ BHOPAJI PRATAPJI [LAWS(GJH)-2020-3-519] [REFERRED TO]
STATE OF GUJARAT VS. RAMANBHAI KALABHAI CHAVDA [LAWS(GJH)-2015-3-127] [REFERRED TO]
STATE OF GUJARAT VS. RAJESHBHAI RAMNIKLAL SANGANI [LAWS(GJH)-2015-3-140] [REFERRED TO]
STATE OF GUJARAT VS. UMESHKUMAR RAMNIKLAL DOSHI [LAWS(GJH)-2015-3-221] [REFERRED TO]
STATE OF MAHARASHTRA VS. GULAB DATTU PATIL [LAWS(BOM)-2022-2-17] [REFERRED TO]
STATE OF MAHARASHTRA VS. XYZ [LAWS(BOM)-2022-1-183] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMESH SHIVAJI HARALE [LAWS(BOM)-2021-4-147] [REFERRED TO]
STATE VS. PAWAN @ HAWALDAR [LAWS(DLH)-2016-2-367] [REFERRED TO]
STATE OF CHHATTISGARH VS. VIJAY KUMAR [LAWS(CHH)-2023-12-16] [REFERRED TO]
STATE OF GUJARAT VS. KANTILAL VALLABHAJI BHOGAYATA [LAWS(GJH)-2017-3-320] [REFERRED TO]
STATE OF GUJARAT VS. BACHASHA KHEDANSHA KANU [LAWS(GJH)-2020-3-515] [REFERRED TO]
STATE VS. RAJPAL @ RAJU & ORS [LAWS(DLH)-2014-9-701] [REFERRED]
STATE OF GUJARAT VS. RAMANBHAI PUNJABHAI HARIJAN [LAWS(GJH)-2015-7-85] [REFERRED TO]
STATE OF GUJARAT VS. PATEL BALDEVBHAI GANESHBHAI & 3 [LAWS(GJH)-2015-7-172] [REFERRED]
STATE OF GUJARAT VS. KALPESHBHAI BHIKHABHAI BHAVSAR [LAWS(GJH)-2015-3-49] [REFERRED TO]
STATE OF GUJARAT VS. MOHANBHAI MEDHABHAI DAFDA [LAWS(GJH)-2015-3-82] [REFERRED TO]
STATE OF GUJARAT VS. JASWANTSINH PANESINH DEVDA [LAWS(GJH)-2015-3-179] [REFERRED TO]
STATE OF GUJARAT VS. RAJENDRA ALIAS CHAKO SAMUEL PARMAR [LAWS(GJH)-2015-3-219] [REFERRED TO]
STATE OF GUJARAT VS. MANSHUKHBHAI MADHABHAI JOGADIYA & 2 [LAWS(GJH)-2015-3-288] [REFERRED TO]
STATE OF GUJARAT VS. SUBHASH DHARAMSINH VASAVA & 1 [LAWS(GJH)-2015-3-304] [REFERRED TO]
STATE OF GUJARAT VS. MAHENDRASINH @ GUDDU KULWANTSINH RAJPUT [LAWS(GJH)-2015-4-43] [REFERRED TO]
STATE OF GUJARAT VS. ABDULBHAI MUSABHAI SHEIKH [LAWS(GJH)-2015-4-202] [REFERRED TO]
STATE OF GUJARAT VS. PATHUBHAI VIRSANGBHAI CHAUDHARI & 3 [LAWS(GJH)-2015-4-283] [REFERRED TO]
STATE OF GUJARAT VS. KOLI ARJAN JAGA MAJETHIYA & OTHERS [LAWS(GJH)-2015-4-343] [REFERRED]
STATE OF GUJARAT VS. KANTIBHAI KHATUBHAI PARMAR & ANR [LAWS(GJH)-2015-2-234] [REFERRED TO]
STATE OF GUJARAT VS. DASHRATHLAL MANILAL MODI [LAWS(GJH)-2015-2-255] [REFERRED TO]
GAJINDER PAL SINGH VS. STATE [LAWS(DLH)-2014-9-136] [REFERRED TO]
RADHAVANI VAIDH VS. PRAKASH RAO VAIDH [LAWS(CHH)-2023-9-26] [REFERRED TO]
STATE OF CHHATTISGARH VS. RATAN KUMAR MANDAL [LAWS(CHH)-2022-5-22] [REFERRED TO]
STATE OF MADHYA PRADESH VS. R. D. RAJAK [LAWS(CHH)-2022-9-28] [REFERRED TO]
STATE OF CHHATTISGARH VS. POONAM BAI [LAWS(CHH)-2018-4-2] [REFERRED TO]
STATE (GOVT OF NCT OF DELHI) VS. MANISH [LAWS(DLH)-2018-12-351] [REFERRED TO]
KALLU AND ORS. VS. STATE OF M.P. [LAWS(CHH)-2015-2-23] [REFERRED TO]
STATE OF MAHARASHTRA VS. MAHADEO SIDDHAPPA GHALI [LAWS(BOM)-2020-2-163] [REFERRED TO]
STATE OF MAHARASHTRA VS. TALIMUNISA RAIS AHMED [LAWS(BOM)-2020-2-177] [REFERRED TO]
STATE OF MAHARASHTRA VS. GANGARAM BABURAO JAGTAP [LAWS(BOM)-2020-3-173] [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. MEHUL GOPALDAS SHAH [LAWS(BOM)-2020-2-12] [REFERRED TO]
STATE OF MAHARASHTRA VS. HABIB SAIYYAD AHAMAD JAMKHANDI [LAWS(BOM)-2020-2-321] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHIVAJI DAJI KHATKAR [LAWS(BOM)-2020-2-323] [REFERRED TO]
STATE OF MAHARASHTRA VS. MAHESH AVINASH JOSHI [LAWS(BOM)-2021-3-134] [REFERRED TO]
STATE OF KARNATAKA VS. YALLAPPA [LAWS(KAR)-2020-1-194] [REFERRED TO]
STATE OF GUJARAT VS. PRABHUBHAI FULABHAI THAKOR [LAWS(GJH)-2024-6-46] [REFERRED TO]
STATE (GOVT OF NCT OF DELHI) VS. MAQBOOL KHAN [LAWS(DLH)-2019-2-235] [REFERRED TO]
STATE OF GUJARAT VS. RAMDEVSINH GAMBHIRSINH VALA [LAWS(GJH)-2021-11-377] [REFERRED TO]
STATE OF J&P VS. LEKH RAJ [LAWS(J&K)-2017-9-84] [REFERRED TO]
STATE OF JAMMU VS. RAKESH KUMAR AND ANOTHER [LAWS(J&K)-2017-6-21] [REFERRED TO]
STATE OF J&P VS. RAMESH CHANDER [LAWS(J&K)-2017-11-92] [REFERRED TO]
INSPECTOR OF POLICE VS. P.V. BHUPATHI [LAWS(MAD)-2020-1-325] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-40] [REFERRED TO]
STATE OF HARYANA VS. MUKESH AND ORS. [LAWS(P&H)-2015-11-105] [REFERRED TO]
STATE OF PUNJAB VS. RAM JUARI [LAWS(P&H)-2015-3-8] [REFERRED TO]
STATE OF HARYANA VS. GURMAIL SINGH AND ORS. [LAWS(P&H)-2015-4-24] [REFERRED TO]
TARVEEN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-436] [REFERRED TO]
GURDIAL SINGH VS. PIARA SINGH AND ORS. [LAWS(P&H)-2015-5-224] [REFERRED TO]
SUNITA DEVI VS. SUNIL KUMAR [LAWS(P&H)-2015-5-584] [REFERRED TO]
STATE VS. T.RETNAPANDIAN [LAWS(MAD)-2020-2-364] [REFERRED TO]
STATE VS. V.VAIRAMANI [LAWS(MAD)-2020-3-162] [REFERRED TO]
STATE OF M.P. VS. RAMANT SINGH [LAWS(MPH)-2021-4-37] [REFERRED TO]
DHEERENDRA SINGH @ DHEERU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-9-90] [REFERRED TO]
STATE OF MAHARASHTRA VS. OMPRAKASH [LAWS(BOM)-2023-3-135] [REFERRED TO]
STATE OF GUJARAT VS. DIXITGIRI NARESHGIRI GOSAI [LAWS(GJH)-2015-3-295] [REFERRED TO]
STATE OF GUJARAT VS. JASVANTSINH SARDARSINH CHAUHAN AND ORS [LAWS(GJH)-2015-3-357] [REFERRED TO]
THE STATE OF GUJARAT VS. PATHUBHAI VIRSANGBHAI CHAUDHARI AND ORS. [LAWS(GJH)-2015-4-4] [REFERRED TO]
STATE OF GUJARAT VS. KINIT JAYANATILAL AMIN AND ORS. [LAWS(GJH)-2015-11-2] [REFERRED TO]
STATE OF GUJARAT VS. KRISHNABHAI RAMABHI PARMAR [LAWS(GJH)-2015-2-110] [REFERRED TO]
STATE VS. HARI SINGH [LAWS(DLH)-2014-9-407] [REFERRED TO]
PURSHOTTAM IRON & STEEL INDUSTRIES VS. RAJNEESH GUPTA [LAWS(DLH)-2016-7-165] [REFERRED TO]
TEJRAM VS. STATE NCT OF DELHI [LAWS(DLH)-2014-11-81] [REFERRED TO]
STATE VS. HABIB [LAWS(DLH)-2014-5-444] [REFERRED TO]
STATE VS. SHAMBHU DAYAL & ORS [LAWS(DLH)-2019-8-266] [REFERRED TO]
STATE OF GUJARAT VS. KALABHAI DHANABHAI KHANT & ORS. [LAWS(GJH)-2017-3-91] [REFERRED TO]
STATE OF GUJARAT VS. JADEJAA BALVIRSINH RANSINH [LAWS(GJH)-2020-3-518] [REFERRED TO]
STATE OF GUJARAT VS. NARENDRA @ NATHA MANSUKHLAL [LAWS(GJH)-2018-12-51] [REFERRED TO]
STATE OF KARNATAKA VS. SRIKANT BASAPPA HUGAR [LAWS(KAR)-2021-8-98] [REFERRED TO]
STATE VS. NARESH KUMAR PARWAKAR [LAWS(J&K)-2019-3-9] [REFERRED TO]
NEERU SHARMA VS. RAJ KUMAR SHARMA [LAWS(J&K)-2019-5-44] [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN DHONDU BHAMRE [LAWS(BOM)-2020-12-121] [REFERRED TO]
STATE OF MAHARASHTRA VS. JAYAWANT TATYABA KHAIRE [LAWS(BOM)-2020-2-56] [REFERRED TO]
STATE OF MAHARASHTRA VS. SIKANDAR KHUTUBUDDIN MUJAWAR [LAWS(BOM)-2020-1-253] [REFERRED TO]
NIWAS S/O. MADHUKAR DHIWAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2019-2-201] [REFERRED TO]
STATE OF MAHARASHTRA VS. JAYSING VITTHAL SHETKE [LAWS(BOM)-2021-2-304] [REFERRED TO]
V. SEJAPPA VS. THE STATE BY POLICE INSPECTOR LOKAYUKTA, CHITRADURGA [LAWS(SC)-2016-4-58] [REFERRED TO]
STATE VS. SOMU [LAWS(MAD)-2019-9-621] [REFERRED TO]
STATE VS. T. SUBRAMANIAN AND ORS. [LAWS(MAD)-2019-10-471] [REFERRED TO]
STATE VS. THANGARAJ [LAWS(MAD)-2019-12-426] [REFERRED TO]
UNION OF INDIA VS. RAIMENTS & GARMENTS INTERNATIONAL [LAWS(MAD)-2020-1-522] [REFERRED TO]
STATE OF HARYANA VS. PRITHI AND OTHERS [LAWS(P&H)-2014-8-597] [REFERRED]
HI-TECH AUTOMATION VS. J K SHARMA [LAWS(P&H)-2014-9-265] [REFERRED]
STATE VS. VAZHIVITTAN [LAWS(MAD)-2020-3-207] [REFERRED TO]
STATE OF HARYANA VS. BALDEV RAJ [LAWS(P&H)-2015-4-295] [REFERRED TO]
STATE OF MADHYA PRADESH VS. ANIL SINHA [LAWS(MPH)-2023-3-175] [REFERRED TO]
SIDAK AUTOMOBILES PRIVATE LIMITED VS. RAJ NATH AUTOMATIVE [LAWS(P&H)-2015-3-20] [REFERRED TO]
M. THANGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-9-836] [REFERRED TO]
R.P. MENDIRATTA VS. SANDEEP CHOUDHARY [LAWS(DLH)-2015-5-133] [REFERRED TO]
STATE OF MAHARASHTRA VS. RADHESHYAM MOTILAL RUNGTA [LAWS(BOM)-2020-3-414] [REFERRED TO]
STATE OF MAHARASHTRA. VS. BABAN GANGARAM CHIRATE [LAWS(BOM)-2020-4-106] [REFERRED TO]
STATE OF MAHARASHTRA VS. BAJARANG SHANKARRAO BODHANE [LAWS(BOM)-2020-1-249] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALU RAVJI ABHANG [LAWS(BOM)-2020-2-156] [REFERRED TO]
STATE OF MAHARASHTRA VS. ASHOK @ RAMCHANDRA BHIKAJI WAGH [LAWS(BOM)-2020-2-170] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANGALA SHANKAR CHINCHAWADE [LAWS(BOM)-2021-2-110] [REFERRED TO]
S. PARVATHAM VS. S. RENUKA [LAWS(MAD)-2017-7-122] [REFERRED TO]
STATE VS. RAHAMATHULLAH KHAN [LAWS(MAD)-2019-12-381] [REFERRED TO]
SARAVANAN VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE CB-CID [LAWS(MAD)-2019-2-127] [REFERRED TO]
STATE VS. ERWADI KASIM [LAWS(MAD)-2019-12-324] [REFERRED TO]
STATE OF GUJARAT VS. PRATAPSINH AKHMABHAI PANDOR [LAWS(GJH)-2024-6-45] [REFERRED TO]
STATE OF GUJARAT VS. BHANUBEN W/O NAGJIBHAI VIHABHAI RABARI [LAWS(GJH)-2015-3-60] [REFERRED TO]
SUPERINTENDENT OF CUSTOMS VS. MAINA ALLARKHIA [LAWS(GJH)-2015-3-171] [REFERRED TO]
STATE OF GUJARAT VS. RAMNIKLAL RANCHODBHAI SOLANKI UNARMED POLICE CONSTABLE [LAWS(GJH)-2015-3-227] [REFERRED TO]
STATE OF GUJARAT VS. BACHUBHAI MOHANBHAI BHATIA [LAWS(GJH)-2015-3-228] [REFERRED TO]
THE STATE OF GUJARAT VS. BHANUBHAI CHANDUBHAI MIYATRA [LAWS(GJH)-2015-1-62] [REFERRED TO]
STATE OF GUJARAT VS. DAHYABHAI CHIMANLAL RANA [LAWS(GJH)-2015-2-175] [REFERRED TO]
SIKHA KAR (BAIDYA) VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-8-46] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMDAS [LAWS(CHH)-2022-9-24] [REFERRED TO]
TANAJI DHARMARAJ PATIL AND OTHERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-171] [REFERRED]
STATE OF MAHARASHTRA VS. RAJKUMAR S/O KERBA DHANADE [LAWS(BOM)-2015-7-86] [REFERRED TO]
STATE THROUGH CBI VS. SAJJAN KUMAR & ORS [LAWS(DLH)-2018-12-152] [REFERRED TO]