Referred Judgements :-

MOJJ ENGINEERING SYSTEMS LTD VS. A B SUGARS LTD [REFERRED TO]
SHANKU CONCRETES PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
SWASTIK COATERS PVT LTD VS. DEEPAK BROTHERS [REFERRED TO]
BALAJI SEAFOODS EXPORTS INDIA LTD VS. MAC INDUSTRIES LTD [REFERRED TO]
SUPPLY HOUSE VS. ULLAS PROPRITOR BRIGHT AGENCIES [REFERRED TO]

Cited Judgements :-

BATTU SATYA MURTHY VS. VIDYANJALI EDUCATIONAL SOCIETY [LAWS(APH)-2023-2-154] [REFERRED TO]
SHRIRAM TRANSPORT FINANCE CO. LTD. VS. AKHILABANU [LAWS(KAR)-2015-2-54] [REFERRED TO]
NANDHI DHALL MILLS, SALEM VS. KOTAK MAHINDRA BANK LTD. [LAWS(MAD)-2022-1-259] [REFERRED TO]
K J SHAJI VS. THODUPUZHA PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD AND ANOTHER [LAWS(KER)-2017-8-152] [REFERRED TO]
SHRI RAJ KUMAR VS. SHRI SHAMSHER SINGH [LAWS(HPH)-2017-8-110] [REFERRED TO]
ACC TRENDS PVT. LTD VS. PROVOCATRO APPARELS PVT. LTD. [LAWS(MAD)-2020-11-284] [REFERRED TO]
SUMETI VIJ VS. PARAMOUNT TECH FAB INDUSTRIES [LAWS(SC)-2021-3-30] [REFERRED TO]
TECHI DOYA VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-8-59] [REFERRED TO]
BINCO CONSTRUCTIONS PVT. LTD VS. R.R.INDUSTRIAL CORPORATION (I) PRIVATE LTD [LAWS(CHH)-2021-2-97] [REFERRED TO]
RAJKUMAR SHARMA VS. SHRIRAM FINANCE CO. LTD [LAWS(CHH)-2014-8-10] [REFERRED TO]
NANDESHWARI STEEL LTD THRO MITESH ASHWINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-218] [REFERRED TO]
NANDESHWARI STEEL LTD THRO MITESH ASHWINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-218] [REFERRED TO]
HIRENKUMAR NALINCHANDRA SHAH VS. STATE OF GUJARAT AND 1 [LAWS(GJH)-2017-4-397] [REFERRED TO]
ANUP KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-7-58] [REFERRED TO]
RANG LAL RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-26] [REFERRED TO]
AJAY VASANT TIKEKAR VS. GEELON INDUSTRIES PVT LTD [LAWS(GJH)-2023-9-49] [REFERRED TO]
DOMINIONS REALTY PVT. LTD. AND ORS. VS. KARNATAKA LEGISLATURE SECRETARIAT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED [LAWS(KAR)-2015-12-116] [REFERRED TO]
ADARSH STATIONERY VS. SHRI MAHAVEER AGENCY [LAWS(MPH)-2017-3-154] [REFERRED TO]
R. JAYANTHI VS. K. YASODHA [LAWS(MAD)-2016-2-82] [REFERRED TO]
A. SRINIVASALU VS. KARTHIK KALEVAR [LAWS(KAR)-2015-4-88] [REFERRED TO]
BRANCH MANAGER, PCA & RD BANK LTD , BELTHANGADY VS. SURESH GANAPATHI DAS [LAWS(KAR)-2018-2-208] [REFERRED TO]
RANJIT SHAHANI SON OF LATE GOVINDRAM SHAHANI VS. STATE OF BIHAR; PREETEY VERMA WIFE OF ANIL KUMAR VERMA [LAWS(PAT)-2017-4-86] [REFERRED TO]
SANGITA SHARMA (DHYANI) VS. J.K. CONSTRUCTION [LAWS(TRIP)-2021-6-21] [REFERRED TO]
SANDEEP KHANNA VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-356] [REFERRED TO]
MAHINDER SINGH BHASIN VS. SSANGYONG ENGINEERING & CONSTRUCTION CO. LTD. [LAWS(MPH)-2015-8-21] [REFERRED TO]
SERVE & VOLLEY OUTDOOR ADVERTISING PVT LTD VS. NITESH SHETTY [LAWS(KAR)-2019-4-258] [REFERRED TO]
SENTHILKUMAR VS. STATE OF KERALA [LAWS(KER)-2023-7-171] [REFERRED TO]
SUNIL TODI VS. STATE OF GUJARAT [LAWS(SC)-2021-12-8] [REFERRED TO]
AJAYA KUMAR CHOUDHURY VS. SMT. SARADA NANDA [LAWS(ORI)-2018-1-115] [REFERRED TO]
E. GOPINATHA KURUP, S/O. RAYARAPPA KURUP, PROPRIETOR, M/S. SASTHA MOTORS, GURUVAYOOR ROAD, POONKUNNAM, THRISSUR, REP. BY POWER OF ATTORNEY HOLDER, P. BALAGANGADHARAN, S/O. ARAVINDAKSHAN NAIR, SALES SUPERVISOR, M/S. SASTHA MOTORS VS. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND ANOTHERS. [LAWS(KER)-2015-11-191] [REFERRED TO]
SWASTIKA ENTERPRISES VS. STATE OF KERALA [LAWS(KER)-2019-9-185] [REFERRED TO]
MADAN TIWARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-91] [REFERRED TO]
DCS LIMITED & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-12-28] [REFERRED TO]
STATE OF GUJARAT VS. MAHENDRA SUBHASHBHAI VANKHEDE [LAWS(GJH)-2016-7-256] [REFERRED TO]
GANESH ANHYDRIDE LTD AND OTHERS VS. ADDL CHIEF JUDICIAL MAGISTRATE AND ANOTHER [LAWS(ALL)-2019-7-18] [REFERRED TO]
SATYA NARAYAN KOOLWAL S/O LATE SHRI JAGANNATH PRASAD VS. DEV VART JANGIR SON OF SHRI OM PRAKASH JANGIR [LAWS(RAJ)-2017-4-149] [REFERRED TO]
RAJENDRA UPADHYAY VS. PREM MOTORS PVT. LTD. [LAWS(MPH)-2016-10-65] [REFERRED TO]
RAMPAL SINGH VS. ASHIRVAD S/O SRI RISHIRAJ [LAWS(UTN)-2019-9-35] [REFERRED TO]
MR. D. JEROME JAY KUMAR VS. MR. D. PHILLIP [LAWS(KAR)-2017-7-43] [REFERRED TO]
UNNIKRISHNAN S/O. SREEDHARAN, AGED 48 YEARS, PADMASREE, KUMARAPURAM, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM VS. JAYARAM, S/O. LEKSHMANAN, JAYA NIVAS, TC 31/387, ATTUVARAMBU, ANAYARA P.O., THIRUVANANTHAPURAM [LAWS(KER)-2017-1-105] [REFERRED TO]
CHIMANBHAI BACHUBHA KABARIYA VS. HDFC BANK LTD [LAWS(GJH)-2018-7-64] [REFERRED TO]
URMILABEN PARESHBHAI KOTHIYA VS. HDFC BANK LTD [LAWS(GJH)-2018-7-65] [REFERRED TO]
M ANNADURAI MANICKAM VS. SWISS SINGAPORE INDIA PRIVATE LIMITED & ANR [LAWS(CAL)-2019-4-11] [REFERRED TO]
BHAGWANDAS GANGARAMBHAI VS. PRADIPKUMAR HARGOVANBHAI [LAWS(GJH)-2022-7-16] [REFERRED TO]
DOMINA DE SOUZA VS. KAMLAKANT SAWANT SON OF LATE UPENDRA LADCO SAWANT [LAWS(BOM)-2018-7-169] [REFERRED TO]
VINAY KUMAR SOOD VS. BALI NAGVANSHI [LAWS(CHH)-2022-5-3] [REFERRED TO]
BRAHMANAND MAMLEKAR VS. KISHOR SURYAKANT BORKAR [LAWS(BOM)-2021-11-322] [REFERRED TO]
RAJIV MALHOTRA VS. STATE OF U.P. [LAWS(ALL)-2024-5-73] [REFERRED TO]
CHINTAN JAYANT MANJARATKAR VS. RASHIDKHAN RASULKHAN PATHAN [LAWS(GJH)-2019-5-12] [REFERRED TO]
DILIPKUMAR NALINKANT GANDHI VS. STATE OF GUJARAT & 2 ORS [LAWS(GJH)-2015-7-217] [REFERRED]
SHAMROCK CHEMIE PRIVATE LIMITED AND 2 VS. STATE OF GUJARAT AND 1 [LAWS(GJH)-2017-4-528] [REFERRED TO]
JITENDRA JETHA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-643] [REFERRED TO]
DHIRUBHAI RANANBHAI BHANDERI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-53] [REFERRED TO]
SENTILNATHAN VS. THE FORTUNE GROUP PROPSTAR L.L.P. [LAWS(KAR)-2015-12-4] [REFERRED TO]
AMANDEEP RICE MILL GRAM UDYOG SAMITI VS. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED [LAWS(P&H)-2015-2-156] [REFERRED TO]
RAVI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-5-32] [REFERRED TO]
NAZAMA TRADERS VS. ARIHANT MARKETING [LAWS(KAR)-2023-9-143] [REFERRED TO]
SRI. V.V. CHARI VS. M/S. MEENAKSHI DEVELOPERS [LAWS(KAR)-2018-8-404] [REFERRED TO]
S.V. ENTERPRISES VS. TULASIRAM.V [LAWS(KAR)-2019-12-39] [REFERRED TO]
SERVE & VOLLEY OUTDOOR ADVERTISING PVT LTD VS. TIMES INNOVATIVE MEDIA LTD [LAWS(KAR)-2019-4-318] [REFERRED TO]
T. KARTHIK RAJA VS. M. PRABHAKAR [LAWS(KAR)-2021-1-118] [REFERRED TO]
NARPAT MOTISINGH PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-1341] [REFERRED TO]
DIPANKAR MAJUMDER VS. SANDIPAN GHOSH [LAWS(TRIP)-2019-4-60] [REFERRED TO]
LORDS CREATIVE INFRA SOLUTIONS PVT. LTD. AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2020-7-34] [REFERRED TO]
SRIPATI SINGH (SINCE DECEASED) THROUGH HIS SON GAURAV SINGH VS. STATE OF JHARKHAND [LAWS(SC)-2021-10-81] [REFERRED TO]
SHIVANI TYAGI VS. STATE OF U.P. AND 4 OTHERS [LAWS(ALL)-2016-4-241] [REFERRED TO]
NIKHIL P GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-110] [REFERRED TO]
MEHRAB LOGISTICS AND AVIATION LIMITED VS. STATE OF U.P. [LAWS(ALL)-2024-2-8] [REFERRED TO]
PADMA VATHY VS. STATE NCT OF DELHI [LAWS(DLH)-2017-3-231] [REFERRED TO]
SANJAY KUMAR BASOYA VS. CANARA BANK [LAWS(DLH)-2017-7-167] [REFERRED TO]
ING VYSYA BANK VS. HANUMANTH B. RAMDURG [LAWS(KAR)-2015-2-229] [REFERRED TO]
SMT. KIRTI VS. SMT. SUGNIDEVI [LAWS(MPH)-2017-9-78] [REFERRED TO]
ASHOK GIRI VS. D.S.RA.P.PRATAP SINGH [LAWS(MAD)-2022-12-265] [REFERRED TO]
DASHRATHBHAI TRIKAMBHAI PATEL VS. HITESH MAHENDRABHAI PATEL [LAWS(SC)-2022-10-4] [REFERRED TO]
M/S. GREENOME MARKETING PVT. LTD. VS. MRS. GEETHA SUGUNAN [LAWS(MAD)-2017-9-35] [REFERRED TO]
RAMA SATELKAR VS. K K SURESH [LAWS(BOM)-2018-10-191] [REFERRED TO]
ICON BUILDCON PVT. LTD. VS. AGGARWAL DEVELOPERS PVT. LTD. [LAWS(DLH)-2014-4-57] [REFERRED TO]
T G LEISURE & RESORTS (P) LTD & ORS VS. RAM KUMAR GUPTA ( HUF) [LAWS(DLH)-2018-10-335] [REFERRED TO]
M/S. GOLD PLUS GLASS INDUSTRY LTD. VS. STATE OF TELANGANA [LAWS(APH)-2016-9-73] [REFERRED TO]
KAILASH VATI VS. M/S LUDHIANA BEVERAGES PVT LTD [LAWS(P&H)-2019-8-104] [REFERRED TO]
SAMPELLY SATYANARAYANA RAO VS. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED [LAWS(SC)-2016-9-23] [REFERRED TO]