Referred Judgements :-

MAHANT BIKRAM DASS CHELA VS. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
STATE OF MADHYA PRADESH VS. PRADEEP KUMAR [REFERRED TO]
MANIBEN DEVRAJ SHAH VS. MUNICIPAL CORPORATION OF BRIHAN MUMBAI [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]
B. MADHURI GOUD VS. B. DAMODAR REDDY [REFERRED TO]

Cited Judgements :-

DEVENDRA KUMAR GOEL VS. PEARLS INFRASTRUCTURE PROJECTS LIMITED [LAWS(NCD)-2024-6-24] [REFERRED TO]
SAMIR KUMAR DUTTA VS. KALIPADA PAL [LAWS(CAL)-2019-11-157] [REFERRED TO]
GOPALAKRISHNAN AND OTHERS VS. P. VISWANATHAN AND OTHERS [LAWS(MAD)-2018-1-48] [REFERRED TO]
RAVI VS. STATE THROUGH INSPECTOR OF POLICE [LAWS(MAD)-2017-6-263] [REFERRED TO]
JANGLI VS. LALMUNI [LAWS(CHH)-2016-9-38] [REFERRED]
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION VS. B. KULASEKAR [LAWS(MAD)-2019-2-579] [REFERRED TO]
SRIDEVI DATLA VS. UNION OF INDIA & ORS. [LAWS(SC)-2021-3-97] [REFERRED TO]
K. GANESH VS. C. ARASUKUMAR [LAWS(MAD)-2016-4-61] [REFERRED TO]
VALARMATHI VS. ANANDAN [LAWS(MAD)-2016-7-267] [REFERRED]
P.SIVARAJ VS. R.SELVARAJ [LAWS(MAD)-2016-8-40] [REFERRED TO]
SPML INFRA LIMITED VS. GRAPHITE INDIA LIMITED [LAWS(DLH)-2020-2-186] [REFERRED TO]
RAJIV AGARWAL VS. BALMER LAWRIE CO LTD [LAWS(DLH)-2023-12-128] [REFERRED TO]
MANAGEMENT OF TAMIL NADU S R T CORPN , MADURAI VS. PRESIDING OFFICER, LABOUR COURT, MADURAI AND OTHERS [LAWS(MAD)-2016-2-303] [REFERRED]
SMT. PINKI VS. MAKHAN SINGH [LAWS(P&H)-2017-11-266] [REFERRED TO]
SONU KUMAR AND OTHERS VS. MAKHAN SINGH AND OTHERS [LAWS(P&H)-2017-11-267] [REFERRED TO]
MGK TRADING HOUSE VS. ORISSA STEVEDORES LIMITED [LAWS(MAD)-2020-2-138] [REFERRED TO]
KHUDIRAM GHORAI & ORS. VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2016-2-174] [REFERRED TO]
TRIVENI ALLOYS LTD REP BY DIRECTOR SAMPATH RAJ VS. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL [LAWS(MAD)-2017-8-233] [REFERRED TO]
VISHNU VIJAY VS. B.R. KRISHNAKUMAR [LAWS(MAD)-2018-3-937] [REFERRED TO]
GIGEO REAL ESTATE VS. SHAKUNTALALA PRAKASH CHOUDHARI [LAWS(NCD)-2021-10-46] [REFERRED TO]
SHARWAN KUMAR AND OTHERS VS. VED PARKASH AND OTHERS [LAWS(P&H)-2018-10-62] [REFERRED TO]
P R RAVICHANDRAN; R SWETHA; R SWATHY; R GOWTHAM VS. K ASWANI KUMAR [LAWS(MAD)-2015-8-363] [REFERRED]
G.NAGENDRAN VS. SECRETARY TO GOVERNMENT CORPORATION, FOOD AND CONSUMER PRODUCTION DEPARTMENT [LAWS(MAD)-2016-2-236] [REFERRED TO]
NARAYANASAMY VS. KESAVAN [LAWS(MAD)-2017-12-216] [REFERRED TO]
T.K. SUBRAMANIAM VS. RUKMANI [LAWS(MAD)-2017-2-145] [REFERRED TO]
K NAGARAJAN VS. S SAKTHIVEL [LAWS(MAD)-2016-4-506] [REFERRED]
LAKSHMI MUTHUKRISHNAN VS. PRINCIPAL COMMISSIONER OF INCOME TAX-5 [LAWS(MAD)-2019-8-82] [REFERRED TO]
C K AMIRTHAVALLI VS. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL [LAWS(MAD)-2018-4-201] [REFERRED TO]
U RAMA RAO VS. U NAGENDRA RAO [LAWS(MAD)-2017-3-281] [REFERRED TO]
MANIKANDAN VS. PUTHU MARAMMAN [LAWS(MAD)-2020-12-324] [REFERRED TO]
V. JANARDANAM VS. V. DEENADAYALAN [LAWS(MAD)-2019-9-524] [REFERRED TO]
HUDA VS. RAJESH JINDAL [LAWS(NCD)-2021-11-3] [REFERRED TO]
MADURA COATS PRIVATE LIMITED VS. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS. [LAWS(MAD)-2015-3-404] [REFERRED TO]
HEMAMALINI VS. T SAKUNTHALA [LAWS(MAD)-2016-3-170] [REFERRED TO]
IIANGOVAN VS. RAMASAMY [LAWS(MAD)-2016-4-274] [REFERRED TO]
VENKATESWARA UNIVERSITY VS. K.CHANDRAMOULI REDDY [LAWS(APH)-2023-8-56] [REFERRED TO]
RATANLAL VS. SHIVLAL AND OTHERS [LAWS(MPH)-2016-10-46] [REFERRED TO]
MEERA VS. NEK RAM AND OTHERS [LAWS(HPH)-2018-12-84] [REFERRED TO]
STATE OF SIKKIM VS. GURMEY WANGCHUK WAZALINGPA @ GYURMEE [LAWS(SIK)-2017-9-4] [REFERRED TO]
MAGMA HDI GENERAL INSURANCE CO. LTD. VS. ARMINA KHATUN [LAWS(NCD)-2024-7-22] [REFERRED TO]
K CHITRA VS. STATE [LAWS(MAD)-2020-9-675] [REFERRED TO]
ANTHONI AMMAL VS. KITHERI AMMAL [LAWS(MAD)-2021-3-139] [REFERRED TO]
PATEL RAKESHKUMAR DHARAMDAS VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2015-12-202] [REFERRED]
DIRECTOR OF ELEMENTARY EDUCATION VS. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL, [LAWS(MAD)-2018-4-727] [REFERRED TO]
POOTHADI GRAMA PANCHAYATH VS. S.C.SUKUMARAN [LAWS(KER)-2019-11-263] [REFERRED TO]
ELUMALAI VS. AYYANAR [LAWS(MAD)-2018-3-942] [REFERRED TO]
RAMUPILLAI KUPPURAJ VS. INCOME TAX OFFICER, INTERNATIONAL TAXATION-1(2) [LAWS(MAD)-2019-6-624] [REFERRED TO]
HEAD, FLEET MANAGEMENT, SICAL LOGISTICS LTD VS. DEBT RECOVERY APPELLATE TRIBUNAL [LAWS(MAD)-2019-3-125] [REFERRED TO]
INDERCHAND D KOCHAR; ANITA KOCHAR; RAMESH KUMAR KOCHAR; SARALA KANWAR; SURESH KUMAR KOCHAR VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(MAD)-2016-8-300] [REFERRED]
G JANAKI VS. C ARASUKUMAR [LAWS(MAD)-2016-4-508] [REFERRED]
R.MUNIAPPAN VS. P.K.KALIYAPPAN [LAWS(MAD)-2021-9-120] [REFERRED TO]
UNION OF INDIA VS. C.MEENAKSHISUNDARAM [LAWS(MAD)-2019-12-151] [REFERRED TO]
PRABHU VS. MOHANABALUSAMY [LAWS(MAD)-2019-12-204] [REFERRED TO]
C.THANGAMUTHU VS. SECRETARY, ENVIRONMENT & FOREST DEPARTMENT [LAWS(MAD)-2019-9-312] [REFERRED TO]
RUSKIM SEA FOODS LIMITED VS. EVERGREEEN SEA FOODS PVT [LAWS(MAD)-2018-2-222] [REFERRED TO]
A ASHOK KUMAR VS. CITY UNION BANK [LAWS(MAD)-2018-7-738] [REFERRED TO]
M. GEORGE VS. RAJASEKARAN @ THODDA RAMA [LAWS(MAD)-2019-10-321] [REFERRED TO]
B J SAMSON VS. ASSISTANT COMMISSIONER OF INCOME-TAX [LAWS(MAD)-2016-6-419] [REFERRED]
CNCC ENGINEERING PRODUCTS PVT LTD. VS. R.SANKARI [LAWS(MAD)-2016-8-99] [REFERRED TO]
L. SULTHANA VS. THE UNION OF INDIA [LAWS(MAD)-2017-12-44] [REFERRED TO]
KISHAN LAL VS. VEENA KUMARI [LAWS(DLH)-2016-2-349] [REFERRED TO]
THANGARAJU AND OTHER VS. LAKSHMI AND OTHERS [LAWS(MAD)-2018-3-1112] [REFERRED TO]
JOGHEE VS. SUSHEELA [LAWS(MAD)-2017-2-389] [REFERRED TO]
P VENKATA RAO VS. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST GEORGE, CHENNAI [LAWS(MAD)-2018-7-266] [REFERRED TO]
KAMALAMMAL AND OTHERS VS. S. RAMESH [LAWS(MAD)-2018-3-1299] [REFERRED TO]
M. GHOUSE BASHA VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-9-448] [REFERRED TO]
PRABHU REP. VS. MOHANABALUSAMY [LAWS(MAD)-2019-12-165] [REFERRED TO]
KHALEEL VS. ERAMMA [LAWS(KAR)-2015-2-342] [REFERRED TO]
PARMESHWAR ARJUN PAREEK VS. DEPUTY DIRECTOR, & 1 [LAWS(GJH)-2018-1-384] [REFERRED TO]
STATE OF U.P. VS. VIJAI KUMAR MISHRA AND ORS. [LAWS(ALL)-2015-12-164] [REFERRED TO]
SATHYANARAYANA VS. T.J. DHANAKOTI AND KOTI [LAWS(MAD)-2017-1-210] [REFERRED TO]
P SUDHAKAR VS. T K GOVINDA RAJ [LAWS(MAD)-2016-8-219] [REFERRED]
VIJAYALAKSHMI VS. NACHIMUTHU GOUNDER [LAWS(MAD)-2017-11-317] [REFERRED TO]
STATE OF TAMIL NADU REP BY DEPUTY COMMISSIONER (CT) NOW RE-DESIGNATED AS JOINT COMMISSIONER (CT) CHENNAI (NORTH DIVISION) VS. TVL SINGARAPPU RANGIAH SHIVKUMAR & CO [LAWS(MAD)-2017-12-324] [REFERRED TO]
KAMLESH KUMARI AND ORS VS. MADAN LAL AND ORS [LAWS(HPH)-2018-11-133] [REFERRED TO]
SANJEEV ANTHAL VS. J AND K SPECIAL TRIBUNAL [LAWS(J&K)-2023-5-56] [REFERRED TO]
SELVAN VS. KALAVATHI [LAWS(MAD)-2018-2-1073] [REFERRED TO]
STATE OF TAMIL NADU VS. P. JEGANATHAN [LAWS(MAD)-2020-2-255] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. M/S. B.A. & BROTHERS (EASTERN) LTD. [LAWS(CAL)-2016-12-8] [REFERRED TO]
SANDIP MUKHERJEE VS. MR. IRSHAD ALI KHAN AND ANOTHER [LAWS(CAL)-2018-1-470] [REFERRED TO]
K. ASHANG KOM VS. NAJIMUDDIN SHAH (MD.) [LAWS(MANIP)-2022-12-10] [REFERRED TO]
PAPPU VS. MAKHAN SINGH AND OTHERS [LAWS(P&H)-2017-11-324] [REFERRED TO]
SUSHIL CHAWLA VS. HP INDIA SALES PVT LTD [LAWS(DLH)-2019-1-470] [REFERRED TO]
V R ANUSUYA DEVI VS. R BHARATHY [LAWS(MAD)-2016-8-228] [REFERRED]
S.P. BALASUBRAHMANYAM VS. ASSISTANT COMMISSIONER OF INCOME TAX MEDIA CIRCLE NO. 112, UTTAMAR GANDHI SALAI CHENNAI [LAWS(MAD)-2016-9-262] [REFERRED TO]
K. NAGARAJAN VS. C. ARASUKUMAR [LAWS(MAD)-2016-4-90] [REFERRED TO]
E MUTHUKUMARAN VS. CHENNAMALLESWARAR & CHENNAKESAVAPERUMAL DEVASTHANAM [LAWS(MAD)-2017-11-234] [REFERRED TO]
ASHOK KUMAR AGARWAL VS. AJAY MATHUR [LAWS(ALL)-2015-3-110] [REFERRED TO]
V.R.PETTHAL VS. CHIEF EDUCATIONAL OFFICER, [LAWS(MAD)-2019-9-436] [REFERRED TO]
SAITHOON BEE VS. SHAMIM UNISHA [LAWS(MAD)-2019-9-578] [REFERRED TO]
TAMIL NADU CEMENT CORPORATION LTD VS. SUN INDUSTRIES, REP BY ITS PARTNER [LAWS(MAD)-2018-4-200] [REFERRED TO]
MR. K.N. MOORTHY VS. INDIAN BANK AND ORS. [LAWS(MAD)-2018-4-993] [REFERRED TO]
E. RAMAR VS. S. PANDI NADAR [LAWS(MAD)-2019-1-895] [REFERRED TO]