Referred Judgements :-

STATE OF PUNJAB VS. BALBIR SINGH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PIRTHI CHAND [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
KALEMA TUMBA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PAWAN KUMAR [REFERRED TO]
DILIP VS. STATE OF M P [REFERRED TO]
UNION OF INDIA VS. SHAH ALAM [REFERRED TO]
DHARMAVEER LEKHRAM SHARMA VS. STATE OF MAHARASHTRA [REFERRED TO]
J PARAMJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]

Cited Judgements :-

ANIL KUMAR AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-1-15] [REFERRED TO]
SALIM JAMSHED ALI SHAIKH @ KANYA, INDIAN NATIONAL VS. STATE OF MAHARASHTRA ANTI NARCOTIC CELL [LAWS(BOM)-2018-8-10] [REFERRED TO]
DAYA RAM GUPTA VS. STATE OF U P [LAWS(ALL)-2018-4-108] [REFERRED TO]
YUSUF VS. STATE OF U.P. [LAWS(ALL)-2023-10-9] [REFERRED TO]
KRISHNACHAND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-11-89] [REFERRED TO]
RAJESH VASHNIK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-2-96] [REFERRED TO]
AVINASH SINGH RAJPUT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-103] [REFERRED TO]
BINDESHWAR RAM AND ORS. VS. STATE OF BIHAR [LAWS(PAT)-2014-11-86] [REFERRED TO]
ABDUL SATTAR VS. STATE OF M.P [LAWS(MPH)-2019-1-173] [REFERRED TO]
SANJAY KUMAR VS. STATE OF H.P. [LAWS(HPH)-2015-12-16] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KAMAL KISHORE [LAWS(HPH)-2016-1-62] [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-131] [REFERRED TO]
PRABH SINGH @ HARRY & ANR VS. STATE OF PUNJAB [LAWS(P&H)-2018-6-12] [REFERRED TO]
SHAMEER VS. STATE OF KERALA [LAWS(KER)-2019-2-328] [REFERRED TO]
MUHAMMED AMEEN VS. NARCOTIC CONTROL BUREAU [LAWS(KER)-2019-11-311] [REFERRED TO]
K. KUMARESAN VS. STATE [LAWS(MAD)-2023-5-15] [REFERRED TO]
SURAJ AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-10-26] [REFERRED TO]
ANTHONY UMEH VS. STATE [LAWS(DLH)-2021-7-35] [REFERRED TO]
RAJ KUMAR VS. STATE OF H.P. [LAWS(HPH)-2016-5-103] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DEEP RAM [LAWS(HPH)-2019-6-84] [REFERRED TO]
ASHRAF VS. STATE OF KERALA [LAWS(KER)-2015-10-153] [REFERRED TO]
MOHD USMAN S/O MOHD. ATIK MEVATI MUSALMAAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-339] [REFERRED TO]
BABLU @ PAPPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-7] [REFERRED TO]
PAWAN KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-161] [REFERRED TO]
SURENDRA SINGH VS. STATE [LAWS(RAJ)-2018-8-208] [REFERRED TO]
PRABHAT SINGH BISHT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-9-15] [REFERRED TO]
LABHCHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-11-69] [REFERRED TO]
DAYALU KASHYAP VS. STATE OF CHHATTISGARH [LAWS(SC)-2021-1-90] [REFERRED TO]
KRISHNAN SRIDARAN RAJENDRAN VS. STATE [LAWS(MAD)-2017-12-40] [REFERRED TO]
JAGABANDHU SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2021-8-19] [REFERRED TO]
GURSHARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-7-41] [REFERRED TO]
RAJU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-177] [REFERRED TO]
NARENDRABHAI DHIRAJLAL KACHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-29] [REFERRED TO]
HUSSAIN & ANR VS. UNION OF INDIA [LAWS(CAL)-2015-12-175] [REFERRED]
NARCOTIC CONTROL BUREAU VS. RAFIQU AHMED SK [LAWS(CAL)-2017-5-15] [REFERRED TO]
LAXMI SARDAR AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-7-63] [REFERRED TO]
LAXMI SARDAR AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-7-63] [REFERRED TO]
KALAVAKOLLU JYOTHI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-9-35] [REFERRED TO]
JAGADEESHAN VS. STATE OF A.P [LAWS(APH)-2023-10-40] [REFERRED TO]
POVAR GANAPATHI @ GANESH VS. STATE OF A.P. [LAWS(APH)-2016-10-46] [REFERRED TO]
CHHEETU GODIYA VS. STATE OF U P [LAWS(ALL)-2018-4-251] [REFERRED TO]
KESHAV VS. STATE OF U.P. [LAWS(ALL)-2017-7-37] [REFERRED TO]
WAKEEL & FAREED VS. STATE OF U P [LAWS(ALL)-2018-1-314] [REFERRED TO]
ALI HASAN VS. STATE OF U.P. [LAWS(ALL)-2023-11-4] [REFERRED TO]
SURJU VS. STATE OF U.P. [LAWS(ALL)-2023-11-26] [REFERRED TO]
AKSHAY LALITRAO DHABALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-145] [REFERRED TO]
HARRIS VS. STATE OF KERALA [LAWS(KER)-2016-8-64] [REFERRED TO]
STATE OF H.P. VS. RAKESH [LAWS(HPH)-2018-1-9] [REFERRED TO]
MOHAMMAD AKBAR VS. STATE [LAWS(DLH)-2021-5-108] [REFERRED TO]
UNION OF INDIA VS. MANGILAL AND ANR. [LAWS(MPH)-2017-5-246] [REFERRED TO]
BADRILAL VS. STATE OF M P [LAWS(MPH)-2017-7-169] [REFERRED TO]
NITHIN THOMAS VS. STATE OF KERALA [LAWS(KER)-2020-8-457] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHOK KUMAR [LAWS(HPH)-2015-12-224] [REFERRED TO]
VISHAWJIT AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-114] [REFERRED TO]
HARJEET SINGH VS. STATE OF UT, CHANDIGARH [LAWS(P&H)-2023-5-124] [REFERRED TO]
SHIV NATH VS. STATE OF PUNJAB [LAWS(P&H)-2023-7-78] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-306] [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-8-10] [REFERRED TO]
KEWAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-8-12] [REFERRED TO]
NITHIN VS. STATE OF KERALA [LAWS(KER)-2023-3-197] [REFERRED TO]
BUTA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2017-11-235] [REFERRED TO]
STATE OF UTTARANCHAL VS. MAHESH CHANDRA [LAWS(UTN)-2019-8-34] [REFERRED TO]
KULWANT RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-2-88] [REFERRED TO]
KAMAAL KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-319] [REFERRED TO]
MANGI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-165] [REFERRED TO]
GHEWAR RAM VS. STATE OF RAJ [LAWS(RAJ)-2015-5-240] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DESH RAJ [LAWS(HPH)-2016-4-131] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NEERAJ SHARMA & OTHERS [LAWS(HPH)-2016-6-133] [REFERRED TO]
JAGDISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-57] [REFERRED TO]
DHARAMBIR VS. STATE [LAWS(DLH)-2018-11-10] [REFERRED TO]
SIKODH MAHTO VS. STATE [LAWS(DLH)-2019-6-6] [REFERRED TO]
SOMNATH DATTATRAYA KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-18] [REFERRED TO]
RAMESH RANA VS. STATE OF U P [LAWS(ALL)-2019-3-99] [REFERRED TO]
RAM PRATAP PRAJAPATI VS. STATE OF U P [LAWS(ALL)-2017-9-268] [REFERRED TO]
STATE OF GUJARAT VS. RAFIQBHI SHAKURBHAI TAIBANI MEMON [LAWS(GJH)-2015-3-173] [REFERRED TO]
MOHD.YOUNUS VS. STATE OF TELANGANA AND OTHERS [LAWS(APH)-2018-6-83] [REFERRED TO]
SANTOSH VS. THE STATE OF M.P. [LAWS(MPH)-2017-12-33] [REFERRED TO]
MOHAMMED IMRAN MANSOORI VS. STATE [LAWS(MAD)-2022-8-108] [REFERRED TO]
VINAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-28] [REFERRED TO]
SUNIL KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-35] [REFERRED TO]
THANGAPANDI VS. STATE REPRESENTED BY INSPECTOR OF POLICE (L&O) [LAWS(MAD)-2018-9-400] [REFERRED TO]
INTELLIGENCE OFFICER, N. C. B. JAMMU VS. VIJAY KUMAR [LAWS(J&K)-2021-4-3] [REFERRED TO]
GURDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-382] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-1-74] [REFERRED TO]
JASPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-9-48] [REFERRED TO]
SUHAIL ALI VS. STATE OF KERALA [LAWS(KER)-2021-7-203] [REFERRED TO]
SALEEM MOHAMAD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-114] [REFERRED TO]
CHOUDHARY GULAM RASOOL AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2016-6-72] [REFERRED TO]
PARKASH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-193] [REFERRED TO]
RAJPAL AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2020-2-166] [REFERRED TO]
JASLEEN KAUR VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2019-8-252] [REFERRED TO]
SUKHPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-226] [REFERRED TO]
VIRENDRA KUMAR LOHARA VS. THE STATE OF BIHAR [LAWS(PAT)-2017-12-19] [REFERRED TO]
SANTOSH PANDURANG PARTE VS. AMAR BAHADUR MAURYA [LAWS(BOM)-2023-7-650] [REFERRED TO]
MUNAWARKHAN RAHIMKHAN PATHAN AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-132] [REFERRED TO]
REHANABI SHEIKH ATIQ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-203] [REFERRED TO]
WAHID ALI VS. NARCOTICS CONTROL BUREAU LUCKNOW [LAWS(ALL)-2023-7-127] [REFERRED TO]
KUNTI VS. STATE OF U P [LAWS(ALL)-2018-4-253] [REFERRED TO]
HUSAINI VS. STATE OF U.P. [LAWS(ALL)-2017-11-322] [REFERRED TO]
SANTOSH KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2017-7-174] [REFERRED TO]
CHERUKUPALLI NARESH REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-12-111] [REFERRED TO]
LITON MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-183] [REFERRED TO]
SHYAMAL BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-9-125] [REFERRED]
SARWAN RAM @ SARWAN SINGH RAM & ANR. VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-11-27] [REFERRED TO]
MEENA VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2018-8-444] [REFERRED TO]
HARISH YADAV VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-9-39] [REFERRED TO]
STATE OF H.P. VS. SURENDER KUMAR [LAWS(HPH)-2017-5-23] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SARDOOL SINGH [LAWS(HPH)-2016-4-286] [REFERRED TO]
RAJU VS. STATE OF H.P [LAWS(HPH)-2018-3-120] [REFERRED TO]
BHARTI PRADEEP JAGADA VS. SUBRAMANIAM S. IYER [LAWS(GJH)-2021-9-53] [REFERRED TO]
BALRAJ @ MANI @ PALRAJ VS. STATE OF KERALA [LAWS(KER)-2020-11-22] [REFERRED TO]
JASBIR SINGH ALIAS JASSA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-1037] [REFERRED]
BALWINDER SINGH ALIAS BILLA SARPANCH ALIAS CHAIRMAN VS. STATE OF PUNJAB [LAWS(P&H)-2021-12-11] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-342] [REFERRED TO]
DHYAN SINGH AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-7-47] [REFERRED TO]
KISHORI LAL VS. STATE OF H.P. [LAWS(HPH)-2015-12-32] [REFERRED TO]
TIKMA RAM VS. STATE [LAWS(RAJ)-2018-10-129] [REFERRED TO]
DASHRATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-279] [REFERRED TO]
AMIT KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-552] [REFERRED TO]
IQBAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-3-84] [REFERRED TO]
VIJAY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-6-79] [REFERRED TO]
YOGESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-8-115] [REFERRED TO]
MATEEN VS. STATE OF U.P. [LAWS(ALL)-2024-6-9] [REFERRED TO]
ABDUL KADIR GHOGARI VS. UNION OF INDIA [LAWS(BOM)-2023-9-74] [REFERRED TO]
BARSATI YADAV VS. STATE OF U.P. [LAWS(ALL)-2018-1-43] [REFERRED TO]
KAMLESH KUMAR YADAV & ANR. VS. STATE OF U.P. [LAWS(ALL)-2017-11-341] [REFERRED TO]
NEERAJ KUMAR KATIYAR VS. UNION OF INDIA [LAWS(ALL)-2016-7-155] [REFERRED]
SANJAY PATEL, INTELLIGENCE OFFICER VS. SHAHID IBRAHIM MANIAR & ORS. [LAWS(GJH)-2017-5-38] [REFERRED TO]
DIPTI DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-18] [REFERRED TO]
IN RE: SAHEDUL MAHALDAR VS. STATE [LAWS(CAL)-2014-9-93] [REFERRED TO]
AKHILESH BHARTI VS. STATE [LAWS(DLH)-2020-1-52] [REFERRED TO]
ROYDEN HAROLD BUTHELLO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-6] [REFERRED TO]
RAJU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-5-98] [REFERRED TO]
JOHRI VS. STATE [LAWS(DLH)-2021-12-30] [REFERRED TO]
SUBRAMONIAN VS. STATE OF KERALA [LAWS(KER)-2015-12-272] [REFERRED]
NANU OLI VS. STATE OF H.P. [LAWS(HPH)-2023-12-78] [REFERRED TO]
RAMESH KUMAR @ MESHI VS. STATE OF PUNJAB [LAWS(P&H)-2018-7-69] [REFERRED TO]
GURPREET SINGH ALIAS MANI VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-132] [REFERRED TO]
ARUN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-130] [REFERRED TO]
CHANGA RAM VS. STATE OF H.P. [LAWS(HPH)-2015-9-78] [REFERRED TO]
HARDIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-7-75] [REFERRED TO]
SAHIB VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-6-13] [REFERRED TO]
DAYALU KASHYAP VS. STATE OF CHHATTISGARH [LAWS(SC)-2022-1-133] [REFERRED TO]
DAKHABAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-312] [REFERRED TO]
BALINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-5-719] [REFERRED TO]
DEEPAK KUMAR VS. DISTRICT POLICE CHIEF [LAWS(KER)-2023-12-138] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LIMITED VS. KARNAIL KAUR [LAWS(P&H)-2018-8-269] [REFERRED TO]
SUKHJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-4-50] [REFERRED TO]
JAGDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-143] [REFERRED TO]
AFSAL M SHERIF S/O SHERIF VS. STATE OF KERALA [LAWS(KER)-2019-3-85] [REFERRED TO]
BASANTH BALRAM VS. STATE OF KERALA [LAWS(KER)-2019-2-1] [REFERRED TO]
K. JAGMAL VS. STATE [LAWS(MAD)-2022-7-100] [REFERRED TO]
ANILKUMAR VS. STATE OF KERALA [LAWS(KER)-2020-4-8] [REFERRED TO]
SUKHCHAIN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-33] [REFERRED TO]
FATIMA VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2016-1-285] [REFERRED TO]
JOSWIN LOBO VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-201] [REFERRED TO]
BENCILY BOY VS. STATE OF KERALA [LAWS(KER)-2015-11-72] [REFERRED TO]
MEHABOOB DAULA @ DAUIA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-1-203] [REFERRED TO]
JOGINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-7-23] [REFERRED TO]
MANJUNATH @ SCIENTIST MANJYA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-3-121] [REFERRED TO]
GHELABHAI GOVINDBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-2-219] [REFERRED TO]
ISHWAR BUDDHA VS. STATE OF GOA [LAWS(BOM)-2019-11-130] [REFERRED TO]
DHANMAYA @ DHAN KUMARI VS. STATE OF U P [LAWS(ALL)-2014-9-382] [REFERRED TO]
AHSAN AHMAD VS. STATE OF U. P. [LAWS(ALL)-2022-12-105] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SOM NATH @ BABI [LAWS(HPH)-2016-4-134] [REFERRED TO]
GURUDEEN VS. STATE OF U.P. [LAWS(ALL)-2023-11-6] [REFERRED TO]
STATE OF H.P. VS. PURAN BAHADUR AND ANOTHER [LAWS(HPH)-2016-7-163] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VIRENDER SINGH [LAWS(HPH)-2016-7-236] [REFERRED TO]
NABAB KHAN VS. UNION OF INDIA [LAWS(GAU)-2018-2-4] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU VS. SHIVAKUMAR [LAWS(APH)-2014-9-83] [REFERRED TO]
G RAVINDER @ RAVI VS. STATE OF TELANGANA [LAWS(APH)-2018-8-83] [REFERRED TO]
PALASH MONDAL VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-10-42] [REFERRED TO]
BISWAJIT DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-6-94] [REFERRED TO]
HUSSAIN AND ORS. VS. UNION OF INDIA [LAWS(CAL)-2015-3-63] [REFERRED TO]
HUSSAIN AND ORS. VS. UNION OF INDIA [LAWS(CAL)-2015-3-63] [REFERRED TO]
SHIV LAL MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-390] [REFERRED TO]
PAPPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-8-9] [REFERRED TO]
SUNIL SIYAG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-11-82] [REFERRED TO]
RASPAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-238] [REFERRED TO]
RANJAN KUMAR CHADHA VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2023-10-12] [REFERRED TO]
SUKHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-6-113] [REFERRED]
SURAT SINGH VS. STATE OF H.P. [LAWS(HPH)-2015-10-13] [REFERRED TO]
STATE OF H.P. VS. PAPPU [LAWS(HPH)-2015-12-121] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-199] [REFERRED TO]
IBRAHIM VS. STATE BY: INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU [LAWS(MAD)-2017-12-440] [REFERRED TO]
ANKIT SINGH BISHT VS. NARCOTICS CONTROL BUREAU [LAWS(UTN)-2023-6-22] [REFERRED TO]
MANGAROO VS. STATE OF U P [LAWS(ALL)-2018-4-252] [REFERRED TO]
BAIJNATH PRASAD SAH KANOO VS. UNION OF INDIA [LAWS(ALL)-2024-6-1] [REFERRED TO]
ROYDEN HAROLD BUTHELLO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-24] [REFERRED TO]
MOMIN KHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-2-54] [REFERRED TO]
BHOLARAM AND OTHERS VS. STATE OF C.G. [LAWS(CHH)-2017-6-42] [REFERRED TO]
IN RE RAKIBUL SK. @ ISLM VS. STATE [LAWS(CAL)-2015-5-112] [REFERRED]
HARISADHAN SINGHA VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-3-56] [REFERRED TO]
HARISADHAN SINGHA VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-3-56] [REFERRED TO]
MAINUL HAQUE VS. UNION OF INDIA [LAWS(CAL)-2014-11-6] [REFERRED TO]
ABHIJIT DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-3-139] [REFERRED TO]
ISHDAN SEIKH VS. UNION OF INDIA [LAWS(CAL)-2022-5-138] [REFERRED TO]
YESHWANT VITHAL PATIL VS. UNION OF INDIA [LAWS(BOM)-2020-1-57] [REFERRED TO]
ANTONIO MANUEL FARIA RAMOS VS. STATE OF GOA [LAWS(BOM)-2021-6-101] [REFERRED TO]
RAVI MANGYA DHARAWAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-2-164] [REFERRED TO]
NARAYAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-254] [REFERRED TO]
BHANUDAS DNYANOBA GIRIGOSAWI AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-107] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BISHAN DUTT [LAWS(HPH)-2016-4-130] [REFERRED TO]
SUDESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-155] [REFERRED TO]
BHASKARA GOVINDU AND ANOTHER VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2016-9-53] [REFERRED TO]
MUHAMMAED SHAFI VS. STATE OF KERALA [LAWS(KER)-2018-2-39] [REFERRED TO]
MUHAMMED AMEEN VS. NARCOTIC CONTROL BUREAU [LAWS(KER)-2020-1-156] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU VS. RASOOL MYDEEN [LAWS(MAD)-2022-9-167] [REFERRED TO]
SUMIT RAI VS. STATE [LAWS(DLH)-2019-7-233] [REFERRED TO]
AFROZ ALAM VS. STATE [LAWS(DLH)-2022-3-63] [REFERRED TO]
DES RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-54] [REFERRED TO]
STATE OF KARNATAKA VS. SALEEM [LAWS(KAR)-2019-9-61] [REFERRED TO]
GURWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-56] [REFERRED TO]
TARSEM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-4-48] [REFERRED TO]
LACHHMAN DASS VS. STATE OF PUNJAB [LAWS(P&H)-2018-8-243] [REFERRED TO]
KULWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2017-8-61] [REFERRED TO]
R. BALAMURUGAN VS. STATE [LAWS(MAD)-2015-1-223] [REFERRED TO]
BASIL VS. STATE OF KERALA [LAWS(KER)-2023-12-214] [REFERRED TO]
MANGILAL S/O BALARAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-194] [REFERRED TO]
KARAM SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-67] [REFERRED TO]
DIMPLE KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-70] [REFERRED TO]
RAM NIWAS VS. STATE OF HARYANA [LAWS(P&H)-2020-1-186] [REFERRED TO]
VISHWAJEET MAJUMDAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-11-49] [REFERRED TO]
MANPHOOL, S/O ROHITASH YADAV VS. U.O.I, [LAWS(RAJ)-2018-5-137] [REFERRED TO]
MANORAMA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2017-10-88] [REFERRED TO]
AMAN KUMAR VS. STATE OF H.P. [LAWS(HPH)-2015-8-65] [REFERRED TO]
TARSEM LAL AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-6-55] [REFERRED TO]
SOHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-91] [REFERRED TO]
SURINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-331] [REFERRED TO]
PARKASH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-79] [REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-4-6] [REFERRED TO]
HARDEEP SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-3-23] [REFERRED TO]
KASHMIR SINGH AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2018-8-163] [REFERRED TO]
SHINE TOM VS. STATE [LAWS(KER)-2015-3-31] [REFERRED TO]
SOURAV VS. STATE OF KERALA [LAWS(KER)-2021-1-8] [REFERRED TO]
MAREESWARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2023-10-118] [REFERRED TO]
VIJENDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-11] [REFERRED TO]
NANAK CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-4-36] [REFERRED TO]
RAMESHWAR YADAV VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-69] [REFERRED TO]
SHIHAB VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2021-9-37] [REFERRED TO]
KASHINATH RAGHUNATH MURAMBE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-255] [REFERRED TO]
CHINGO VS. STATE OF MIZORAM [LAWS(GAU)-2018-2-185] [REFERRED TO]
SATYABOINA CHANDRASEKHAR VS. STATE OF TELANGANA [LAWS(APH)-2018-6-14] [REFERRED TO]
LIYAQAT ALI VS. STATE OF U.P [LAWS(ALL)-2023-7-10] [REFERRED TO]
RAJESH @ COMPILE VS. STATE OF U P [LAWS(ALL)-2018-4-110] [REFERRED TO]
ARVIND DUBEY VS. STATE OF U P [LAWS(ALL)-2017-11-78] [REFERRED TO]
RAM PRATAP VS. THE STATE OF U.P. [LAWS(ALL)-2020-5-103] [REFERRED TO]
HANMANTRAO MASAJI BANDUKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-199] [REFERRED TO]
A. R. CHUTKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-2-97] [REFERRED TO]
PRATAP BHIMSINGH PARERA VS. STATE OF MAHARASHTRA & ANR [LAWS(BOM)-2018-12-56] [REFERRED TO]
PRAKASH KRUSHNA BAVLEKAR VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-8-135] [REFERRED TO]
AMBA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-30] [REFERRED TO]
SURENDRA SINGH RANA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-73] [REFERRED TO]
PRAKASH SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-10-4] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RONU CHAUHAN [LAWS(HPH)-2015-12-225] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJIV KUMAR [LAWS(HPH)-2014-9-57] [REFERRED TO]